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State of Himachal Pradesh - Section

Section 6 in The Resettlement and Rehabilitation of Oustees of ACC Cement Factory, Gaggal (Grant of Land) Scheme, 1980

6. Disposal of Forest Produce.

- As land is to be granted from the Demarcated Protected forest areas, the Forest Department shall arrange to dispose of the forest produce and clear the area of standing trees within one month from the grant of land. In case of default, the Deputy Commissioner will auction such trees and deposit the same proceeds with the Forest Department.