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Central Administrative Tribunal - Delhi

Mohan Singh vs Northern Railway on 15 October, 2024

                                   1
Item No. 9/C-4
                                                             OA 3939/2024


                   Central Administrative Tribunal
                     Principal Bench, New Delhi

                           OA No. 3939/2024
                           MA No. 3751/2024
                           MA No. 3752/2024
                           MA No. 3753/2024

                     This the 15th day of October, 2024
          Hon'ble Ms. Harvinder Kaur Oberoi, Member (J)
             Hon'ble Dr. Sumeet Jerath, Member (A)


1.      Sri Mohan Singh,
        S/o Sri Bhagwan Das (Aged about 52 years)
        Date of Joining-31.03.1986
        Place of Posting - Moradabad Division
        R/o Village Bhogpur Mithoni Sirkoi
        Post office-Majhola, Distt. Moradabad, UP-244103

2.      Sri Shankar Singh,
        S/o Sri Bhagwan Das (Aged about 51 years)
        Date of Joining-1993
        Place of Posting Moradabad Division
        R/o Village Bhogpur Mithoni/Sirkoi
        Post Office-Majhola District-Moradabad, U.P-244103

3.      Sri Ramveer
        S/o Late Ram CharanLal (Aged about 58 years)
        Date of Joining-31.03.1986
        Place of Posting Moradabad Division
        R/o Railway Harthala Colony,
        Railway Q.No. H/149, P.O. Moradabad
        Distt. Moradabad, U.P-244001

4.      Sri Rajeev Kumar Sharma
        S/o Late Sri Shiv Kumar Sharma
        (Aged about 48 years)
        Date of Joining-25.04.1994
        Place of Posting Moradabad Division
        R/o Railway Qt. No. H-311
        Hartala Colony, Near Park,
        P.O. & Distt. Moradabad, U.P.- 244001
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Item No. 9/C-4
                                                        OA 3939/2024


5.      Sri Jagdish Sharan,
        S/o Late Sri Brijwasi, (Aged about 54 years)
        Date of Joining-01.01.1987
        Place of Posting Moradabad Division
        R/o Village Molagad, P.O.Chandausi
        District-Sambhal, UP-244412

6.      Rishi Ram
        S/o Late Sri Hori Singh
        (Aged about 52 years)
        Date of Joining-01.08.1991
        Place of Posting Moradabad Division
        R/o Village-Ratanpur Khurd,
        P.O. Muda Kheda, Distt.- Amroha
        J.P. Nagar, U.P-244221

7.      Sri Mahendra Singh
        S/o Sri Ram Pal Singh (Aged about 50 years)
        Date of Joining-01.01.1994
        Place of Posting Moradabad Division
        R/oRailway Quarter No E-12K,
        Near Railway Hospital PO Moradabad, UP-244001

8.      Sri Vijay Pal Singh-II
        S/o Late Shri Inder Singh
        (Aged about 47 years)
        Date of Joining-08.06.1993
        Place of Posting Moradabad Division
        R/o Village-Namane Gadhe
        P.O. Bahoranpur Narauli
        Distt. Moradabad, U.P-202415

9.      Sri Bhagwan Das
        S/o Late Lakshman Singh (Aged about 66 years)
        Date of joining-1976
        Date of Retirement: 31.01.2018
        R/o Village Bhogpur Mithoni Sirkoi
        P.O. Majhola, Distt. Moradabad, U.P-244103

10.     Jhajhan Lal (DEAD)
        Aged about 62 years
        S/o Late Sri Sohan Lal
        Through LRs Ms Rukmani Devi (aged 58 yrs)
        Date of Joining-19.05.1987
        Date of Retirement-31.11.2022
        R/o House No-F-42, Near Police Chowki
        P.O Majhola. District Moradabad, U.P-244103
                                     3
Item No. 9/C-4
                                                          OA 3939/2024


11.      Vijay Pal Singh -I
        S/o Late Sh. Khem Singh
        (Aged about 61 years)
        Date of Joining-21.06.1984
        Date of Retirement: 31.12.2022
        R/o Village Bhedi Faridpur Sitapur
        P.O. Chakferi, District Moradabad, U.P-124104


                                                         ...Applicants

(By Advocate: Mr. B.S. Bollowria)


                                    Versus


1.      The Chairman
        Railway Board,
        Rail Bhawan, New Delhi-110001

2.      The General Manager
        Northern Railway,
        Baroda House, New Delhi-110001

3.      The Divisional Railway Manager
        Northern Railway Moradabad
        P.O Moradabad, Division Moradabad, U.P-244001

4.      The Ministry of Railway
        Through its Secretary
        56-A, Raisina Road, Raj Path Area,
        Central Secretariat, New Delhi-110001

                                                        ...Respondents

(By Advocate: Mr. Amar Nath Pandey)
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Item No. 9/C-4
                                                           OA 3939/2024


                             O R D E R (ORAL)

Hon'ble Ms. Harvinder Kaur Oberoi, Member (J) After arguing the matter for some time, learned counsel for the applicants seeks permission to withdraw the present OA with liberty to applicants to file a better OA.

2. Permission is granted with liberty as aforesaid.

3. In view of the above, OA stands dismissed as withdrawn. Pending MAs are also disposed of accordingly.





(Dr. Sumeet Jerath)                      (Harvinder Kaur Oberoi)
   Member (A)                                  Member (J)

/akshaya/