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[Cites 0, Cited by 0] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(3) in Tariff Advisory Committee (Election Of Members, Meetings, Functions And Miscellaneous Regulations, 2004

(3)Every such nomination shall be sent to the Election Officer before the time and date as may be specified by him while inviting nominations of candidates pursant to sub regulation (1).