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Punjab-Haryana High Court

Rajesh Alias Monu vs State Of Haryana on 28 October, 2013

Author: Inderjit Singh

Bench: Inderjit Singh

                     IN THE HIGH COURT OF PUNJAB AND HARYANA AT CHANDIGARH


                                                            CRM No.M-36223 of 2013
                                                   Date of decision: October 28, 2013


            Rajesh alias Monu
                                                                            ...Petitioner

                                                  Versus

            State of Haryana
                                                                          ...Respondent


            CORAM: HON'BLE MR. JUSTICE INDERJIT SINGH


            Present:           Mr.A.P.S.Deol, Senior Advocate with
                               Mr.Vishal Rattan Lamba, Advocate
                               for the petitioner.

                                    ****

            INDERJIT SINGH, J.

Learned counsel for the petitioner wishes to withdraw the present petition at this stage.

Dismissed as withdrawn at this stage.




            October 28, 2013                                    (INDERJIT SINGH)
            Vgulati                                                 JUDGE




Gulati Vineet
2013.10.28 16:23
I attest to the accuracy and
integrity of this document
Chandigarh