Punjab-Haryana High Court
Rajesh Alias Monu vs State Of Haryana on 28 October, 2013
Author: Inderjit Singh
Bench: Inderjit Singh
IN THE HIGH COURT OF PUNJAB AND HARYANA AT CHANDIGARH
CRM No.M-36223 of 2013
Date of decision: October 28, 2013
Rajesh alias Monu
...Petitioner
Versus
State of Haryana
...Respondent
CORAM: HON'BLE MR. JUSTICE INDERJIT SINGH
Present: Mr.A.P.S.Deol, Senior Advocate with
Mr.Vishal Rattan Lamba, Advocate
for the petitioner.
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INDERJIT SINGH, J.
Learned counsel for the petitioner wishes to withdraw the present petition at this stage.
Dismissed as withdrawn at this stage.
October 28, 2013 (INDERJIT SINGH)
Vgulati JUDGE
Gulati Vineet
2013.10.28 16:23
I attest to the accuracy and
integrity of this document
Chandigarh