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[Cites 0, Cited by 0] [Section 20] [Entire Act]

State of Mizoram - Subsection

Section 20(1) in The Mizoram Autonomous District Council (Constitution and Conduct of Business of the District Councils) Rules, 1974

(1)There shall be all Executive Committee in each of the District Councils with the Chief Executive Member at the head and five other members of Pawi District Council; four others members for Lakher District Council and three other members for Chakma District Council to exercise the functions hereinafter specified in Rules 29, 30, 31 and 32.