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[Cites 0, Cited by 0] [Section 218(5)] [Section 218] [Entire Act]

Union of India - Subsection

Section 218(5)(d) in The Dedicated Freight Corridor Railway General Rules, 2018

(d)the actual time of the departure of each train shall at once be intimated to the block section station in advance and the actual time of arrival of each train shall at once be intimated to the block station in rear;