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[Cites 0, Cited by 0] [Section 1] [Entire Act]

Union of India - Subsection

Section 1(ii) in Names Of Doordarshan Channels to be Re-Transmitted by the Cable Operators in Their Cable Services'

(ii)take only satellite signals preferably digital signals of Doordarshan channels for re-transmission on their cable service by dish antenna /Television Receiver Only of not less than 12 feet diameter dish, and not Yagi antenna to ensure good quality reception;