Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Telangana - Subsection Section 2(9) in Telangana State Industrial Project Approval and Self Certification System (Ts-Ipass) Act, 2014 (9)"Notification" means a notification published in the Telangana Gazette and the word "notified" should be construed accordingly;
