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National Green Tribunal

Vipinnath A V vs Bpcl- Kochi Refinary (Pdpp -Kakkad ... on 30 November, 2023

Author: K. Satyagopal

Bench: K. Satyagopal

Item No.4 (i) to (iii):-

                BEFORE THE NATIONAL GREEN TRIBUNAL
                     SOUTHERN ZONE, CHENNAI

                            (Through Video Conference)

                    Original Application No. 265 of 2017 (SZ)
                                      With
                    Original Application No. 17 of 2021 (SZ)
                                      With
                    Original Application No. 01 of 2022 (SZ)


IN THE MATTER OF


N.G. Soman,
                                                                 ...Applicant(s)
                                     Versus
Bharat Petroleum Co Ltd.,
Kochi and others.
                                                                 ...Respondent(s)

                                       WITH
Vipin Nath A.V. & Sinu C. Jacob
                                                                 ...Applicant(s)
                                       Versus
M/s. Bharat Petroleum
Corporation Limited and others.
                                                                ...Respondents(s)

                                     WITH

Kuzhikkad Residents Association
                                                                 ...Applicant(s)
                                       Versus
The Secretary
MoEF&CC & Ors.
                                                                ...Respondents(s)




                                    Page 1 of 3
 Date of Hearing: 30.11.2023.


CORAM:

HON'BLE Smt. JUSTICE PUSHPA SATHYANARAYANA, JUDICIAL MEMBER

HON'BLE Dr. SATYAGOPAL KORLAPATI, EXPERT MEMBER




O.A. No.265/2017
For Applicant(s):              None.

For Respondent(s):             Mrs. V.K. Rema Smrithi for R3, R4.
                               Ms. Mokshavathy represented
                               Mr. E.K. Kumaresan for R5.
                               Mr. G.M. Syed Nurullah Sheriff for R6.
O.A. No.17/2021
For Applicant(s):              None.

For Respondent(s):             Mr. G.M. Syed Nurullah Sheriff for R2.
                               Mrs. V.K. Rema Smrithi for R5.


O.A. No.01/2022

For Applicant(s):              None.

For Respondent(s):             Mr. G.M. Syed Nurullah Sheriff for R1.
                               Ms. Mokshavathy represented
                               Mr. E.K. Kumaresan for R4 & R5.
                               Mrs. V.K. Rema Smrithi for R6 & R7.


                                 ORDER

1. It is stated that the matter has been taken on appeal before the Hon'ble Supreme Court and there is an interim order of stay granted.

2. In order to verify the same and produce a copy of the order, the matter is adjourned to 19.01.2024.

Sd/-

Smt. Justice Pushpa Sathyanarayana, J.M. Sd/-

Dr. Satyagopal Korlapati, E.M. O.A. No.265/2017 (SZ) O.A. No.17/2021 (SZ) O.A. No.01/2022 (SZ) 30th November 2023. Mn.