Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1]

Allahabad High Court

C/M, Anglo Bengali Girls Inter College & ... vs The Regional Jt. Director Of Education & ... on 28 January, 2010

Author: Dilip Gupta

Bench: Dilip Gupta

Court No. - 39

Case :- WRIT - C No. - 15289 of 2001

Petitioner :- C/M, Anglo Bengali Girls Inter College & Another
Respondent :- The Regional Jt. Director Of Education & Others
Petitioner Counsel :- Anil Bhushan
Respondent Counsel :- C.S.C,S.S. Chauhan

Hon'ble Dilip Gupta,J.

The Committee of Management dispute is in issue in the present petition which was filed in the year 2001. The term of the Committee of Management came to an end long back and several elections may have taken place in between. The petition has, therefore, been rendered infructuous by lapse of time. It is, accordingly, dismissed.

It is, however, made clear that dismissal of this petition will not affect the validity of the subsequent election(s).

Order Date :- 28.1.2010 NSC