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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Rajasthan - Subsection

Section 5(3) in Rajasthan Film Shooting Regulations, 2012

(3)Before granting permission for film shooting at ancient monuments or at locations falling within the forest areas, the Commissioner shall consult the Departments concerned and may impose certain conditions as suggested by them in order of granting permission. The heads of these departments shall furnish the information as and when sought by the Commissioner within five days.