Madhya Pradesh High Court
M/S Raja Fire Works Thru. Devanand ... vs The State Of Madhya Pradesh on 3 May, 2017
-1- Writ Petition Nos.319/2016 2042/2016 2043/2016 2045/2016 and 2049/2016 03/05/2017
Parties through their counsel. List the matters on 21/06/2017. (8. C. Sharma) J U D G E Tej