Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7] [Entire Act] State of Uttar Pradesh - Subsection Section 7(1) in The U.P. Dookan Aur Vanijya Adhishthan Niyamavali, 1963 (1)The notice for the approval of a close day under sub-sections (2) and (3) of Section 8 of the Act, shall be in the Form "A".
