National Green Tribunal
Vipinnath A V vs Bpcl- Kochi Refinary (Pdpp -Kakkad ... on 20 May, 2024
Author: Satyagopal Korlapati
Bench: Satyagopal Korlapati
Item No.4 (i) to (iii):-
BEFORE THE NATIONAL GREEN TRIBUNAL
SOUTHERN ZONE, CHENNAI
Original Application No. 265 of 2017 (SZ)
With
Original Application No. 17 of 2021 (SZ)
With
Original Application No. 01 of 2022 (SZ)
IN THE MATTER OF
N.G. Soman,
...Applicant(s)
Versus
Bharat Petroleum Co Ltd.,
Kochi and others.
...Respondent(s)
WITH Vipin Nath A.V. & Sinu C. Jacob ...Applicant(s) Versus M/s. Bharat Petroleum Corporation Limited and others.
...Respondents(s) WITH Kuzhikkad Residents Association ...Applicant(s) Versus The Secretary MoEF&CC & Ors.
...Respondents(s) Date of hearing: 20.05.2024.
Matter stands adjourned to 29.07.2024.
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