Bombay High Court
Abid Ali Newas Ali Shah vs Municipal Corporation Of Greater ... on 5 March, 2019
Before : Aniruddha M. Chandekar
Prothonotary & Senior Master
Date : 05th March, 2019
FOR REJECTION (ORIGINAL SIDE MATTERS) :
2 WPL/509/2018 ) Mr. Shivraj Patne I/b. Akshay Petkar,
) Advocate for Petitioner.
)
) Ms. Akanksha Kalyanpur I/b. Prabhakar
) Jadhav, Advocate for Respondent No. 2.
) ) Ms. Nikita Dharamshi I/b. Vikram Pai, ) Advocate for Defendant Nos. 3 to 18. ) ) P.C. : Petitioner and/or his Advocate to ) remove office objections on the Petition ) and get the same numbered and ) registered on or before 02.04.2019, ) failing Petition to stand rejected for non-
) removal of office objection under
) O.S.Rule 986.
6 WPL/530/2018 ) Mr. Prasad Patil I/b. Datta Mane,
) Advocate for Petitioner.
)
) P.C. : Petitioner and/or his Advocate to ) remove office objections on the Petition ) and get the same numbered and ) registered on or before 02.04.2019, ) failing Petition to stand rejected for non-
) removal of office objection under
) O.S.Rule 986.
7 WPL/534/2018 ) Ms. Seeta Yadav I/b. Khan Altaf,
8 WPL/535/2018 ) Advocate for Petitioners.
9 WPL/536/2018 )
10 WPL/537/2018 ) P.C. : Petitioners and/or their Advocate to
) remove office objections on the Petitions
) and get the same numbered and
) registered on or before 02.04.2019,
) failing Petitions to stand rejected for
) non-removal of office objection under
) O.S.Rule 986.
Date : 05.03.2019 Prothonotary & Senior Master
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