Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Chattisgarh - Section Section 4 in Chhattisgarh State Electricity Board Transfer Scheme Rules, 2008 4. Words and expressions used in this Scheme but not specifically defined in this Scheme shall have the same meaning as assigned to them in the Act.
