Punjab-Haryana High Court
Cbse Affiliated Schools Association ... vs Cbse & Ors on 16 July, 2024
Neutral Citation No:=2024:PHHC:088310
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH.
202 Date of Decision: 16.07.2024.
CWP-21067-2017 (O&M).
CBSE AFFILIATED SCHOOLS ASSOCIATIONS (REGD.) HARYANA
.. Petitioner
VERSUS
CENTRAL BOARD OF SECONDARY EDUCATION AND OTHERS
.. Respondents
CORAM : HON'BLE MR. JUSTICE VINOD S. BHARDWAJ
Present: Ms. Lishika Mehta, Advocate, for
Mr. Sameer Sachdeva, Advocate,
for the petitioner in CWP-21067-2017.
Mr. Beant Singh Seemar, Advocate, for respondent No.1.
Mr. Pankaj Mulwani, DAG, Haryana.
Mr. G.S. Punia, Senior Advocate , with
Ms. Harveen Kaur, Advocate, for respondent No.6.
None for respondent No.7.
VINOD S. BHARDWAJ, J. (ORAL)
For orders see, CWP-12694-2021 (O&M) titled as 'FEDERATION OF PRIVATE SCHOOLS WELFARE ASSOCIATIONS, HARYANA VS THE UNION OF INDIA AND OTHERS,' of even date.
July 16, 2024. (VINOD S. BHARDWAJ) raj arora JUDGE Whether speaking / reasoned : Yes / No Whether reportable : Yes / No 1 of 1 ::: Downloaded on - 23-07-2024 04:23:27 :::