Bombay High Court
T. Bhimjiyani Realty Pvt. Ltd Bandra (E) ... vs T. Bhimjiyani Realty Pvt. Ltd Bandra (E) ... on 5 October, 2020
Author: S.C. Gupte
Bench: S.C. Gupte
Chittewan 1/1 40. IAST 93520-20 IN SA 93518-20.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE CIVIL JURISDICTION
INTERIM APPLICATION (ST.) NO.93520 OF 2020
Digitally signed
by Rajesh V.
Chittewan
Rajesh V. Date:
Chittewan
IN
2020.10.06
17:23:24
+0530
SECOND APPEAL (ST.) NO.93518 OF 2020
T. Bhimyani Realty Private Limited
And Others ... Appellant
Versus
Sipra Chakravorty And Another ... Respondents
....
.....
CORAM : S.C. GUPTE
DATE : 5 OCTOBER 2020
P.C. :
. Stand over to 9 October 2020.
2 This order will be digitally signed by the Personal Assistant of
this Court. All concerned will act on production by fax or email of a digitally signed copy of this order.
(S.C. GUPTE, J.)