Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Himachal Pradesh - Section Section 3 in The Himachal Pradesh Grant of Nautor Land to Landless Persons and other Eligible Person Scheme 1975 3. Application of Scheme. - The scheme shall apply to Government waste land outside the Reserved and Demarcated Protected Forest.
