Supreme Court - Daily Orders
Stressed Assets Stabilization Fund ... vs B.S. Krishnan on 18 April, 2022
Bench: Vineet Saran, J.K. Maheshwari
ITEM NO.40 COURT NO.9 SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 5729/2021
STRESSED ASSETS STABILIZATION FUND (SASF) Appellant(s)
VERSUS
B.S. KRISHNAN & ANR. Respondent(s)
IA No. 117731/2021 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT, IA No. 117728/2021 - STAY APPLICATION)
WITH
C.A. No. 4782/2021 (XVII)
IA No. 99495/2021 - STAY APPLICATION)
Date : 18-04-2022 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE VINEET SARAN
HON'BLE MR. JUSTICE J.K. MAHESHWARI
For Parties Mr. Daanish Abbasi, Adv.
Mr. Faisal Sherwani , AOR
Mr. R. Anand Padmanabhan, Adv.
Ms. Debarati Sadhu, Adv.
Mr. Shashi Bhushan Kumar, AOR
UPON hearing the counsel the Court made the following
O R D E R
List after three weeks on a non-miscellaneous day.
(PRADEEP KUMAR) (ASHWANI THAKUR)
(BRANCH OFFICER) AR-CUM-PS
Signature Not Verified
Digitally signed by
Rachna
Date: 2022.04.18
16:36:34 IST
Reason: