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[Cites 0, Cited by 0] [Section 3(2)] [Section 3] [Entire Act]

State of Telangana - Subsection

Section 3(2)(iv) in Telangana State Industrial Project Approval and Self Certification System (Ts-Ipass) Act, 2014

(iv)to review and monitor the processing of applications by the competent authorities and to forward the orders of the competent authorities to the applicant;