Kerala High Court
Thirumarady Agricultural Improvement ... vs Union Of India on 5 October, 2021
Author: Sathish Ninan
Bench: Sathish Ninan
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE SATHISH NINAN
TUESDAY, THE 5TH DAY OF OCTOBER 2021 / 13TH ASWINA, 1943
WP(C) NO. 36439 OF 2016
PETITIONER:
THE KALLETTUMKARA SERVICE CO-OPERATIVE BANK
REPRESENTED BY THE PRESIDENT OF THE MANAGING COMMITTEE
N.K.JOSEPH,KALLETTUMKARA, THRISSUR DISTRICT.
BY ADV SRI.GEORGE POONTHOTTAM
RESPONDENTS:
1 UNION OF INDIA
REPRESENTED BY MINISTRY OF FINANCE,(ECONOMIC AFFAIRS,
CENTRAL SECRETARIAT,NEW DELHI.
2 THE RESERVE BANK OF INDIA
REPRESENTED BY THE GOVERNOR,BOMBAY.
3 REGIONAL OFFICE
RESERVE BANK OF INDIA,KOCHI - 682017
4 THE REGISTRAR OF CO-OPERATIVE SOCIETIES
THIRUVANANTHAPURAM-695 001
BY ADV ASSISTANT SOLICITOR GENERAL
BY SPL.GOVT.PLEADER:SRI.BIMAL.K.NATH
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
05.10.2021, ALONG WITH WP(C).36669/2016, 36788/2016 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
W.P(C).Nos.36439,36669,36788,37246,37286,37378,37403,37408,37576,38198,38425,384
26,38453,38839,38845,38936,38937,39335 of 2016
2
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE SATHISH NINAN
TUESDAY, THE 5TH DAY OF OCTOBER 2021 / 13TH ASWINA, 1943
WP(C) NO. 36669 OF 2016
PETITIONER:
THE PARAVUR VADAKKEKARA SERVICE CO-OPERATIVE BANKLTD
NO.3131
NEENDOOR, VADAKKEKARA P.O., PIN - 683 522,REPRESENTED
BY ITS SECRETARY.
BY ADVS.
SRI.M.M.MONAYE
SRI.DESI MATTHAI
SRI.T.KOSHY
RESPONDENTS:
1 UNION OF INDIA
REPRESENTED BY SECRETARY TO MINISTRY OF
FINANCE,DEPARTMENT OF REVENUE, NORTH BLOCK, NEW DELHI -
110 001.
2 RESERVE BANK OF INDIA
REPRESENTED BY ITS CHIEF GENERAL MANAGERDEPARTMENT OF
CURRENCY MANAGEMENT,CENTRAL OFFICE BUILDING, MUMBAI -
400 001.
3 STATE OF KERALA
REPRESENTED BY SECRETARY TO GOVERNMENT,DEPARTMENT OF
FINANCE, GOVERNMENT SECRETARIAT,THIRUVANANTHAPURAM.
4 REGISTRAR OF CO-OPERATIVE SOCIETIES
OFFICE OF THE REGISTRAR OF CO-OPERATIVE
SOCIETIES,STATUE, NEAR PRESS CLUB, THRIUVANANTHAPURAM.
W.P(C).Nos.36439,36669,36788,37246,37286,37378,37403,37408,37576,38198,38425,384
26,38453,38839,38845,38936,38937,39335 of 2016
3
5 KERALA STATE CO-OPERATIVE BANK LTD
REPRESENTED BY ITS MANAGING DIRECTOR,COBANK TOWERS,
PALAYAM, THIRUVANANTHAPURAM,PIN - 695 033.
6 THE ERNAKULAM DISTRICT CO-OPERATIVE BANK LTD
REPRESENTED BY ITS GENERAL MANAGER,THRIKKAKKARA,
KAKKANAD P.O., KOCHI - 682 030.
BY ADV SRI.JAISHANKAR V.NAIR, CGC
BY SPL.GOVT.PLEADER:SRI.BIMAL.K.NATH
BY ADV.N.RAGHURAJ
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
05.10.2021, ALONG WITH WP(C).36439/2016 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
W.P(C).Nos.36439,36669,36788,37246,37286,37378,37403,37408,37576,38198,38425,384
26,38453,38839,38845,38936,38937,39335 of 2016
4
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE SATHISH NINAN
TUESDAY, THE 5TH DAY OF OCTOBER 2021 / 13TH ASWINA, 1943
WP(C) NO. 36788 OF 2016
PETITIONER:
THE CALICUT CITY SERVICE CO-OP BANK LTD. NOD.2777
ZAMORINS SQUARE BUILDINGLINK ROAD, CALICUT, REPRESENTED
BY ITS CHAIRMAN
BY ADVS.
SRI.B.S.SWATHI KUMAR
SMT.ANITHA RAVINDRAN
SRI.HARISANKAR N UNNI
SMT.S.SIKKY
RESPONDENTS:
1 THE REGISTRAR OF CO-OPERATIVE SOCIETIES
THIRUVANANTHAPURAM PIN 695 001
2 UNION OF INDIA
REPRESENTED MINISTRY OF FINANCE(ECONOMICS
AFFAIRS)CENTRAL SECRETARIATNEW DELHI 110 001
3 THE RESERVE BANK OF INDIA
BOMBAY, PIN 400 001REPRESENTED BY THE GOVERNOR
4 THE CHIEF GENERAL MANAGER
DEPARTMENT OF CURRENCY MANAGEMENTRESERVE BANK OF
INDIA,CENTRAL OFFICE4TH FLOOR,AMAR BUILDING, SIR P.M
ROAD MUMBAI, PIN 400 001
5 THE KOZHIKODE DISTRICT CO-OPERATIVE BANKLTD NO F 1635
P.B NO 503,CALICUT 673 002REPRESENTED BY THE THE
GENERAL MANAGER
W.P(C).Nos.36439,36669,36788,37246,37286,37378,37403,37408,37576,38198,38425,384
26,38453,38839,38845,38936,38937,39335 of 2016
5
BY ADV SRI.P.C.SASIDHARAN, SC, KOZHIKODE DISTRICT CO-
OPERATIVE BANK
BY SR.GOVT.PLEADER:SMT.SHEEJA.C.S
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
05.10.2021, ALONG WITH WP(C).36439/2016 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
W.P(C).Nos.36439,36669,36788,37246,37286,37378,37403,37408,37576,38198,38425,384
26,38453,38839,38845,38936,38937,39335 of 2016
6
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE SATHISH NINAN
TUESDAY, THE 5TH DAY OF OCTOBER 2021 / 13TH ASWINA, 1943
WP(C) NO. 37246 OF 2016
PETITIONER:
VAIKOM TALUK CO-OPERATIVE AGRICULTURAL AND RURAL
DEVELOPMENT BANK
LIMITED NO.951, VAIKOM, KOTTAYAM DISTRICT-696
141,REPRESENTED BY ITS PRESIDENT
BY ADVS.
SRI.P.N.MOHANAN
SMT.J.LAKSHMI
SRI.C.P.SABARI
RESPONDENTS:
1 UNION OF INDIA
REPRESENTED BY MINISTRY OF FINANCE,(ECONOMIC AFFAIRS),
GENERAL SECRETARIAT,NEW DELHI-110 001.
2 THE RESERVE BANK OF INDIA
REPRESENTED BY THE GOVERNOR, CENTRAL OFFICE BUILDING,
SHAHID BHAGAT SINGH ROAD, FORT,MUMBAI, MAHARASTRA-400
001.
3 THE RESERVE BANK OF INDIA
REPRESENTED BY THE REGIONAL HEAD, BANERJI ROAD,
ERNAKULAM NORTH, KALOOR, ERNAKULAM,KERALA-682 018.
4 THE REGISTRAR OF CO-OPERATIVE SOCEITEIS
THIRUVANANTHAPRUAM-695 001.
W.P(C).Nos.36439,36669,36788,37246,37286,37378,37403,37408,37576,38198,38425,384
26,38453,38839,38845,38936,38937,39335 of 2016
7
BY ADV ASSISTANT SOLICITOR GENERAL
BY SR.GOVT.PLEADER:SMT.SHEEJA.C.S
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
05.10.2021, ALONG WITH WP(C).36439/2016 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
W.P(C).Nos.36439,36669,36788,37246,37286,37378,37403,37408,37576,38198,38425,384
26,38453,38839,38845,38936,38937,39335 of 2016
8
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE SATHISH NINAN
TUESDAY, THE 5TH DAY OF OCTOBER 2021 / 13TH ASWINA, 1943
WP(C) NO. 37286 OF 2016
PETITIONERS:
1 K.N.VIJAYAKUMAR
AGED 46 YEARS
PRESIDENT, OLLOOR MEKHALA THOZHILALI CO-OPEATIVE
SOCIETY LTD., NADATHARA P.O.- 680 751 THRISSUR DIST,
KERALA
2 JOSE PALO0CAREN
PRESIDENT, MANNUTHY TOWN CO-OPERATIVE SOCIEYT LTD
NO.R.1143, MANUTHY P.O.- 680 651 THRISSUR DIST, KERALA
3 ANIL POTTEKKATT
PRESIDENT, OLLOOKKARA REGIONAL KERA KARSHAKA CO-
OPERATIVE SOCIETY LTD NO.R.1203, KOZHUKULLI P.O.-680
752, THRISSUR DIST, KERALA
4 P.A SEKHARAN
PRESIDENT, HE KAIPARAMBUY PANCHAYAT MULTIPURPOSE CO-
OPERATIVE SOCIETY LTD, NO,.R.1124, KAIPARAMBU P.O.-680
546, THRISSUR DIST, KERALA
BY ADV SRI.GEORGE POONTHOTTAM
RESPONDENTS:
1 UNION OF INDIA
REP. BY MINISRY OF FINANCE, (ECONOMIC AFFAIRS) CENTRAL
SECXRETARIAT, NEW DELHI- 110 003
W.P(C).Nos.36439,36669,36788,37246,37286,37378,37403,37408,37576,38198,38425,384
26,38453,38839,38845,38936,38937,39335 of 2016
9
2 THE RESERVE BANK OF INDIA
REP. BY THE GOVERNOR, BOMBAY- 400 022
3 REGIONAL OFFICE
RESERVE BANK OF INDIA, KOCHI- 682 017
4 THE EGISTRAR OF CO-OPERATIVE SOCIETIES
THIRUVANANTHAPRUAM- 695 001
BY ADV SMT.C.G.PREETHA, CGC
BY SR.GOVT.PLEADER:SMT.SHEEJA.C.S
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
05.10.2021, ALONG WITH WP(C).36439/2016 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
W.P(C).Nos.36439,36669,36788,37246,37286,37378,37403,37408,37576,38198,38425,384
26,38453,38839,38845,38936,38937,39335 of 2016
10
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE SATHISH NINAN
TUESDAY, THE 5TH DAY OF OCTOBER 2021 / 13TH ASWINA, 1943
WP(C) NO. 37378 OF 2016
PETITIONER:
POLPULLY SERVICE CO-OPERATIVE BANK LTD.
POLPULLY,PALAKKAD DISTRICT,REPRESENTED BY ITS
PRESIDENT.
BY ADVS.
SRI.V.M.KURIAN
SRI.MATHEW B. KURIAN
SRI.K.T.THOMAS
RESPONDENTS:
1 UNION OF INDIA
REPRESENTED BY SECRETARY TO GOVERNMENT,MINISTRY OF
FINANCE (ECONOMIC AFFAIRS),CENTRAL SECRETARIAT,NEW
DELHI-110001.
2 THE RESERVE BANK OF INDIA
CENTRAL OFFICE BUILDING,SHAHID BHAGAT SINGH ROAD,FORT
MUMBAI,MUMBAI-400001,REPRESENTED BY ITS GOVERNOR.
3 THE CHIEF GENERAL MANAGER
DEPARTMENT OF CURRENCY MANAGEMENT,RESERVE BANK OF
INDIA,CENTRAL OFFICE,4TH FLOOR,AMAR BUILDING,SIR
P.M.ROAD,MUMBAI-400 001.
4 THE REGISTRAR OF CO-OPERATIVE SOCIETIES
THIRUVANANTHAPURAM-695001.
5 PALAKKAD DISTRICT CO-OPERATIVE BANK LTD
SULTANPETTA,PALAKKAD-678001,REPRESENTED BY ITS GENERAL
MANAGER.
W.P(C).Nos.36439,36669,36788,37246,37286,37378,37403,37408,37576,38198,38425,384
26,38453,38839,38845,38936,38937,39335 of 2016
11
BY ADVS.
SRI.GIRISH KUMAR.V., CGC
SRI.M.SASINDRAN, SC, PALAKKAD DIST.CO.OP.BANK
SRI.K.RAMAKUMAR SR.
BY SR.GOVT.PLEADER:SMT.SHEEJA.C.S
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
05.10.2021, ALONG WITH WP(C).36439/2016 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
W.P(C).Nos.36439,36669,36788,37246,37286,37378,37403,37408,37576,38198,38425,384
26,38453,38839,38845,38936,38937,39335 of 2016
12
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE SATHISH NINAN
TUESDAY, THE 5TH DAY OF OCTOBER 2021 / 13TH ASWINA, 1943
WP(C) NO. 37403 OF 2016
PETITIONER:
THE KANJOOR SERVICE CO-OPERATIVE BANK LIMITED
KANJOOR P.O., PIN-683575, REPRESENTED BY ITS SECRETARY.
BY ADVS.
SRI.M.M.MONAYE
SRI.T.KOSHY
RESPONDENTS:
1 UNION OF INDIA
SECRETARY TO MINISTRY OF FINANCE DEPARTMENT OF REVENUE,
NORTH BLOCK, NEW DELHI, PIN-110001.
2 RESERVE BANK OF INDIA
REPRESENTED BY ITS CHIEF GENERAL MANAGER DEPARTMENT OF
CURRENCY MANAGEMENT CENTRAL OFFICE BUILDING, MUMBAI-
400001.
3 STATE OF KERALA
REPRESENTED BY SECRETARY TO GOVERNMENT DEPARTMENT OF
FINANCE, GOVERNMENT SECRETARIAT THIRUVANANTHAPURAM-
695001.
4 REGISTRAR OF CO-OPERATIVE SOCIETIES
OFFICE OF THE REGISTRAR OF CO-OPERATIVE SOCIETIES
STATUE, NEAR PRESS CLUB, THIRUVANANTHAPURAM-695001.
5 KERALA STATE CO-OPERATIVE BANK LTD.
REPRESENTED BY ITS MANAGING DIRECTOR COBANK TOWERS,
PALAYAM, THIRUVANANTHAPURAM-605033.
W.P(C).Nos.36439,36669,36788,37246,37286,37378,37403,37408,37576,38198,38425,384
26,38453,38839,38845,38936,38937,39335 of 2016
13
6 THE ERNAKULAM DISTRICT CO-OPERATIVE BANK LTD.
REPRESENTED BY ITS GENERAL MANAGER THRIKKAKKARA,
KAKKANAD P.O., KOCHI-682030.
7 THE REGIONAL DIRECTOR
RESERVE BANK OF INDIA, BAKERY JUNCTION P.B.NO.6507,
THIRUVANANTHAPURAM-695033.
BY ADVS.
SRI.S.BIJU, CGC
SRI.GEORGE POONTHOTTAM, SC, KERALA STATE CO.OP BANK
LTD.
BY SPL.GOVT.PLEADER:SRI.BIMAL.K.NATH
BY ADV.N.RAGHURAJ
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
05.10.2021, ALONG WITH WP(C).36439/2016 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
W.P(C).Nos.36439,36669,36788,37246,37286,37378,37403,37408,37576,38198,38425,384
26,38453,38839,38845,38936,38937,39335 of 2016
14
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE SATHISH NINAN
TUESDAY, THE 5TH DAY OF OCTOBER 2021 / 13TH ASWINA, 1943
WP(C) NO. 37408 OF 2016
PETITIONER:
KOPPAM SERVICE CO-OPERATIVE BANK LTD.
1205, P.O.PULASSERI, PALAKKAD DISTRICT, PIN 679 307.
REP.BY ITS SECRETARY.
BY ADVS.
SRI.V.M.KURIAN
SRI.MATHEW B. KURIAN
SRI.K.T.THOMAS
RESPONDENTS:
1 UNION OF INDIA
REPRESENTED BY SECRETARY TO GOVERNMENT, MINISTRY OF
FINANCE (ECONOMIC AFFAIRS ), CENTRAL SECRETARIAT, NEW
DELHI 110 001.
2 THE RESERVE BANK OF INDIA
CENTRAL OFFICE BUILDING, SHAHID BHAGAT SINGH ROAD, FORT
MUMBAI, MUMBAI 400 001, REPRESENTED BY ITS GOVERNOR.
3 THE CHIEF GENERAL MANAGER
DEPARTMENT OF CURRENCY MANAGEMENT, RESRVE BANK OF
INDIA, CENTRAL OFFICE, 4TH FLOOR, AMAR BUILDING,
SRI.P.M.ROAD, MUMBAI 400 001.
4 THE REGISTRAR OF CO-OPERATIVE SOCIETIES
THIRUVANANTHAPURAM 695 001.
5 PALAKKAD DISTRICT CO-OPERATIVE BANK LTD
SUTANPETTA, PALAKKAD 678 001, REP. BY ITS GENERAL
MANAGER
W.P(C).Nos.36439,36669,36788,37246,37286,37378,37403,37408,37576,38198,38425,384
26,38453,38839,38845,38936,38937,39335 of 2016
15
BY ADVS.
SRI.DINESH R.SHENOY, CGC
SRI.M.SASINDRAN, SC, PALAKKAD DIST.CO.OP.BANK
BY SR.GOVT.PLEADER:SMT.SHEEJA.C.S
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
05.10.2021, ALONG WITH WP(C).36439/2016 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
W.P(C).Nos.36439,36669,36788,37246,37286,37378,37403,37408,37576,38198,38425,384
26,38453,38839,38845,38936,38937,39335 of 2016
16
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE SATHISH NINAN
TUESDAY, THE 5TH DAY OF OCTOBER 2021 / 13TH ASWINA, 1943
WP(C) NO. 37576 OF 2016
PETITIONERS:
1 THIRUMARADY AGRICULTURAL IMPROVEMENT CO-OPERATIVE
SOCIETY LTD NO.E 1195
REP. BY ITS PRESIDENT, KOOTHATTUKULAM P.O ERNAKULAM
DIST- 686 662
2 THURUTHIKKARA AGRICULTURAL IMPROVEMENT CO-OPERATIVE
SOCIETY LTD NO.E 1202
REP. BY ITS HONORARY SECRETARY, MULANTHURUTHY P.O,
ERNAKULAM DIST- 682 314
3 THIRUVANKULAM AGRICULTURAL IMPROVMENT CO-OPERATIVE
SOCIETY LTD NO.E 1219
REP. BY ITS HONORARY SECRETARY, KARINGACHIRA, IRUMPANAM
P.O. ERNAKULAM DIST- 682 309
4 PIRAVOM AGRICULTURAL IMPROVEMENT CO-OPERATIVE SOCIETY
LT NO.E 1211
REP. BY ITS PRESIDENT, PIRAVOM P.O. ERNAKULAM DIST- 686
664
BY ADVS.
SRI.V.G.ARUN
SRI.T.R.HARIKUMAR
SRI.JAIBY PAUL
SRI.JIBU P THOMAS
RESPONDENTS:
1 UNION OF INDIA
REP.BY THE SECRETARY MINISTRY OF FINANCE (ECONOMIC
AFFAIRS) CABINET SECRETARIAT, RAISINA HILL, NEW DELHI-
110 001
W.P(C).Nos.36439,36669,36788,37246,37286,37378,37403,37408,37576,38198,38425,384
26,38453,38839,38845,38936,38937,39335 of 2016
17
2 THE RESERVE BANK OF INDIA
REP.BY THE GOVERNOR, CENTRAL OFICE BUILDING,
SHAHIDBHAGAT SINGH ROAD, FOR,MUMBAI, MAHARASHTRA - 400
001
3 THE CHIEF GENERAL MANAGERDEPT. OF CURRENCY MANAGMENT
RESERVE BANK OF INIDA, CENTRAL OFFICE,4TH FLOOR, AMAR
BUILDING, SIR P.M.ROAD, MUMBAI, MAHARASHTRA- 400 001
4 STATE OF KERALA
REP. BY THE SECRETARY TO GOVERNMENT CO-OPERATION (C)
DEPARTMENT, GOVERNMET SECRETARIAT, THIRUVANANTHAPURAM-
695 001
5 THE REGISTRAR OF CO-OPERATIVE SOCIETIES
THIRUVANANTHAPRUAM - 695 001
6 THE ERNAKULAM DISTRICT CO-OPERATIVE BANK LTD
REP. BY ITS GENERAL MANAGER HEAD OFFICE, KAKKANADU P.O
ERNAKULAM - 682 030
BY ADV ASSISTANT SOLICITOR GENERAL
BY SR.GOVT.PLEADER:SMT.SHEEJA.C.S
BY ADV.N.RAGHURAJ
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
05.10.2021, ALONG WITH WP(C).36439/2016 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
W.P(C).Nos.36439,36669,36788,37246,37286,37378,37403,37408,37576,38198,38425,384
26,38453,38839,38845,38936,38937,39335 of 2016
18
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE SATHISH NINAN
TUESDAY, THE 5TH DAY OF OCTOBER 2021 / 13TH ASWINA, 1943
WP(C) NO. 38198 OF 2016
PETITIONERS:
1 K.RAMANUNNI
AGED 73 YEARS
AGED 73 YEARS, SON OF ITTIKOTHA, KOTTAYIL HOUSE, P.O.
VILAYUR, PALAKKAD - 679 309.
2 K.VINODKUMAR
AGED 53 YEARS, SON OF SREEDHARAN EZHUTHACHAN,
KURUVANTHODIYIL HOUSE, P.O.KIZHUMURI, PALAKKAD - 679
307.
BY ADV SRI.RAJESH VIJAYENDRAN
RESPONDENTS:
1 UNION OF INDIA
REPRESENTED BY SECRETARY TO GOVERNMENT, MINISTRY OF
FINANCE (ECONOMIC AFFAIRS), CENTRAL SECRETARIAT, NEW
DELHI-110 001.
2 THE RESERVE BANK OF INDIA
CENTRAL OFFICE BUILDING, SHAHID BHAGAT SINGH ROAD, FORT
MUMBAI, MUMBAI -400 001, REPRESENTED BY ITS GOVERNOR.
3 THE CHIEF GENERAL MANAGER
DEPARTMENT OF CURRENCY MANAGEMENT, RESERVE BANK OF
INDIA, CENTRAL OFFICE, 4TH FLOOR, AMAR BUILDING, SIR
P.M.ROAD, MUMBAI -400 001.
W.P(C).Nos.36439,36669,36788,37246,37286,37378,37403,37408,37576,38198,38425,384
26,38453,38839,38845,38936,38937,39335 of 2016
19
4 THE REGISTRAR OF CO-OPERATIVE SOCIETIES
THIRUVANANTHAPURAM -695 001.
5 PALAKKAD DISTRICT CO-OPERATIVE BANK LTD.
SULTANPETTA, PALAKKAD -678 001, REP. BY ITS GENERAL
MANAGER.
6 KOPPAM SERVICE CO-OPERATIVE BANK LTD. NO.F 1205
P.O.PULASSERI, PALAKKAD DISTRICT, PIN-679 307, RPE.BY
ITS SECRETARY.
BY ADVS.
ASSISTANT SOLICITOR GENERAL
SRI.M.SASINDRAN, SC, PALAKKAD DIST.CO.OP.BANK
BY SR.GOVT.PLEADER:SMT.SHEEJA.C.S
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
05.10.2021, ALONG WITH WP(C).36439/2016 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
W.P(C).Nos.36439,36669,36788,37246,37286,37378,37403,37408,37576,38198,38425,384
26,38453,38839,38845,38936,38937,39335 of 2016
20
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE SATHISH NINAN
TUESDAY, THE 5TH DAY OF OCTOBER 2021 / 13TH ASWINA, 1943
WP(C) NO. 38425 OF 2016
PETITIONER:
PANMANA SERVICE CO-OPERATIVE BANK LTD. NO.3035
REPRESENTED BY ITS PRESIDENT, KOLLAKA
P.O.,KARUNAGAPPALLY, KOLLAM DISTRICT.
BY ADVS.
SRI.ARJUN RAGHAVAN
SRI.ADITHYA RAJEEV
RESPONDENTS:
1 UNION OF INDIA
REPRESENTED BY THE SECRETARY,MINISTRY OF FINANCE
(ECONOMIC AFFAIRS),CABINET SECRETARIAT, RAISINA HILL,
NEW DELHI - 110 001.
2 THE RESERVE BANK OF INDIA
REPRESENTED BY THE GOVERNOR,CENTRAL OFFICE BUILDING,
SHAHID BHAGAT SINGH ROAD,FORT, MUMBAI, MAHARASHTRA -
400 001.
3 THE CHIEF GENERAL MANAGER
DEPARTMENT OF CURRENCY MANAGEMENT,RESERVE BANK OF
INDIA, CENTRAL OFFICE, 4TH FLOOR,AMAR BUILDING, SIR
P.M. ROAD, MUMBAI,MAHARASHTRA-400 001.
4 STATE OF KERALA
REPRESENTED BY THE SECRETARY TO GOVERNMENT,CO-OPERATION
(C) DEPARTMENT, GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM-695 001.
W.P(C).Nos.36439,36669,36788,37246,37286,37378,37403,37408,37576,38198,38425,384
26,38453,38839,38845,38936,38937,39335 of 2016
21
5 THE REGISTRAR OF CO-OPERATIVE SOCIETIES
THIRUVANANTHAPURAM-695 001.
6 THE KOLLAM DISTRICT CO-OPERATIVE BANK LTD.
REPRESENTED BY ITS GENERAL MANAGER,HEAD OFFICE,
CHINNAKKADA, KOLLAM - 691 001.
BY ADV ASSISTANT SOLICITOR GENERAL
BY SPL.GOVT.PLEADER:SRI.BIMAL.K.NATH
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
05.10.2021, ALONG WITH WP(C).36439/2016 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
W.P(C).Nos.36439,36669,36788,37246,37286,37378,37403,37408,37576,38198,38425,384
26,38453,38839,38845,38936,38937,39335 of 2016
22
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE SATHISH NINAN
TUESDAY, THE 5TH DAY OF OCTOBER 2021 / 13TH ASWINA, 1943
WP(C) NO. 38426 OF 2016
PETITIONER:
CHAVARA SERVICE CO-OPERATIVE BANK LTD.NO.Q 147.
REPRESENTED BY ITS PRESIDENT, PUTHENCHANTHA
P.O.,PANMANA, CHAVARA, KOLLAM DISTRICT.
BY ADVS.
SRI.ARJUN RAGHAVAN
SRI.ADITHYA RAJEEV
RESPONDENTS:
1 UNION OF INDIA
REPRESENTED BY THE SECRETARY, MINISTRY OF FINANCE
(ECONOMIC AFFAIRS),CABINET SECRETARIAT, RAISINA HILL,
NEW DELHI - 110 001.
2 THE RESERVE BANK OF INDIA
REPRESENTED BY THE GOVERNOR,CENTRAL OFFICE BUILDING,
SHAHIDA BHAGAT SINGH ROAD,FORT, MUMBAI, MAHARASHTRA-400
001.
3 THE CHIEF GENERAL MANAGER
DEPARTMENT OF CURRENCY MANAGEMENT,RESERVE BANK OF
INDIA, CENTRAL OFFICE, 4TH FLOOR,AMAR BUILDING, SIR
P.M.ROAD, MUMBAI,MAHARASHTRA-400 001.
4 STATE OF KERALA
REPRESENTED BY THE SECRETARY TO GOVERNMENT,CO-OPERATION
(C) DEPARTMENT, GOVERNMENT
SECRETARIAT,THIRUVANANTHAPURAM-695 001.
W.P(C).Nos.36439,36669,36788,37246,37286,37378,37403,37408,37576,38198,38425,384
26,38453,38839,38845,38936,38937,39335 of 2016
23
5 THE REGISTRAR OF CO-OPERATIVE SOCIETIES
THIRUVANANTHAPURAM-695 001.
6 THE KOLLAM DISTRICT CO-OPERATIVE BANK LTD.
REPRESENTED BY ITS GENERAL MANAGER,HEAD OFFICE,
CHINNAKKADA, KOLLAM - 691 001.
BY ADV ASSISTANT SOLICITOR GENERAL
BY SR.GOVT.PLEADER:SMT.SHEEJA.C.S
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
05.10.2021, ALONG WITH WP(C).36439/2016 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
W.P(C).Nos.36439,36669,36788,37246,37286,37378,37403,37408,37576,38198,38425,384
26,38453,38839,38845,38936,38937,39335 of 2016
24
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE SATHISH NINAN
TUESDAY, THE 5TH DAY OF OCTOBER 2021 / 13TH ASWINA, 1943
WP(C) NO. 38453 OF 2016
PETITIONER:
JOHNY T.A
AGED 46 YEARS
S/O.ALEXANDER, AGED 46 YEARS, RESIDING AT THAIKOOTATHIL
HOUSE, KORAMPADAM, KOTHAD P.O., PIN-682027.
BY ADVS.
SRI.M.M.MONAYE
SRI.T.KOSHY
RESPONDENTS:
1 UNION OF INDIA
REPRESENTED BY SECRETARY, FINANCE, GOVERNMENT OF INDIA,
MINISTRY OF FINANCE, NEW DELHI, PIN-110001.
2 RESERVE BANK OF INDIA
REPRESENTED BY ITS CHIEF GENERAL MANAGER, DEPARTMENT OF
CURRENCY MANAGEMENT, CENTRAL OFFICE BUILDING, MUMBAI-
400001.
3 KORAMPADAM SERVICE CO-OPERATIVE BANK LTD.NO.178
KORAMPADAM, PIN-682027, REPRESENTED BY ITS SECRETARY.
4 ERNAKULAM DISTRICT CO-OPERATIVE BANK LTD.
HEAD OFFICE, KAKKANAD, PIN-682030, REPRESENTED BY ITS
GENERAL MANAGER.
5 STATE OF KERALA
REPRESENTED BY SECRETARY TO GOVERNMENT, DEPARTMENT OF
FINANCE, GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM-
695001.
W.P(C).Nos.36439,36669,36788,37246,37286,37378,37403,37408,37576,38198,38425,384
26,38453,38839,38845,38936,38937,39335 of 2016
25
6 REGISTRAR OF CO-OPERATIVE SOCIETIES
OFFICE OF THE REGISTRAR OF CO-OPERATIVE
SOCIETIES,STATUE, NEAR PRESS CLUB, THIRUVANANTHAPURAM-
695001.
7 THE REGIONAL DIRECTOR
RESERVE BANK OF INDIA, BAKERY JUNCTION,
THIRUVANANTHAPURAM-695033.
BY ADVS.
ASSISTANT SOLICITOR GENERAL
SRI.DESI MATTHAI
BY SPL.GOVT.PLEADER:SRI.BIMAL.K.NATH
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
05.10.2021, ALONG WITH WP(C).36439/2016 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
W.P(C).Nos.36439,36669,36788,37246,37286,37378,37403,37408,37576,38198,38425,384
26,38453,38839,38845,38936,38937,39335 of 2016
26
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE SATHISH NINAN
TUESDAY, THE 5TH DAY OF OCTOBER 2021 / 13TH ASWINA, 1943
WP(C) NO. 38839 OF 2016
PETITIONER:
CHIRAKKAL SERVICE CO-OPERATIVE BANK LTD
P.O CHIRAKKAL, KANNUR 670 011, REPRESENTED BY ITS
SECRETARY MR. CHANDRAN.P.
BY ADVS.
DR.K.P.PRADEEP
SRI.T.T.BIJU
SRI.I.V.PRAMOD
SRI.SANAND RAMAKRISHNAN
SMT.T.THASMI
RESPONDENTS:
1 UNION OF INDIA
REPRESENTED BY ITS SECRETARY, MINISTRY OF FINANCE,
DEPARTMENT OF ECONOMIC AFFIARS, SOUTH BLOCK, NEW DELHI
110 001.
2 RESERVE BANK OF INDIA
CENTRAL OFFICE BUILDING, 18TH FLOOR, SHAHID BBHAGAT
SINGH ROAD, MUMBAI 400 001, REPRESENTED BY ITS
GOVERNNOR.
3 GENERAL MANAGER
RESERVE BANK OF INDIA, REGIONAL OFFICE, ERNAKULAM
NORTH, KOCHI 682 018.
4 KANNUR DISTRICT CO-OPERATIVE BANK
HEAD OFFICE, KANNUR 670 001, REPRESENTED BY ITS GENERAL
MANAGER.
W.P(C).Nos.36439,36669,36788,37246,37286,37378,37403,37408,37576,38198,38425,384
26,38453,38839,38845,38936,38937,39335 of 2016
27
5 THE KERALA STATE CO-OPERATIVE BANK LTD
PB NO 6515, COBANK TOWERS, PALAYAM, THIRUVANANTHAPURAM
695 033, REPRESENTED BY ITS MANAGING DIRECTOR.
6 THE STATE OF KERALA
REPRESENTED BY ITS SECRETARY (CO-OPERATION), GOVERNMENT
SECRETARIAT, THIRUVANANTHAPURAM 695 001.
7 REGISTRAR OF CO-OPERATIVES
DEPARTMENT OF CO-OPERATION, NEAR PRESS CLUB STATUE,
THIRUVANANTHAPURAM 695 001.
8 JOINT REGISTRAR OF CO-OPERATIVES GENERAL
DEPARTMENT OF CO-OPERATION, GOVERNMENT OF KERALA, JR
OFFICE, CIVIL STATION, KANNUR 670 002.
BY SPL.GOVT.PLEADER:SRI.BIMAL.K.NATH
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
05.10.2021, ALONG WITH WP(C).36439/2016 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
W.P(C).Nos.36439,36669,36788,37246,37286,37378,37403,37408,37576,38198,38425,384
26,38453,38839,38845,38936,38937,39335 of 2016
28
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE SATHISH NINAN
TUESDAY, THE 5TH DAY OF OCTOBER 2021 / 13TH ASWINA, 1943
WP(C) NO. 38845 OF 2016
PETITIONERS:
THE PAPPINISSERI CO-OPERATIVE RURAL BANK LTD;
1. NO.F.1321, MANGAD WEST KANNUR UNIVERSITY.P.O, KANNUR
DISTRICT, KERALA, PIN 670562, REPRESENTED BY ITS
SECRETARY, PAPPINISSERI CO-OPERAIVE RURAL BANK LTD,
NO.F.1321, MANGAD WEST KANNUR UNIVERSITY.P.O, KANNUR
MULLAKKODI CO-OPERAIVE RURAL BANK LTD; NO.F.1230,
2 KOLACHERY, MULLAKODI P.O, KANNUR.670 601, REPRESENTED
BY ITS SECRETARY, MULLAKKODI CO-OPERAIVE RURAL BANK
LTD, NO.F.1230, KOLACHERY, KANNUR.
MAYYIL SERVICE CO-OPERAIVE BANK LTD.NO.C.343,
3
MAYYIL.P.O, KANNUR - 670602, REPRESENTED BY ITS
SECRETARY, MAYYIL SERVICE CO OPERATIVE BANK
LTD.NO.C.343, MAYYIL.P.O., KANNUR
THE AZHIKODE SERVICE CO OPERATIVE BANK LTD.NO.F.1149
P.O. AZHIKODE, KANNUR 670009, REPRESENTED BY ITS
4 SECRETARY, THE AZHIKODE SERVICE CO OPERATIVE BANK
LTD.NO.F.1149 P.O. AZHIKODE, KANNUR
THE CHOVVA CO OPERATIVE RURAL BANK LTD,NO.F.1277,
5 CHOVVA.P.O., KANNUR 670006, REPRESENTED BY ITS
SECRETARY, CHOVVA CO OPERATIVE RURAL BANK LTD;
NO.F.1277, CHOVVA.P.O., KANNUR
BY ADVS.
SRI.THAMPAN THOMAS
SMT.HENA BAHULEYAN
SRI.B.V.JOY SANKER
W.P(C).Nos.36439,36669,36788,37246,37286,37378,37403,37408,37576,38198,38425,384
26,38453,38839,38845,38936,38937,39335 of 2016
29
RESPONDENTS:
1 UNION OF INDIA, REPRESENTED BY MINISTRY OF FINANCE,
(ECONOMIC AFFAIRS) CENTRAL SECRETARIAT, NEW DELHI 110
001
2 THE RESERVE BANK OF INDIA REPRESENTED BY THE GOVERNOR,
CENTRAL OFFICE BUILDING, SHAHID BHAGAT SINGH ROAD,
FORT, MUMBAI, MAHARASHTRA. 400001
3 CHIEF GENERAL MANAGER, RBI DEPARTMENT OF CURRENCY
MANAGEMENT, CENTRAL OFFICE BUILDING, SHAHID BHAGAT
SINGH ROAD, FORT, MUMBAI, MAHARASHTRA. 400001
4 REGIONAL OFFICER, RESERVE BANK OF INDIA, ERNAKULAM
NORTH, KOCHI 682018
THE REGISTRAR OF CO-OPERAIVE SOCEITEIS, STATUE,
5 THIRUVANANTHAPRUAM - 695001
6 THE STATE CO OPERATIVE BANK, COBANK TOWERS, PALAYAM,
THIRUVANANTHAPRUAM.695033 REPRESENTED BY ITS MANAGING
DIRECTOR
7 THE DISTRICT CO OPERATIVE BANK LTD, NO 35, KANNUR,
670001 REPRESENTED BY ITS GENERAL MANAGER.
BY ADVS.
ASSISTANT SOLICITOR GENERAL
SRI.M.SASEENDRANSCKANNUR UNIVERSITY
BY SPL.GOVT.PLEADER:SRI.BIMAL.K.NATH
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
05.10.2021, ALONG WITH WP(C).36439/2016 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
W.P(C).Nos.36439,36669,36788,37246,37286,37378,37403,37408,37576,38198,38425,384
26,38453,38839,38845,38936,38937,39335 of 2016
30
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE SATHISH NINAN
TUESDAY, THE 5TH DAY OF OCTOBER 2021 / 13TH ASWINA, 1943
WP(C) NO. 38936 OF 2016
PETITIONER:
CHERUTHAZHAM SERVICE CO-OPERATIVE BANK LTD.
NO.F-747, HEAD OFFICE, PILATHARA, KANNUR-670501,
REPRESENTED BY ITS SECRETARY MR. DAMODARAN K.
BY ADVS.
DR.K.P.PRADEEP
SRI.T.T.BIJU
SRI.K.P.KESAVAN NAIR
SRI.I.V.PRAMOD
SRI.SANAND RAMAKRISHNAN
SMT.T.THASMI
RESPONDENTS:
1 UNION OF INDIA
REPRESENTED BY ITS SECRETARY, MINISTRY OF FINANCE,
DEPARTMENT OF ECONOMIC AFFAIRS, SOUTH BLOCK, NEW DELHI-
110001.
2 RESERVE BANK OF INDIA
CENTRAL OFFICE BUILDING, 18TH FLOOR, SHAHID BHAGAT
SINGH ROAD,MUMBAI-400001, REPRESENTED BY ITS CONVENOR.
3 GENERAL MANAGER
RESERVE BANK OF INDIA, REGIONAL OFFICE, ERNAKULAM
NORTH, KOCHI-682018.
4 KANNUR DISTRICT CO-OPERATIVE BANK
HEAD OFFICE, KANNUR-670001, REPRESENTED BY ITS GENERAL
MANAGER.
W.P(C).Nos.36439,36669,36788,37246,37286,37378,37403,37408,37576,38198,38425,384
26,38453,38839,38845,38936,38937,39335 of 2016
31
5 THE KERALA STATE CO-OPERATIVE BANK LTD.
PB NO.6515, COBANK TOWERS, PALAYAM, THIRUVANANTHAPURAM-
695033,REPRESENTED BY ITS MANAGING DIRECTOR.
6 THE STATE OF KERALA
REPRESENTED BY ITS SECRETARY (CO-OPERATION), GOVERNMENT
SECRETARIAT, THIRUVANANTHAPURAM-695001.
7 REGISTRAR OF CO-OPERATIVES
DEPARTMENT OF CO-OPERATION, NEAR PRESS CLUB
STATUE,THIRUVANANTHAPURAM-695001.
8 JOINT REGISTRAR OF CO-OPERATIVES (GENERAL)
DEPARTMENT OF CO-OPERATION, GOVERNMENT OF KERALA,JR
OFFICE, CIVIL STATION, KANNUR-670002.
BY ADV ASSISTANT SOLICITOR GENERAL
BY SR.GOVT.PLEADER:SMT.SHEEJA.C.S
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
05.10.2021, ALONG WITH WP(C).36439/2016 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
W.P(C).Nos.36439,36669,36788,37246,37286,37378,37403,37408,37576,38198,38425,384
26,38453,38839,38845,38936,38937,39335 of 2016
32
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE SATHISH NINAN
TUESDAY, THE 5TH DAY OF OCTOBER 2021 / 13TH ASWINA, 1943
WP(C) NO. 38937 OF 2016
PETITIONER:
ANJARAKANDY FARMERS' SERVICE CO-OPERATIVE BANK LTD.
NO.1141, P.O.MAMBA, KANNUR-670611, REPRESENTED BY ITS
MANAGING DIRECTOR ANILKUMAR M.P.
BY ADVS.
DR.K.P.PRADEEP
SRI.T.T.BIJU
SRI.K.P.KESAVAN NAIR
SRI.I.V.PRAMOD
SRI.SANAND RAMAKRISHNAN
SMT.T.THASMI
RESPONDENTS:
1 UNION OF INDIA
REPRESENTED BY ITS SECRETARY, MINISTRY OF
FINANCE,DEPARTMENT OF ECONOMIC AFFAIRS, SOUTH BLOCK,NEW
DELHI-110001.
2 RESERVE BANK OF INDIA
CENTRAL OFFICE BUILDING, 18TH FLOOR, SHAHID BHAGAT
SINGH ROAD,MUMBAI-400001, REPRESENTED BY ITS CONVENOR.
3 GENERAL MANAGER
RESERVE BANK OF INDIA, REGIONAL OFFICE, ERNAKULAM
NORTH,KOCHI-682018.
4 KANNUR DISTRICT CO-OPERATIVE BANK
HEAD OFFICE, KANNUR-670001,REPRESENTED BY ITS GENERAL
MANAGER.
W.P(C).Nos.36439,36669,36788,37246,37286,37378,37403,37408,37576,38198,38425,384
26,38453,38839,38845,38936,38937,39335 of 2016
33
5 THE KERALA STATE CO-OPERATIVE BANK LTD.
PB NO.6515, COBANK TOWERS, PALAYAM, THIRUVANANTHAPURAM-
695033,REPRESENTED BY ITS MANAGING DIRECTOR.
6 THE STATE OF KERALA
REPRESENTED BY ITS SECRETARY (CO-OPERATION),GOVERNMENT
SECRETARIAT, THIRUVANANTHAPURAM-695001.
7 REGISTRAR OF CO-OPERATIVES
DEPARTMENT OF CO-OPERATION, NEAR PRESS CLUB
STATUE,THIRUVANANTHAPURAM-695001.
8 JOINT REGISTRAR OF CO-OPERATIVES (GENERAL)
DEPARTMENT OF CO-OPERATION, GOVERNMENT OF KERALA,JR
OFFICE, CIVIL STATION, KANNUR-670002.
BY ADVS.
ASSISTANT SOLICITOR GENERAL
SRI.M.SASINDRAN, SC, KANNUR DISTRICT CO.OP. BANK
BY SPL.GOVT.PLEADER:SRI.BIMAL.K.NATH
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
05.10.2021, ALONG WITH WP(C).36439/2016 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
W.P(C).Nos.36439,36669,36788,37246,37286,37378,37403,37408,37576,38198,38425,384
26,38453,38839,38845,38936,38937,39335 of 2016
34
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE SATHISH NINAN
TUESDAY, THE 5TH DAY OF OCTOBER 2021 / 13TH ASWINA, 1943
WP(C) NO. 39335 OF 2016
PETITIONERS:
1 KODIYERI SERVICE CO-OPERATIVE BANK LTD, NO.F.1451,
REPRESENTED BY SECRETARY, PARAL P.O., KANNUR - 670 671
THE PINARAYI SERVICE CO-OPERAIVE BANK LTD, NO.6970,
2 REPRESENTED BY SECRETARY, P.O.PINARAYI, TELLICHERRY,
KANNUR - 670 741
PUNNOL SERVICE CO-OPERAIVE BANK LTD, NO.F.972,
3 REPRESENTED BY SECRETARY, P.O.KURICHIYIL, KANNUR - 670
102
THE DHARMADAM SERVICE CO-OPERAIVE BANK LTD.NO.1379,
4 REPRESENTED BY SECRETARY,.P.O.PALAYAD, THALASSERY,
KANNUR - 670 661
PONNIYAM SERVICE CO-OPERAIVE BANK LTD.NO.F.1438,
5 REPRESENTED BY SECRETARY, PONNIAM, THALASSERY, KANNUR -
670 641
BY ADV SRI.P.N.MOHANAN
RESPONDENTS:
UNION OF INDIA, REPRESENTED BY MINISTRY OF FINANCE,
1 (ECONOMIC AFFAIRS), GENERAL SECRETARIAT, NEW DELHI -
110 001
THE RESERVE BANK OF INDIA, REPRESENTED BY THE GOVERNOR,
2 CENTRAL OFFICE BUILDING, SHAHID BHAGAT SINGH ROAD,
FORT, MUMBAI, MAHARASHTRA 400001
W.P(C).Nos.36439,36669,36788,37246,37286,37378,37403,37408,37576,38198,38425,384
26,38453,38839,38845,38936,38937,39335 of 2016
35
3 RESERVE BANK OF INDIA, REPRESENTED BY REGIONAL HEAD,
BANERJI RD, ERNAKULAM NORTH, KALOOR, ERNAKULAM, KERALA
- 682018
4 KANNUR DISTRICT CO-OPERAIVE BANK, REPRESENTED BY
GENERAL MANAGER, KANNUR P.O., KANNUR - 670 001
BY ADVS.
SRI N.NAGARESH. SC RESERVE BANK OF INDIA B/O
ASSISTANT SOLICITOR GENERAL
BY SPL.GOVT.PLEADER:SRI.BIMAL.K.NATH
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
05.10.2021, ALONG WITH WP(C).36439/2016 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
W.P(C).Nos.36439,36669,36788,37246,37286,37378,37403,37408,37576,38198,38425,384
26,38453,38839,38845,38936,38937,39335 of 2016
36
JUDGMENT
The learned counsel for the petitioners submits that the writ petitions have become infructuous. Accordingly, the writ petitions are dismissed as infructuous.
Sd/-
SATHISH NINAN JUDGE rsr