Supreme Court - Daily Orders
Indore Development Authority And Etc. vs Manoharlal And Ors. Etc. on 22 January, 2018
Author: Arun Mishra
Bench: Arun Mishra
ITEM NO.6 COURT NO.10 SECTION IV-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s).9036-9038/2016
INDORE DEVELOPMENT AUTHORITY AND ETC. & ANR. Petitioner(s)
VERSUS
SHYAM VERMA AND ORS. ETC. & ORS. Respondent(s)
(With appln.(s) for substitution and c/delay in filing SLP(C)No.
9038/2016)
Date : 22-01-2018 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ARUN MISHRA
[IN CHAMBERS]
For Petitioner(s) Mr. Sanjay Kapur,AOR
Ms. Megha Karnwal,Adv.
For Respondent(s) Mr. Abhishek Kumar,Adv.
Mr. Vikas Kumar,AOR
Mr. Priyal Jain,Adv.
For Ms. Christi Jain,AOR
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
Notice be issued to the proposed legal representatives.
(Sarita Purohit) (Jagdish Chander) Court master Branch Officer Signature Not Verified Digitally signed by SARITA PUROHIT Date: 2018.01.22 16:14:34 IST Reason: