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[Cites 0, Cited by 0] [Section 5(3)] [Section 5] [Entire Act]

State of Himachal Pradesh - Subsection

Section 5(3)(a) in The Himachal Pradesh Village Common Lands Vesting and Utilisation Scheme, 1975

(a)member of Scheduled castes/Scheduled tribes, ex-servicemen, freedom fighters and Ex-INA personnel, covered under the Government of India scheme and also those freedom fighters who have been awarded commendation certificates by the State Government.