Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 35] [Entire Act] State of Uttar Pradesh - Subsection Section 35(1) in The United Provinces Agricultural Tenants (Acquisition of Privileges) Rules, 1949 (1)Upon the cancellation of the grant the Assistant Collector shall direct the cancellation of the entry in the Khatauni.
