Chattisgarh High Court
Raja Transport Company Warehousing, ... vs Union Of India & Ors on 7 September, 2015
HIGH COURT OF CHHATTISGARH, BILASPUR
Order Sheet
WPC No. 725 of 2015
Raja Transport Company Warehousing, Rack Handling And H & T Contractor Versus Union Of
India & Ors.
5
07/09/2015 Shri Sanjay Agrawal, counsel for the petitioner/s.
Shri Abhishek Sinha, counsel for the respondents.
There is a preliminary objection to the maintainability of the petition.
Looking to the nature of objection, it would be proper to decide this issue at the time of hearing. Let reply be filed in four weeks. List this case after six weeks. In the meantime, rejoinder may also be filed, if any.
Sd/-
Manindra Mohan Shrivastava Judge Deepti