Calcutta High Court (Appellete Side)
Lokenath Pramanick vs Unknown on 30 November, 2021
Author: Debangsu Basak
Bench: Debangsu Basak
30.11.2021
Serial no.469
Aloke (Through Video Conference)
Ct. No. 29
CRM 7312 of 2021
In re : An Application for bail under Section 439 of the Code of Criminal
Procedure.
-And-
In the matter of : Lokenath Pramanick
... ...Petitioner
Mr. Koustav Bagchi, Advocate
Mr. Arka Chakrabarty, Advocate
Mr. Debayan Ghosh, Advocate
... ... For the Petitioner
Mr. Vipul Kundalia, Advocate
Ms. Aishwarya Rajashree, Advocate
... ...For the respondent authority
Hearing concluded. Judgment reserved.
(Debangsu Basak, J.) (Bibhas Ranjan De, J.)