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State of Andhra Pradesh - Section

Section 26 in Andhra Pradesh Municipal Corporations (Usage of Electronic Voting Machines) Rules, 2001

26. Procedure and Forms.

- The procedure and the Forms prescribed in the Municipal Corporation of Hyderabad (Election of Mayor, Members and Election petitions) Rules, 1987 which are not modified revised in these rules shall be followed, wherever requiredForm I(See Rule 13)Register of VotersElection to the office of the Mayor, Municipal Corporation of_____________________/Member of Municipal Corporation____________________from_____________________Ward.No. & Name of the Polling Station___________
Sl.No. Sl.No. of elector in the electoral roll Signature/Thumb impression of elector Remarks
1.      
2.      
3.      
4.      
etc.      
  Signature of the Presiding Officer
Form II(See Rule 17)List of Tendered VotesElection to the office of the Mayor, Municipal Corporation of___/Member of Municipal Corporation__________from__________Ward.No. & Name of the Polling Station.
SI. No. Name of Elector SI. No. of elector in electoral roll Sl.No. in Register of voters (Form) of the personwho has already voted in place of elector Signature/Thumb impression of elector
1.        
2.        
3.        
4.        
5.        
6.        
7.        
8.        
9.        
10.        
Date: Signature of the Presiding Officer
Form III(See Rule 20)Part-I-Account of Votes recorded
Election to the office of the Mayor, MunicipalCorporation of /Member of Municipal Corporationfrom_________Ward.
No. and Name of PollingStation____________Identification No. of Voting ControlUnit_________
Machine used at the polling station ballotingunit_______
1. Total No. of electors assigned to the PollingStation.
2. Total No. of voters as entered in theRegister of voters (Form-I)
3. No. of voters decided not to record votesunder rule 16.
4. No. of voters not allowed to vote under Rule14
5. Total No. of votes recorded as per votingmachine.
6. Whether the total No. of votes as shownagainst item 5 tallies with the total No. of voters as shownagainst item 2 minus Nos. of voters deciding not to record votesas against item No. 3 minus No. of voters as against item 4(2-3 &4) or any discrepancy noticed.
7. No. of voters to whom tendered ballot paperswere issued under Rule 17.
8. No of tendered ballot papers. Sl. Nos.
  Form To
a) received for use
b) issued to electors
c) not used and returned
9. Account of papers seals
1. Serial numbers of paper seals supplied Sl. Nos.
  From To
2. Total number supplied.
3. Number of paper seals used.
4. Number of unused paper seals returned to Returning Officer(Deduct item 3 from item 2)
5. Serial number of damaged paper seal, if any
Signature of Polling Agents.
1.
2.
3.
4.
5.
6.
Date:
Place:
Signature of Presiding Officer
Polling Station No.