Kerala High Court
K.N.Anand Kumar vs State Of Kerala on 26 August, 2025
Author: Bechu Kurian Thomas
Bench: Bechu Kurian Thomas
2025:KER:65086
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
TUESDAY, THE 26TH DAY OF AUGUST 2025/4TH BHADRA, 1947
BAIL APPL. NO. 10768 OF 2025
CRIME NO.2567/2025 OF CBCID, KOTTAYAM, KOTTAYAM
PETITIONER/ACCUSED
K.N.ANAND KUMAR,
AGED 70 YEARS,
S/O T D NANDAPPAN PILLAI, TC 9/1108 AJITH BUILDINGS
SASTHAMANGALAM P O SASTHAMANGALAM VILLAGE
THIRUVANANTHAPURAM, PIN - 695010
BY ADVS.
SHRI.M.P.PRIYESHKUMAR
SRI.S.RAJEEV
SMT.DIPA V.
SRI.V.VINAY
SRI.M.S.ANEER
SHRI.SARATH K.P.
SHRI.ANILKUMAR C.R.
SHRI.K.S.KIRAN KRISHNAN
SHRI.AKASH CHERIAN THOMAS
SHRI.AZAD SUNIL
SRI.RAAJESH S.SUBRAHMANIAN
RESPONDENTS/STATE AND COMPLAINANT
STATE OF KERALA
REPRESENTED BY THE PUBLIC PROSECUTOR,
HIGH COURT OF KERALA ERNAKULAM,
PIN - 682031
SMT.SREEJA.V PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
26.08.2025, ALONG WITH BAIL APPL..10827/2025, 10833/2025 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
2025:KER:65086
B.A NOS. 10768 OF 2025 &
Connected cases
2
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
TUESDAY, THE 26TH DAY OF AUGUST 2025/4TH BHADRA, 1947
BAIL APPL. NO. 10827 OF 2025
CRIME NO.2164/2025 OF CBCID, THIRUVANANTHAPURAM,
THIRUVANANTHAPURAM
PETITIONER/ACCUSED
K.N.ANAND KUMAR,
AGED 70 YEARS,
TC 9/1108 ,AJITH BUILDINGS, SASTHAMANGALAM P O
SASTHAMANGALAM VILLAGE, THIRUVANANTHAPURAM.,
PIN - 695010
BY ADVS.
SMT.ANNAPOORNA DEVI A.
SRI.S.RAJEEV
SMT.DIPA V.
SRI.V.VINAY
SRI.M.S.ANEER
SHRI.SARATH K.P.
SHRI.ANILKUMAR C.R.
SHRI.K.S.KIRAN KRISHNAN
SHRI.AKASH CHERIAN THOMAS
SHRI.AZAD SUNIL
SRI.RAAJESH S.SUBRAHMANIAN
RESPONDENT/STATE
STATE OF KERALA,
REPRESENTED BY THE PUBLIC PROSECUTOR,
HIGH COURT OF KERALA, ERNAKULAM.,
PIN - 682031
SMT.SREEJA.V PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
26.08.2025, ALONG WITH BAIL APPL..10768/2025 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
2025:KER:65086
B.A NOS. 10768 OF 2025 &
Connected cases
3
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
TUESDAY, THE 26TH DAY OF AUGUST 2025/4TH BHADRA, 1947
BAIL APPL. NO. 10833 OF 2025
CRIME NO.835/2025 OF CBCID, THIRUVANANTHAPURAM,
THIRUVANANTHAPURAM
PETITIONER/ACCUSED
K.N.ANAND KUMAR,
AGED 70 YEARS,
S/O T D NANDAPPAN PILLAI TC 9/1108 AJITH BUILDINGS
SASTHAMANGALAM P O SASTHAMANGALAM VILLAGE
THIRUVANANTHAPURAM, PIN - 695010
BY ADVS.
SMT.ANNAPOORNA DEVI A.
SRI.S.RAJEEV
SMT.DIPA V.
SRI.M.S.ANEER
SRI.V.VINAY
SHRI.SARATH K.P.
SHRI.ANILKUMAR C.R.
SHRI.K.S.KIRAN KRISHNAN
SHRI.AKASH CHERIAN THOMAS
SHRI.AZAD SUNIL
SRI.RAAJESH S.SUBRAHMANIAN
RESPONDENT/STATE AND COMPLAINANT
STATE OF KERALA,
REPRESENTED BY THE PUBLIC PROSECUTOR,
HIGH COURT OF KERALA ERNAKULAM, PIN - 682031
SRI. PRASANTH M.P - PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
26.08.2025, ALONG WITH BAIL APPL..10768/2025 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
2025:KER:65086
B.A NOS. 10768 OF 2025 &
Connected cases
4
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
TUESDAY, THE 26TH DAY OF AUGUST 2025/4TH BHADRA, 1947
BAIL APPL. NO. 10837 OF 2025
CRIME NO.834/2025 OF CBCID, THIRUVANANTHAPURAM,
THIRUVANANTHAPURAM
PETITIONER/ACCUSED
K.N.ANAND KUMAR,
AGED 70 YEARS,
S/O T D NANDAPPAN PILLAI TC 9/1108 AJITH BUILDINGS
SASTHAMANGALAM P O SASTHAMANGALAM VILLAGE
THIRUVANANTHAPURAM, PIN - 695010
BY ADVS.
SMT.ANNAPOORNA DEVI A.
SRI.S.RAJEEV
SMT.DIPA V.
SRI.V.VINAY
SRI.M.S.ANEER
SHRI.SARATH K.P.
SHRI.ANILKUMAR C.R.
SHRI.K.S.KIRAN KRISHNAN
SHRI.AKASH CHERIAN THOMAS
SHRI.AZAD SUNIL
SRI.RAAJESH S.SUBRAHMANIAN
RESPONDENT/STATE AND COMPLAINANT
STATE OF KERALA,
REPRESENTED BY THE PUBLIC PROSECUTOR,
HIGH COURT OF KERALA ERNAKULAM, PIN - 682031
SMT.SREEJA.V - PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
26.08.2025, ALONG WITH BAIL APPL..10768/2025 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
2025:KER:65086
B.A NOS. 10768 OF 2025 &
Connected cases
5
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
TUESDAY, THE 26TH DAY OF AUGUST 2025/4TH BHADRA, 1947
BAIL APPL. NO. 10844 OF 2025
CRIME NO.1046/2025 OF CBCID, MALAPPURAM, MALAPPURAM
PETITIONER/ACCUSED
K.N.ANAND KUMAR,
AGED 70 YEARS,
S/O T D NANDAPPAN PILLAI TC 9/1108 AJITH BUILDINGS
SASTHAMANGALAM P O SASTHAMANGALAM VILLAGE
THIRUVANANTHAPURAM, PIN - 695010
BY ADVS.
SMT.ANNAPOORNA DEVI A.
SRI.S.RAJEEV
SMT.DIPA V.
SRI.V.VINAY
SRI.M.S.ANEER
SHRI.SARATH K.P.
SHRI.ANILKUMAR C.R.
SHRI.K.S.KIRAN KRISHNAN
SHRI.AKASH CHERIAN THOMAS
SHRI.AZAD SUNIL
SRI.RAAJESH S.SUBRAHMANIAN
RESPONDENT/STATE AND COMPLAINANT
STATE OF KERALA
REPRESENTED BY THE PUBLIC PROSECUTOR,
HIGH COURT OF KERALA ERNAKULAM, PIN - 682031
SRI. NOUSHAD K.A - PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
26.08.2025, ALONG WITH BAIL APPL..10768/2025 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
2025:KER:65086
B.A NOS. 10768 OF 2025 &
Connected cases
6
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
TUESDAY, THE 26TH DAY OF AUGUST 2025/4TH BHADRA, 1947
BAIL APPL. NO. 10852 OF 2025
CRIME NO.2279/2025 OF CBCID, MALAPPURAM, MALAPPURAM
PETITIONER/ACCUSED
K.N.ANAND KUMAR,
AGED 70 YEARS,
TC 9/1108 AJITH BUILDINGS SASTHAMANGALAM P O
SASTHAMANGALAM VILLAGE THIRUVANANTHAPURAM.,
PIN - 695010
BY ADVS.
SMT.ANNAPOORNA DEVI A.
SRI.S.RAJEEV
SMT.DIPA V.
SRI.V.VINAY
SRI.M.S.ANEER
SHRI.SARATH K.P.
SHRI.ANILKUMAR C.R.
SHRI.K.S.KIRAN KRISHNAN
SHRI.AKASH CHERIAN THOMAS
SHRI.AZAD SUNIL
SRI.RAAJESH S.SUBRAHMANIAN
RESPONDENT/STATE
STATE OF KERALA,
REPRESENTED BY THE PUBLIC PROSECUTOR,
HIGH COURT OF KERALA,, PIN - 682031
SRI. PRASANTH M.P - PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
26.08.2025, ALONG WITH BAIL APPL..10768/2025 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
2025:KER:65086
B.A NOS. 10768 OF 2025 &
Connected cases
7
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
TUESDAY, THE 26TH DAY OF AUGUST 2025/4TH BHADRA, 1947
BAIL APPL. NO. 10853 OF 2025
CRIME NO.2280/2025 OF CBCID, MALAPPURAM, MALAPPURAM
PETITIONER/ACCUSED
K.N.ANAND KUMAR,
AGED 70 YEARS,
TC 9/1108 AJITH BUILDINGS SASTHAMANGALAM P O
SASTHAMANGALAM VILLAGE THIRUVANANTHAPURAM.,
PIN - 695010
BY ADVS.
SMT.ANNAPOORNA DEVI A.
SRI.S.RAJEEV
SMT.DIPA V.
SRI.V.VINAY
SRI.M.S.ANEER
SHRI.SARATH K.P.
SHRI.ANILKUMAR C.R.
SHRI.K.S.KIRAN KRISHNAN
SHRI.AKASH CHERIAN THOMAS
SHRI.AZAD SUNIL
SRI.RAAJESH S.SUBRAHMANIAN
RESPONDENT/STATE
STATE OF KERALA
REPRESENTED BY THE PUBLIC PROSECUTOR,
HIGH COURT OF KERALA, ERNAKULAM.,
PIN - 682031
SRI. PRASANTH M.P - PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
26.08.2025, ALONG WITH BAIL APPL..10768/2025 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
2025:KER:65086
B.A NOS. 10768 OF 2025 &
Connected cases
8
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
TUESDAY, THE 26TH DAY OF AUGUST 2025/4TH BHADRA, 1947
BAIL APPL. NO. 10855 OF 2025
CRIME NO.2281/2025 OF CBCID, MALAPPURAM, MALAPPURAM
PETITIONER/ACCUSED
K.N.ANAND KUMAR,
AGED 70 YEARS,
TC 9/1108, AJITH BUILDINGS, SASTHAMANGALAM P O,
SASTHAMANGALAM VILLAGE, THIRUVANANTHAPURAM,
PIN - 695010
BY ADVS.
SMT.ANNAPOORNA DEVI A.
SRI.S.RAJEEV
SMT.DIPA V.
SRI.V.VINAY
SRI.M.S.ANEER
SHRI.SARATH K.P.
SHRI.ANILKUMAR C.R.
SHRI.K.S.KIRAN KRISHNAN
SHRI.AKASH CHERIAN THOMAS
SHRI.AZAD SUNIL
SRI.RAAJESH S.SUBRAHMANIAN
RESPONDENT/STATE
STATE OF KERALA,
REPRESENTED BY THE PUBLIC PROSECUTOR,
HIGH COURT OF KERALA, ERNAKULAM.,
PIN - 682031
SRI. NOUSHAD K.A - PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
26.08.2025, ALONG WITH BAIL APPL..10768/2025 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
2025:KER:65086
B.A NOS. 10768 OF 2025 &
Connected cases
9
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
TUESDAY, THE 26TH DAY OF AUGUST 2025 / 4TH BHADRA, 1947
BAIL APPL. NO. 10856 OF 2025
CRIME NO.878/2025 OF CBCID, ALAPPUZHA, ALAPPUZHA
PETITIONER/ACCUSED
K.N.ANAND KUMAR,
AGED 70 YEARS,
TC 9/1108, AJITH BUILDINGS, SASTHAMANGALAM P O,
SASTHAMANGALAM VILLAGE, THIRUVANANTHAPURAM.,
PIN - 695010
BY ADVS.
SMT.ANNAPOORNA DEVI A.
SRI.S.RAJEEV
SMT.DIPA V.
SRI.V.VINAY
SRI.M.S.ANEER
SHRI.SARATH K.P.
SHRI.ANILKUMAR C.R.
SHRI.AKASH CHERIAN THOMAS
SHRI.AZAD SUNIL
SRI.RAAJESH S.SUBRAHMANIAN
RESPONDENT/STATE
STATE OF KERALA
REPRESENTED BY THE PUBLIC PROSECUTOR,
HIGH COURT OF KERALA, ERNAKULAM.,
PIN - 682031
SRI. NOUSHAD K.A - PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
26.08.2025, ALONG WITH BAIL APPL..10768/2025 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
2025:KER:65086
B.A NOS. 10768 OF 2025 &
Connected cases
10
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
TUESDAY, THE 26TH DAY OF AUGUST 2025/4TH BHADRA, 1947
BAIL APPL. NO. 10857 OF 2025
CRIME NO.879/2025 OF CBCID, ALAPPUZHA, ALAPPUZHA
PETITIONER/ACCUSED
K.N.ANAND KUMAR,
AGED 70 YEARS,
TC 9/1108, AJITH BUILDINGS, SASTHAMANGALAM P O,
SASTHAMANGALAM VILLAGE, THIRUVANANTHAPURAM.,
PIN - 695010
BY ADVS.
SMT.ANNAPOORNA DEVI A.
SRI.S.RAJEEV
SMT.DIPA V.
SRI.V.VINAY
SRI.M.S.ANEER
SHRI.SARATH K.P.
SHRI.ANILKUMAR C.R.
SHRI.K.S.KIRAN KRISHNAN
SHRI.AKASH CHERIAN THOMAS
SHRI.AZAD SUNIL
SRI.RAAJESH S.SUBRAHMANIAN
RESPONDENT/STATE
STATE OF KERALA
REPRESENTED BY THE PUBLIC PROSECUTOR,
HIGH COURT OF KERALA, ERNAKULAM.,
PIN - 682031
SMT.SREEJA.V -PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
26.08.2025, ALONG WITH BAIL APPL..10768/2025 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
2025:KER:65086
B.A NOS. 10768 OF 2025 &
Connected cases
11
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
TUESDAY, THE 26TH DAY OF AUGUST 2025/4TH BHADRA, 1947
BAIL APPL. NO. 10864 OF 2025
CRIME NO.1040/2025 OF CBCID, MALAPPURAM, MALAPPURAM
PETITIONER/ACCUSED
K.N.ANAND KUMAR,
AGED 70 YEARS,
S/O T D NANDAPPAN PILLAI TC 9/1108 AJITH BUILDINGS
SASTHAMANGALAM P O SASTHAMANGALAM VILLAGE
THIRUVANANTHAPURAM, PIN - 595010
BY ADVS.
SMT.ANNAPOORNA DEVI A.
SRI.S.RAJEEV
SMT.DIPA V.
SRI.V.VINAY
SRI.M.S.ANEER
SHRI.SARATH K.P.
SHRI.ANILKUMAR C.R.
SHRI.K.S.KIRAN KRISHNAN
SHRI.AKASH CHERIAN THOMAS
SHRI.AZAD SUNIL
SRI.RAAJESH S.SUBRAHMANIAN
RESPONDENT/STATE
STATE OF KERALA
REPRESENTED BY THE PUBLIC PROSECUTOR
HIGH COURT OF KERALA ERNAKULAM,
PIN - 682031
SRI. NOUSHAD K.A - PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
26.08.2025, ALONG WITH BAIL APPL..10768/2025 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
2025:KER:65086
B.A NOS. 10768 OF 2025 &
Connected cases
12
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
TUESDAY, THE 26TH DAY OF AUGUST 2025 / 4TH BHADRA, 1947
BAIL APPL. NO. 10867 OF 2025
CRIME NO.752/2025 OF CBCID, ERNAKULAM, ERNAKULAM
PETITIONER/ACCUSED
K.N.ANAND KUMAR,
AGED 70 YEARS,
S/O T D NANDAPPAN PILLAI TC 9/1108 AJITH BUILDINGS
SASTHAMANGALAM P O SASTHAMANGALAM VILLAGE
THIRUVANANTHAPURAM, PIN - 695010
BY ADVS.
SMT.ANNAPOORNA DEVI A.
SRI.S.RAJEEV
SMT.DIPA V.
SRI.V.VINAY
SRI.M.S.ANEER
SHRI.SARATH K.P.
SHRI.ANILKUMAR C.R.
SHRI.K.S.KIRAN KRISHNAN
SHRI.AKASH CHERIAN THOMAS
SHRI.AZAD SUNIL
SRI.RAAJESH S.SUBRAHMANIAN
RESPONDENT/STATE AND COMPLAINANT
STATE OF KERALA
REPRESENTED BY THE PUBLIC PROSECUTOR
HIGH COURT OF KERALA ERNAKULAM,
PIN - 682031
SMT.SREEJA.V -PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
26.08.2025, ALONG WITH BAIL APPL..10768/2025 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
2025:KER:65086
B.A NOS. 10768 OF 2025 &
Connected cases
13
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
TUESDAY, THE 26TH DAY OF AUGUST 2025/4TH BHADRA, 1947
BAIL APPL. NO. 10868 OF 2025
CRIME NO.1039/2025 OF CBCID, MALAPPURAM, MALAPPURAM
PETITIONER/ACCUSED
K.N.ANAND KUMAR,
AGED 70 YEARS,
S/O T D NANDAPPAN PILLAI TC 9/1108 AJITH BUILDINGS
SASTHAMANGALAM P O SASTHAMANGALAM VILLAGE
THIRUVANANTHAPURAM, PIN - 695010
BY ADVS.
SMT.ANNAPOORNA DEVI A.
SRI.S.RAJEEV
SMT.DIPA V.
SRI.V.VINAY
SRI.M.S.ANEER
SHRI.SARATH K.P.
SHRI.ANILKUMAR C.R.
SHRI.K.S.KIRAN KRISHNAN
SHRI.AKASH CHERIAN THOMAS
SHRI.AZAD SUNIL
SRI.RAAJESH S.SUBRAHMANIAN
RESPONDENT/STATE AND COMPLAINANT
STATE OF KERALA
REPRESENTED BY THE PUBLIC PROSECUTOR
HIGH COURT OF KERALA ERNAKULAM,
PIN - 682031
SMT.SREEJA.V -PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
26.08.2025, ALONG WITH BAIL APPL..10768/2025 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
2025:KER:65086
B.A NOS. 10768 OF 2025 &
Connected cases
14
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
TUESDAY, THE 26TH DAY OF AUGUST 2025 / 4TH BHADRA, 1947
BAIL APPL. NO. 10870 OF 2025
CRIME NO.1038/2025 OF CBCID, MALAPPURAM, MALAPPURAM
PETITIONER/ACCUSED
K.N.ANAND KUMAR,
AGED 70 YEARS,
S/O T D NANDAPPAN PILLAI TC 9/1108 AJITH BUILDINGS
SASTHAMANGALAM P O, SASTHAMANGALAM VILLAGE
THIRUVANANTHAPURAM,
PIN - 695010
BY ADVS.
SMT.ANNAPOORNA DEVI A.
SRI.S.RAJEEV
SMT.DIPA V.
SRI.V.VINAY
SRI.M.S.ANEER
SHRI.SARATH K.P.
SHRI.K.S.KIRAN KRISHNAN
SHRI.ANILKUMAR C.R.
SHRI.AZAD SUNIL
SHRI.AKASH CHERIAN THOMAS
SRI.RAAJESH S.SUBRAHMANIAN
RESPONDENT/STATE AND COMPLAINANT
STATE OF KERALA
REPRESENTED BY THE PUBLIC PROSECUTOR
HIGH COURT OF KERALA ERNAKULAM,
PIN - 682031
SMT.SREEJA.V -PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
26.08.2025, ALONG WITH BAIL APPL..10768/2025 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
2025:KER:65086
B.A NOS. 10768 OF 2025 &
Connected cases
15
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
TUESDAY, THE 26TH DAY OF AUGUST 2025/4TH BHADRA, 1947
BAIL APPL. NO. 10872 OF 2025
CRIME NO.753/2025 OF CBCID, KOTTAYAM, KOTTAYAM
PETITIONER/ACCUSED
K.N.ANAND KUMAR,
AGED 70 YEARS,
S/O T D NANDAPPAN PILLAI TC 9/1108 AJITH BUILDINGS
SASTHAMANGALAM P O, SASTHAMANGALAM VILLAGE
THIRUVANANTHAPURAM,
PIN - 695010
BY ADVS.
SMT.ANNAPOORNA DEVI A.
SRI.S.RAJEEV
SMT.DIPA V.
SRI.V.VINAY
SRI.M.S.ANEER
SHRI.SARATH K.P.
SHRI.ANILKUMAR C.R.
SHRI.K.S.KIRAN KRISHNAN
SHRI.AKASH CHERIAN THOMAS
SHRI.AZAD SUNIL
SRI.RAAJESH S.SUBRAHMANIAN
RESPONDENT/STATE AND COMPLAINANT
STATE OF KERALA
REPRESENTED BY THE PUBLIC PROSECUTOR
HIGH COURT OF KERALA ERNAKULAM,
PIN - 682031
SRI. PRASANTH M.P - PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
26.08.2025, ALONG WITH BAIL APPL..10768/2025 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
2025:KER:65086
B.A NOS. 10768 OF 2025 &
Connected cases
16
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
TUESDAY, THE 26TH DAY OF AUGUST 2025/4TH BHADRA, 1947
BAIL APPL. NO. 10880 OF 2025
CRIME NO.880/2025 OF CBCID, ALAPPUZHA, ALAPPUZHA
PETITIONER/ACCUSED
K.N.ANAND KUMAR,
AGED 70 YEARS,
TC 9/1108, AJITH BUILDINGS, SASTHAMANGALAM P O,
SASTHAMANGALAM VILLAGE, THIRUVANANTHAPURAM.,
PIN - 695010
BY ADVS.
SMT.ANNAPOORNA DEVI A.
SRI.S.RAJEEV
SMT.DIPA V.
SRI.V.VINAY
SRI.M.S.ANEER
SHRI.SARATH K.P.
SHRI.ANILKUMAR C.R.
SHRI.K.S.KIRAN KRISHNAN
SHRI.AKASH CHERIAN THOMAS
SHRI.AZAD SUNIL
SRI.RAAJESH S.SUBRAHMANIAN
RESPONDENT/STATE
STATE OF KERALA
REPRESENTED BY THE PUBLIC PROSECUTOR, HIGH COURT OF
KERALA, ERNAKULAM., PIN - 682031
SMT.SREEJA.V -PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
26.08.2025, ALONG WITH BAIL APPL..10768/2025 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
2025:KER:65086
B.A NOS. 10768 OF 2025 &
Connected cases
17
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
TUESDAY, THE 26TH DAY OF AUGUST 2025/4TH BHADRA, 1947
BAIL APPL. NO. 10881 OF 2025
CRIME NO.881/2025 OF CBCID, ALAPPUZHA, ALAPPUZHA
PETITIONER/ACCUSED
K.N.ANAND KUMAR,
AGED 70 YEARS,
TC 9/1108, AJITH BUILDINGS, SASTHAMANGALAM P O.
SASTHAMANGALAM VILLAGE, THIRUVANANTHAPURAM.,
PIN - 695010
BY ADVS.
SMT.ANNAPOORNA DEVI A.
SRI.S.RAJEEV
SMT.DIPA V.
SRI.V.VINAY
SRI.M.S.ANEER
SHRI.SARATH K.P.
SHRI.ANILKUMAR C.R.
SHRI.K.S.KIRAN KRISHNAN
SHRI.AKASH CHERIAN THOMAS
SHRI.AZAD SUNIL
SRI.RAAJESH S.SUBRAHMANIAN
RESPONDENT/STATE
STATE OF KERALA
REPRESENTED BY THE PUBLIC PROSECUTOR,
HIGH COURT OF KERALA, ERNAKULAM.,
PIN - 682031
SRI. PRASANTH M.P - PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
26.08.2025, ALONG WITH BAIL APPL..10768/2025 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
2025:KER:65086
B.A NOS. 10768 OF 2025 &
Connected cases
18
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
TUESDAY, THE 26TH DAY OF AUGUST 2025/4TH BHADRA, 1947
BAIL APPL. NO. 10882 OF 2025
CRIME NO.882/2025 OF CBCID, ALAPPUZHA, ALAPPUZHA
PETITIONER/ACCUSED
K.N.ANAND KUMAR,
AGED 7 YEARS,
TC 9/1108, AJITH BUILDINGS, SASTHAMANGALAM P O,
SASTHAMANGALAM VILLAGE, THIRUVANANTHAPURAM.,
PIN - 695010
BY ADVS.
SMT.ANNAPOORNA DEVI A.
SRI.S.RAJEEV
SMT.DIPA V.
SRI.V.VINAY
SRI.M.S.ANEER
SHRI.SARATH K.P.
SHRI.ANILKUMAR C.R.
SHRI.K.S.KIRAN KRISHNAN
SHRI.AKASH CHERIAN THOMAS
SHRI.AZAD SUNIL
SRI.RAAJESH S.SUBRAHMANIAN
RESPONDENT/STATE
STATE OF KERALA
REPRESENTED BY THE PUBLIC PROSECUTOR,
HIGH COURT OF KERALA, ERNAKULAM.,
PIN - 682031
SRI. PRASANTH M.P - PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
26.08.2025, ALONG WITH BAIL APPL..10768/2025 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
2025:KER:65086
B.A NOS. 10768 OF 2025 &
Connected cases
19
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
TUESDAY, THE 26TH DAY OF AUGUST 2025/4TH BHADRA, 1947
BAIL APPL. NO. 10891 OF 2025
CRIME NO.981/2025 OF CBCID, IDUKKI, IDUKKI
PETITIONER/ACCUSED
K.N.ANAND KUMAR,
AGED 70 YEARS,
S/O T D NANDAPPAN PILLAI TC 9/1108 AJITH BUILDINGS
SASTHAMANGALAM P O, SASTHAMANGALAM VILLAGE
THIRUVANANTHAPURAM,
PIN - 695010
BY ADVS.
SMT.ANNAPOORNA DEVI A.
SRI.S.RAJEEV
SMT.DIPA V.
SRI.V.VINAY
SRI.M.S.ANEER
SHRI.SARATH K.P.
SHRI.ANILKUMAR C.R.
SHRI.K.S.KIRAN KRISHNAN
SHRI.AKASH CHERIAN THOMAS
SHRI.AZAD SUNIL
SRI.RAAJESH S.SUBRAHMANIAN
RESPONDENT/STATE AND COMPLAINANT
STATE OF KERALA
REPRESENTED BY THE PUBLIC PROSECUTOR
HIGH COURT OF KERALA ERNAKULAM,
PIN - 682031
SRI. PRASANTH M.P - PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
26.08.2025, ALONG WITH BAIL APPL..10768/2025 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
2025:KER:65086
B.A NOS. 10768 OF 2025 &
Connected cases
20
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
TUESDAY, THE 26TH DAY OF AUGUST 2025/4TH BHADRA, 1947
BAIL APPL. NO. 10892 OF 2025
CRIME NO.1012/2025 OF CBCID, IDUKKI, IDUKKI
PETITIONER/ACCUSED
K.N.ANAND KUMAR,
AGED 70 YEARS,
S/O T D NANDAPPAN PILLAI TC 9/1108 AJITH BUILDINGS
SASTHAMANGALAM P O, SASTHAMANGALAM VILLAGE
THIRUVANANTHAPURAM,
PIN - 695010
BY ADVS.
SMT.ANNAPOORNA DEVI A.
SRI.S.RAJEEV
SMT.DIPA V.
SRI.V.VINAY
SRI.M.S.ANEER
SHRI.SARATH K.P.
SHRI.ANILKUMAR C.R.
SHRI.K.S.KIRAN KRISHNAN
SHRI.AKASH CHERIAN THOMAS
SHRI.AZAD SUNIL
SRI.RAAJESH S.SUBRAHMANIAN
RESPONDENT/STATE AND COMPLAINANT
STATE OF KERALA
REPRESENTED BY THE PUBLIC PROSECUTOR
HIGH COURT OF KERALA ERNAKULAM,
PIN - 682031
SRI. PRASANTH M.P - PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
26.08.2025, ALONG WITH BAIL APPL..10768/2025 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
2025:KER:65086
B.A NOS. 10768 OF 2025 &
Connected cases
21
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
TUESDAY, THE 26TH DAY OF AUGUST 2025/4TH BHADRA, 1947
BAIL APPL. NO. 10893 OF 2025
CRIME NO.978/2025 OF CBCID, IDUKKI, IDUKKI
PETITIONER/ACCUSED
K.N.ANAND KUMAR,
AGED 70 YEARS,
S/O T D NANDAPPAN PILLAI TC 9/1108 AJITH BUILDINGS
SASTHAMANGALAM P O, SASTHAMANGALAM VILLAGE
THIRUVANANTHAPURAM,
PIN - 695010
BY ADVS.
SMT.ANNAPOORNA DEVI A.
SRI.S.RAJEEV
SMT.DIPA V.
SRI.V.VINAY
SRI.M.S.ANEER
SHRI.SARATH K.P.
SHRI.ANILKUMAR C.R.
SHRI.K.S.KIRAN KRISHNAN
SHRI.AKASH CHERIAN THOMAS
SHRI.AZAD SUNIL
SRI.RAAJESH S.SUBRAHMANIAN
RESPONDENT/STATE AND COMPLAINANT
STATE OF KERALA
REPRESENTED BY THE PUBLIC PROSECUTOR
HIGH COURT OF KERALA ERNAKULAM,
PIN - 682031
SRI. PRASANTH M.P - PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
26.08.2025, ALONG WITH BAIL APPL..10768/2025 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
2025:KER:65086
B.A NOS. 10768 OF 2025 &
Connected cases
22
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
TUESDAY, THE 26TH DAY OF AUGUST 2025/4TH BHADRA, 1947
BAIL APPL. NO. 10895 OF 2025
CRIME NO.1017/2025 OF CBCID, IDUKKI, IDUKKI
PETITIONER/ACCUSED
K.N.ANAND KUMAR,
AGED 70 YEARS,
S/O T D NANDAPPAN PILLAI TC 9/1108 AJITH BUILDINGS
SASTHAMANGALAM P O SASTHAMANGALAM VILLAGE
THIRUVANANTHAPURAM,
PIN - 695010
BY ADVS.
SMT.ANNAPOORNA DEVI A.
SRI.S.RAJEEV
SMT.DIPA V.
SRI.V.VINAY
SRI.M.S.ANEER
SRI.RAAJESH S.SUBRAHMANIAN
SHRI.SARATH K.P.
SHRI.ANILKUMAR C.R.
SHRI.K.S.KIRAN KRISHNAN
SHRI.AKASH CHERIAN THOMAS
SHRI.AZAD SUNIL
RESPONDENT/STATE AND COMPLAINANT
STATE OF KERALA
REPRESENTED BY THE PUBLIC PROSECUTOR HIGH COURT OF
KERALA ERNAKULAM, PIN - 682031
SRI. NOUSHAD K.A - PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
26.08.2025, ALONG WITH BAIL APPL..10768/2025 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
2025:KER:65086
B.A NOS. 10768 OF 2025 &
Connected cases
23
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
TUESDAY, THE 26TH DAY OF AUGUST 2025/4TH BHADRA, 1947
BAIL APPL. NO. 10896 OF 2025
CRIME NO.924/2025 OF CBCID, KOLLAM, KOLLAM
PETITIONER/ACCUSED
K.N.ANAND KUMAR,
AGED 70 YEARS,
S/O T D NANDAPPAN PILLAI TC 9/1108 AJITH BUILDINGS
SASTHAMANGALAM P O, SASTHAMANGALAM VILLAGE
THIRUVANANTHAPURAM,
PIN - 695010
BY ADVS.
SMT.ANNAPOORNA DEVI A.
SRI.S.RAJEEV
SMT.DIPA V.
SRI.V.VINAY
SRI.M.S.ANEER
SHRI.SARATH K.P.
SHRI.ANILKUMAR C.R.
SHRI.K.S.KIRAN KRISHNAN
SHRI.AKASH CHERIAN THOMAS
SHRI.AZAD SUNIL
SRI.RAAJESH S.SUBRAHMANIAN
RESPONDENT/STATE AND COMPLAINANT
STATE OF KERALA
REPRESENTED BY THE PUBLIC PROSECUTOR
HIGH COURT OF KERALA ERNAKULAM,
PIN - 682031
SRI. NOUSHAD K.A - PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
26.08.2025, ALONG WITH BAIL APPL..10768/2025 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
2025:KER:65086
B.A NOS. 10768 OF 2025 &
Connected cases
24
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
TUESDAY, THE 26TH DAY OF AUGUST 2025/4TH BHADRA, 1947
BAIL APPL. NO. 10897 OF 2025
CRIME NO.1041/2025 OF CBCID, MALAPPURAM, MALAPPURAM
PETITIONER/ACCUSED
K.N.ANAND KUMAR,
AGED 70 YEARS,
S/O T D NANDAPPAN PILLAI TC 9/1108 AJITH BUILDINGS
SASTHAMANGALAM P O, SASTHAMANGALAM VILLAGE
THIRUVANANTHAPURAM,
PIN - 695010
BY ADVS.
SMT.ANNAPOORNA DEVI A.
SRI.S.RAJEEV
SMT.DIPA V.
SRI.V.VINAY
SRI.M.S.ANEER
SHRI.SARATH K.P.
SHRI.ANILKUMAR C.R.
SHRI.K.S.KIRAN KRISHNAN
SHRI.AKASH CHERIAN THOMAS
SHRI.AZAD SUNIL
SRI.RAAJESH S.SUBRAHMANIAN
RESPONDENT/STATE AND COMPLAINANT
STATE OF KERALA
REPRESENTED BY THE PUBLIC PROSECUTOR
HIGH COURT OF KERALA ERNAKULAM,
PIN - 682031
SMT.SREEJA.V -PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
26.08.2025, ALONG WITH BAIL APPL..10768/2025 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
2025:KER:65086
B.A NOS. 10768 OF 2025 &
Connected cases
25
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
TUESDAY, THE 26TH DAY OF AUGUST 2025/4TH BHADRA, 1947
BAIL APPL. NO. 10898 OF 2025
CRIME NO.1042/2025 OF CBCID, MALAPPURAM, MALAPPURAM
PETITIONER/ACCUSED
K.N.ANAND KUMAR,
AGED 70 YEARS,
S/O T D NANDAPPAN PILLAI TC 9/1108 AJITH BUILDINGS
SASTHAMANGALAM P O, SASTHAMANGALAM VILLAGE
THIRUVANANTHAPURAM, PIN - 695010
BY ADVS.
SMT.ANNAPOORNA DEVI A.
SRI.S.RAJEEV
SMT.DIPA V.
SRI.V.VINAY
SRI.M.S.ANEER
SHRI.SARATH K.P.
SHRI.ANILKUMAR C.R.
SHRI.K.S.KIRAN KRISHNAN
SHRI.AKASH CHERIAN THOMAS
SHRI.AZAD SUNIL
SRI.RAAJESH S.SUBRAHMANIAN
RESPONDENT/STATE AND COMPLAINANT
STATE OF KERALA
REPRESENTED BY THE PUBLIC PROSECUTOR
HIGH COURT OF KERALA ERNAKULAM,
PIN - 682031
SMT.SREEJA.V -PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
26.08.2025, ALONG WITH BAIL APPL..10768/2025 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
2025:KER:65086
B.A NOS. 10768 OF 2025 &
Connected cases
26
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
TUESDAY, THE 26TH DAY OF AUGUST 2025/4TH BHADRA, 1947
BAIL APPL. NO. 10899 OF 2025
CRIME NO.1043/2025 OF CBCID, MALAPPURAM, MALAPPURAM
PETITIONER/ACCUSED
K.N.ANAND KUMAR,
AGED 70 YEARS,
S/O T D NANDAPPAN PILLAI TC 9/1108 AJITH BUILDINGS
SASTHAMANGALAM P O, SASTHAMANGALAM VILLAGE
THIRUVANANTHAPURAM,
PIN - 695010
BY ADVS.
SMT.ANNAPOORNA DEVI A.
SRI.S.RAJEEV
SMT.DIPA V.
SRI.V.VINAY
SRI.M.S.ANEER
SHRI.SARATH K.P.
SHRI.ANILKUMAR C.R.
SHRI.K.S.KIRAN KRISHNAN
SHRI.AKASH CHERIAN THOMAS
SHRI.AZAD SUNIL
SRI.RAAJESH S.SUBRAHMANIAN
RESPONDENT/STATE AND COMPLAINANT
STATE OF KERALA
REPRESENTED BY THE PUBLIC PROSECUTOR
HIGH COURT OF KERALA ERNAKULAM,
PIN - 682031
SMT.SREEJA.V -PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
26.08.2025, ALONG WITH BAIL APPL..10768/2025 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
2025:KER:65086
B.A NOS. 10768 OF 2025 &
Connected cases
27
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
TUESDAY, THE 26TH DAY OF AUGUST 2025/4TH BHADRA, 1947
BAIL APPL. NO. 10900 OF 2025
CRIME NO.1044/2025 OF CBCID, MALAPPURAM, MALAPPURAM
PETITIONER/ACCUSED
K.N.ANAND KUMAR,
AGED 70 YEARS,
S/O T D NANDAPPAN PILLAI TC 9/1108 AJITH BUILDINGS
SASTHAMANGALAM P O, SASTHAMANGALAM VILLAGE
THIRUVANANTHAPURAM,
PIN - 695010
BY ADVS.
SMT.ANNAPOORNA DEVI A.
SRI.S.RAJEEV
SMT.DIPA V.
SRI.V.VINAY
SRI.M.S.ANEER
SHRI.SARATH K.P.
SHRI.ANILKUMAR C.R.
SHRI.K.S.KIRAN KRISHNAN
SHRI.AKASH CHERIAN THOMAS
SHRI.AZAD SUNIL
SRI.RAAJESH S.SUBRAHMANIAN
RESPONDENT/STATE AND COMPLAINANT
STATE OF KERALA
REPRESENTED BY THE PUBLIC PROSECUTOR
HIGH COURT OF KERALA ERNAKULAM,
PIN - 682031
SMT.SREEJA.V -PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
26.08.2025, ALONG WITH BAIL APPL..10768/2025 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
2025:KER:65086
B.A NOS. 10768 OF 2025 &
Connected cases
28
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
TUESDAY, THE 26TH DAY OF AUGUST 2025/4TH BHADRA, 1947
BAIL APPL. NO. 10901 OF 2025
CRIME NO.1045/2025 OF CBCID, MALAPPURAM, MALAPPURAM
PETITIONER/ACCUSED
K.N.ANAND KUMAR,
AGED 70 YEARS,
S/O T D NANDAPPAN PILLAI TC 9/1108 AJITH BUILDINGS
SASTHAMANGALAM P O, SASTHAMANGALAM VILLAGE
THIRUVANANTHAPURAM,
PIN - 695010
BY ADVS.
SMT.ANNAPOORNA DEVI A.
SRI.S.RAJEEV
SMT.DIPA V.
SRI.V.VINAY
SRI.M.S.ANEER
SHRI.SARATH K.P.
SHRI.ANILKUMAR C.R.
SHRI.K.S.KIRAN KRISHNAN
SHRI.AKASH CHERIAN THOMAS
SHRI.AZAD SUNIL
SRI.RAAJESH S.SUBRAHMANIAN
RESPONDENT/STATE AND COMPLAINANT
STATE OF KERALA
REPRESENTED BY THE PUBLIC PROSECUTOR
HIGH COURT OF KERALA ERNAKULAM,
PIN - 682031
SRI. PRASANTH M.P - PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
26.08.2025, ALONG WITH BAIL APPL..10768/2025 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
2025:KER:65086
B.A NOS. 10768 OF 2025 &
Connected cases
29
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
TUESDAY, THE 26TH DAY OF AUGUST 2025/4TH BHADRA, 1947
BAIL APPL. NO. 10902 OF 2025
CRIME NO.901/2025 OF CBCID, ALAPPUZHA, ALAPPUZHA
PETITIONER/ACCUSED
K.N.ANAND KUMAR,
AGED 70 YEARS,
TC 9/1108, AJITH BUILDINGS, SASTHAMANGALAM P O,
SASTHAMANGALAM VILLAGE THIRUVANANTHAPURAM.,
PIN - 695010
BY ADVS.
SMT.ANNAPOORNA DEVI A.
SRI.S.RAJEEV
SMT.DIPA V.
SRI.V.VINAY
SRI.M.S.ANEER
SHRI.SARATH K.P.
SHRI.ANILKUMAR C.R.
SHRI.K.S.KIRAN KRISHNAN
SHRI.AKASH CHERIAN THOMAS
SHRI.AZAD SUNIL
SRI.RAAJESH S.SUBRAHMANIAN
RESPONDENT/STATE
STATE OF KERALA
REPRESENTED BY THE PUBLIC PROSECUTOR,
HIGH COURT OF KERALA, ERNAKULAM.,
PIN - 682031
SRI. PRASANTH M.P - PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
26.08.2025, ALONG WITH BAIL APPL..10768/2025 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
2025:KER:65086
B.A NOS. 10768 OF 2025 &
Connected cases
30
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
TUESDAY, THE 26TH DAY OF AUGUST 2025/4TH BHADRA, 1947
BAIL APPL. NO. 10903 OF 2025
CRIME NO.902/2025 OF CBCID, ALAPPUZHA, ALAPPUZHA
PETITIONER/ACCUSED
K.N.ANAND KUMAR,
AGED 70 YEARS,
TC 9/1108, AJITH BUILDINGS, SASTHAMANGALAM P O,
SASTHAMANGALAM VILLAGE, THIRUVANANTHAPURAM.,
PIN - 695010
BY ADVS.
SMT.ANNAPOORNA DEVI A.
SRI.S.RAJEEV
SMT.DIPA V.
SRI.V.VINAY
SRI.M.S.ANEER
SHRI.SARATH K.P.
SHRI.K.S.KIRAN KRISHNAN
SHRI.AKASH CHERIAN THOMAS
SHRI.AZAD SUNIL
SRI.RAAJESH S.SUBRAHMANIAN
SHRI.ANILKUMAR C.R.
RESPONDENT/STATE
STATE OF KERALA
REPRESENTED BY THE PUBLIC PROSECUTOR,
HIGH COURT OF KERALA, ERNAKULAM.,
PIN - 682031
SRI. PRASANTH M.P - PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
26.08.2025, ALONG WITH BAIL APPL..10768/2025 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
2025:KER:65086
B.A NOS. 10768 OF 2025 &
Connected cases
31
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
TUESDAY, THE 26TH DAY OF AUGUST 2025/4TH BHADRA, 1947
BAIL APPL. NO. 10904 OF 2025
CRIME NO.903/2025 OF CBCID, ALAPPUZHA, ALAPPUZHA
PETITIONER/ACCUSED
K.N.ANAND KUMAR,
AGED 70 YEARS,
TC 9/1108 AJITH BUILDINGS SASTHAMANGALAM P O,
SASTHAMANGALAM VILLAGE THIRUVANANTHAPURAM.,
PIN - 695010
BY ADVS.
SMT.ANNAPOORNA DEVI A.
SRI.S.RAJEEV
SMT.DIPA V.
SRI.V.VINAY
SRI.M.S.ANEER
SHRI.SARATH K.P.
SHRI.ANILKUMAR C.R.
SHRI.K.S.KIRAN KRISHNAN
SHRI.AKASH CHERIAN THOMAS
SHRI.AZAD SUNIL
SRI.RAAJESH S.SUBRAHMANIAN
RESPONDENT/STATE
STATE OF KERALA
REPRESENTED BY THE PUBLIC PROSECUTOR,
HIGH COURT OF KERALA, ERNAKULAM.,
PIN - 682031
SRI. NOUSHAD K.A - PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
26.08.2025, ALONG WITH BAIL APPL..10768/2025 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
2025:KER:65086
B.A NOS. 10768 OF 2025 &
Connected cases
32
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
TUESDAY, THE 26TH DAY OF AUGUST 2025/4TH BHADRA, 1947
BAIL APPL. NO. 10906 OF 2025
CRIME NO.905/2025 OF CBCID, ALAPPUZHA, ALAPPUZHA
PETITIONER/ACCUSED
K.N.ANAND KUMAR,
AGED 70 YEARS,
TC 9/1108, AJITH BUILDINGS, SASTHAMANGALAM P O,
SASTHAMANGALAM VILLAGE, THIRUVANANTHAPURAM.,
PIN - 695010
BY ADVS.
SMT.ANNAPOORNA DEVI A.
SRI.S.RAJEEV
SMT.DIPA V.
SRI.V.VINAY
SRI.M.S.ANEER
SHRI.SARATH K.P.
SHRI.ANILKUMAR C.R.
SHRI.K.S.KIRAN KRISHNAN
SHRI.AKASH CHERIAN THOMAS
SHRI.AZAD SUNIL
SRI.RAAJESH S.SUBRAHMANIAN
RESPONDENT/STATE
STATE OF KERALA
REPRESENTED BY THE PUBLIC PROSECUTOR,
HIGH COURT OF KERALA, ERNAKULAM.,
PIN - 682031
SRI. NOUSHAD K.A - PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
26.08.2025, ALONG WITH BAIL APPL..10768/2025 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
2025:KER:65086
B.A NOS. 10768 OF 2025 &
Connected cases
33
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
TUESDAY, THE 26TH DAY OF AUGUST 2025/4TH BHADRA, 1947
BAIL APPL. NO. 10907 OF 2025
CRIME NO.906/2025 OF CBCID, ALAPPUZHA, ALAPPUZHA
PETITIONER/ACCUSED
K.N.ANAND KUMAR,
AGED 70 YEARS,
TC 9/1108, AJITH BUILDINGS, SASTHAMANGALAM P O,
SASTHAMANGALAM VILLAGE, THIRUVANANTHAPURAM.,
PIN - 695010
BY ADVS.
SMT.ANNAPOORNA DEVI A.
SRI.S.RAJEEV
SMT.DIPA V.
SRI.V.VINAY
SRI.M.S.ANEER
SHRI.SARATH K.P.
SHRI.ANILKUMAR C.R.
SHRI.K.S.KIRAN KRISHNAN
SHRI.AKASH CHERIAN THOMAS
SHRI.AZAD SUNIL
SRI.RAAJESH S.SUBRAHMANIAN
RESPONDENT/STATE
STATE OF KERALA
REPRESENTED BY THE PUBLIC PROSECUTOR,
HIGH COURT OF KERALA, ERNAKULAM.,
PIN - 682031
SMT.SREEJA.V -PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
26.08.2025, ALONG WITH BAIL APPL..10768/2025 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
2025:KER:65086
B.A NOS. 10768 OF 2025 &
Connected cases
34
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
TUESDAY, THE 26TH DAY OF AUGUST 2025/4TH BHADRA, 1947
BAIL APPL. NO. 10908 OF 2025
CRIME NO.907/2025 OF CBCID, ALAPPUZHA, ALAPPUZHA
PETITIONER/ACCUSED
K.N.ANAND KUMAR,
AGED 70 YEARS,
TC 9/1108, AJITH BUILDINGS, SASTHAMANGALAM P O,
SASTHAMANGALAM VILLAGE, THIRUVANANTHAPURAM.,
PIN - 695010
BY ADVS.
SMT.ANNAPOORNA DEVI A.
SRI.S.RAJEEV
SMT.DIPA V.
SRI.V.VINAY
SRI.M.S.ANEER
SHRI.SARATH K.P.
SHRI.ANILKUMAR C.R.
SHRI.K.S.KIRAN KRISHNAN
SHRI.AKASH CHERIAN THOMAS
SHRI.AZAD SUNIL
SRI.RAAJESH S.SUBRAHMANIAN
RESPONDENT/STATE
STATE OF KERALA
REPRESENTED BY THE PUBLIC PROSECUTOR,
HIGH COURT OF KERALA, ERNAKULAM.,
PIN - 682031
SMT.SREEJA.V -PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
26.08.2025, ALONG WITH BAIL APPL..10768/2025 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
2025:KER:65086
B.A NOS. 10768 OF 2025 &
Connected cases
35
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
TUESDAY, THE 26TH DAY OF AUGUST 2025/4TH BHADRA, 1947
BAIL APPL. NO. 10912 OF 2025
CRIME NO.1103/2025 OF CBCID, MALAPPURAM, MALAPPURAM
PETITIONER/ACCUSED
K.N.ANAND KUMAR,
AGED 70 YEARS,
S/O T D NANDAPPAN PILLAI TC 9/1108 AJITH BUILDINGS
SASTHAMANGALAM P O, SASTHAMANGALAM VILLAGE
THIRUVANANTHAPURAM,
PIN - 695010
BY ADVS.
SMT.ANNAPOORNA DEVI A.
SRI.S.RAJEEV
SMT.DIPA V.
SRI.V.VINAY
SRI.M.S.ANEER
SHRI.SARATH K.P.
SHRI.ANILKUMAR C.R.
SHRI.K.S.KIRAN KRISHNAN
SHRI.AKASH CHERIAN THOMAS
SHRI.AZAD SUNIL
SRI.RAAJESH S.SUBRAHMANIAN
RESPONDENT/STATE AND COMPLAINANT
STATE OF KERALA
REPRESENTED BY THE PUBLIC PROSECUTOR
HIGH COURT OF KERALA ERNAKULAM,
PIN - 682031
SRI. PRASANTH M.P - PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
26.08.2025, ALONG WITH BAIL APPL..10768/2025 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
2025:KER:65086
B.A NOS. 10768 OF 2025 &
Connected cases
36
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
TUESDAY, THE 26TH DAY OF AUGUST 2025/4TH BHADRA, 1947
BAIL APPL. NO. 10913 OF 2025
CRIME NO.1119/2025 OF CBCID, KOZHIKODE, KOZHIKODE
PETITIONER/ACCUSED
K.N.ANAND KUMAR,
AGED 70 YEARS,
S/O T D NANDAPPAN PILLAI TC 9/1108 AJITH BUILDINGS
SASTHAMANGALAM P O, SASTHAMANGALAM VILLAGE
THIRUVANANTHAPURAM,
PIN - 695010
BY ADVS.
SMT.ANNAPOORNA DEVI A.
SRI.S.RAJEEV
SMT.DIPA V.
SRI.V.VINAY
SRI.M.S.ANEER
SHRI.SARATH K.P.
SHRI.ANILKUMAR C.R.
SHRI.K.S.KIRAN KRISHNAN
SHRI.AKASH CHERIAN THOMAS
SHRI.AZAD SUNIL
SRI.RAAJESH S.SUBRAHMANIAN
RESPONDENT/STATE AND COMPLAINANT
STATE OF KERALA
REPRESENTED BY THE PUBLIC PROSECUTOR
HIGH COURT OF KERALA ERNAKULAM,
PIN - 682031
SRI. PRASANTH M.P - PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
26.08.2025, ALONG WITH BAIL APPL..10768/2025 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
2025:KER:65086
B.A NOS. 10768 OF 2025 &
Connected cases
37
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
TUESDAY, THE 26TH DAY OF AUGUST 2025/4TH BHADRA, 1947
BAIL APPL. NO. 10914 OF 2025
CRIME NO.1168/2025 OF CBCID, KOZHIKODE, KOZHIKODE
PETITIONER/ACCUSED
K.N.ANAND KUMAR,
AGED 70 YEARS,
S/O T D NANDAPPAN PILLAI TC 9/1108 AJITH BUILDINGS
SASTHAMANGALAM P O, SASTHAMANGALAM VILLAGE
THIRUVANANTHAPURAM,
PIN - 695010
BY ADVS.
SMT.ANNAPOORNA DEVI A.
SRI.S.RAJEEV
SMT.DIPA V.
SRI.V.VINAY
SRI.M.S.ANEER
SHRI.SARATH K.P.
SHRI.ANILKUMAR C.R.
SHRI.K.S.KIRAN KRISHNAN
SHRI.AKASH CHERIAN THOMAS
SHRI.AZAD SUNIL
SRI.RAAJESH S.SUBRAHMANIAN
RESPONDENT/STATE AND COMPLAINANT
STATE OF KERALA
REPRESENTED BY THE PUBLIC PROSECUTOR
HIGH COURT OF KERALA ERNAKULAM,
PIN - 682031
SRI. NOUSHAD K.A - PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
26.08.2025, ALONG WITH BAIL APPL..10768/2025 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
2025:KER:65086
B.A NOS. 10768 OF 2025 &
Connected cases
38
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
TUESDAY, THE 26TH DAY OF AUGUST 2025/4TH BHADRA, 1947
BAIL APPL. NO. 10916 OF 2025
CRIME NO.1169/2025 OF CBCID, KOZHIKODE, KOZHIKODE
PETITIONER/ACCUSED
K.N.ANAND KUMAR,
AGED 70 YEARS,
S/O T D NANDAPPAN PILLAI TC 9/1108 AJITH BUILDINGS
SASTHAMANGALAM P O, SASTHAMANGALAM VILLAGE
THIRUVANANTHAPURAM,
PIN - 695010
BY ADVS.
SMT.ANNAPOORNA DEVI A.
SRI.S.RAJEEV
SMT.DIPA V.
SRI.V.VINAY
SRI.M.S.ANEER
SHRI.SARATH K.P.
SHRI.ANILKUMAR C.R.
SHRI.K.S.KIRAN KRISHNAN
SHRI.AKASH CHERIAN THOMAS
SHRI.AZAD SUNIL
SRI.RAAJESH S.SUBRAHMANIAN
RESPONDENT/STATE AND COMPLAINANT
STATE OF KERALA
REPRESENTED BY THE PUBLIC PROSECUTOR
HIGH COURT OF KERALA ERNAKULAM,
PIN - 682031
SRI. NOUSHAD K.A - PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
26.08.2025, ALONG WITH BAIL APPL..10768/2025 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
2025:KER:65086
B.A NOS. 10768 OF 2025 &
Connected cases
39
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
TUESDAY, THE 26TH DAY OF AUGUST 2025/4TH BHADRA, 1947
BAIL APPL. NO. 10917 OF 2025
CRIME NO.1167/2025 OF CBCID, KOZHIKODE, KOZHIKODE
PETITIONER/ACCUSED
K.N.ANAND KUMAR,
AGED 70 YEARS,
S/O T D NANDAPPAN PILLAI TC 9/1108 AJITH BUILDINGS
SASTHAMANGALAM P O, SASTHAMANGALAM VILLAGE
THIRUVANANTHAPURAM,
PIN - 695010
BY ADVS.
SMT.ANNAPOORNA DEVI A.
SRI.S.RAJEEV
SMT.DIPA V.
SRI.V.VINAY
SRI.M.S.ANEER
SHRI.SARATH K.P.
SHRI.ANILKUMAR C.R.
SHRI.K.S.KIRAN KRISHNAN
SHRI.AKASH CHERIAN THOMAS
SHRI.AZAD SUNIL
SRI.RAAJESH S.SUBRAHMANIAN
RESPONDENT/STATE AND COMPLAINANT
STATE OF KERALA
REPRESENTED BY THE PUBLIC PROSECUTOR
HIGH COURT OF KERALA ERNAKULAM,
PIN - 682031
SMT.SREEJA.V -PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
26.08.2025, ALONG WITH BAIL APPL..10768/2025 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
2025:KER:65086
B.A NOS. 10768 OF 2025 &
Connected cases
40
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
TUESDAY, THE 26TH DAY OF AUGUST 2025/4TH BHADRA, 1947
BAIL APPL. NO. 10919 OF 2025
CRIME NO.1047/2025 OF CBCID, KOZHIKODE, KOZHIKODE
PETITIONER/ACCUSED
K.N.ANAND KUMAR,
AGED 70 YEARS,
S/O T D NANDAPPAN PILLAI TC 9/1108 AJITH BUILDINGS
SASTHAMANGALAM P O, SASTHAMANGALAM VILLAGE
THIRUVANANTHAPURAM, PIN - 695010
BY ADVS.
SMT.ANNAPOORNA DEVI A.
SRI.S.RAJEEV
SMT.DIPA V.
SRI.M.S.ANEER
SHRI.SARATH K.P.
SHRI.K.S.KIRAN KRISHNAN
SHRI.AKASH CHERIAN THOMAS
SHRI.AZAD SUNIL
SHRI.ANILKUMAR C.R.
SRI.RAAJESH S.SUBRAHMANIAN
SRI.V.VINAY
RESPONDENT/STATE AND COMPLAINANT
STATE OF KERALA
REPRESENTED BY THE PUBLIC PROSECUTOR
HIGH COURT OF KERALA ERNAKULAM,
PIN - 682031
SMT.SREEJA.V -PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
26.08.2025, ALONG WITH BAIL APPL..10768/2025 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
2025:KER:65086
B.A NOS. 10768 OF 2025 &
Connected cases
41
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
TUESDAY, THE 26TH DAY OF AUGUST 2025/4TH BHADRA, 1947
BAIL APPL. NO. 10920 OF 2025
CRIME NO.1073/2025 OF CBCID, ERNAKULAM, ERNAKULAM
PETITIONER/ACCUSED
K.N.ANAND KUMAR,
AGED 70 YEARS,
S/O T D NANDAPPAN PILLAI TC 9/1108 AJITH BUILDINGS
SASTHAMANGALAM P O, SASTHAMANGALAM VILLAGE
THIRUVANANTHAPURAM,
PIN - 695010
BY ADVS.
SMT.ANNAPOORNA DEVI A.
SRI.S.RAJEEV
SMT.DIPA V.
SRI.V.VINAY
SRI.M.S.ANEER
SHRI.SARATH K.P.
SHRI.ANILKUMAR C.R.
SHRI.K.S.KIRAN KRISHNAN
SHRI.AKASH CHERIAN THOMAS
SHRI.AZAD SUNIL
SRI.RAAJESH S.SUBRAHMANIAN
RESPONDENT/STATE AND COMPLAINANT
STATE OF KERALA
REPRESENTED BY THE PUBLIC PROSECUTOR
HIGH COURT OF KERALA ERNAKULAM,
PIN - 682031
SMT.SREEJA.V -PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
26.08.2025, ALONG WITH BAIL APPL..10768/2025 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
2025:KER:65086
B.A NOS. 10768 OF 2025 &
Connected cases
42
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
TUESDAY, THE 26TH DAY OF AUGUST 2025/4TH BHADRA, 1947
BAIL APPL. NO. 10921 OF 2025
CRIME NO.1074/2025 OF CBCID, ERNAKULAM, ERNAKULAM
PETITIONER/ACCUSED
K.N.ANAND KUMAR,
AGED 70 YEARS,
S/O T D NANDAPPAN PILLAI TC 9/1108 AJITH BUILDINGS
SASTHAMANGALAM P O, SASTHAMANGALAM VILLAGE
THIRUVANANTHAPURAM,
PIN - 695010
BY ADVS.
SMT.ANNAPOORNA DEVI A.
SRI.S.RAJEEV
SMT.DIPA V.
SRI.V.VINAY
SRI.M.S.ANEER
SHRI.SARATH K.P.
SHRI.ANILKUMAR C.R.
SHRI.K.S.KIRAN KRISHNAN
SHRI.AKASH CHERIAN THOMAS
SHRI.AZAD SUNIL
SRI.RAAJESH S.SUBRAHMANIAN
RESPONDENT/STATE AND COMPLAINANT
STATE OF KERALA
REPRESENTED BY THE PUBLIC PROSECUTOR HIGH COURT OF
KERALA ERNAKULAM, PIN - 682031
SRI. PRASANTH M.P - PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
26.08.2025, ALONG WITH BAIL APPL..10768/2025 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
2025:KER:65086
B.A NOS. 10768 OF 2025 &
Connected cases
43
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
TUESDAY, THE 26TH DAY OF AUGUST 2025/4TH BHADRA, 1947
BAIL APPL. NO. 10922 OF 2025
CRIME NO.973/2025 OF CBCID, ERNAKULAM, ERNAKULAM
PETITIONER/ACCUSED
K.N.ANAND KUMAR,
AGED 70 YEARS,
S/O T D NANDAPPAN PILLAI TC 9/1108 AJITH BUILDINGS
SASTHAMANGALAM P O, SASTHAMANGALAM VILLAGE
THIRUVANANTHAPURAM,
PIN - 695010
BY ADVS.
SMT.ANNAPOORNA DEVI A.
SRI.S.RAJEEV
SMT.DIPA V.
SRI.V.VINAY
SRI.M.S.ANEER
SRI.RAAJESH S.SUBRAHMANIAN
SHRI.SARATH K.P.
SHRI.ANILKUMAR C.R.
SHRI.K.S.KIRAN KRISHNAN
SHRI.AKASH CHERIAN THOMAS
SHRI.AZAD SUNIL
RESPONDENT/STATE AND COMPLAINANT
STATE OF KERALA
REPRESENTED BY THE PUBLIC PROSECUTOR
HIGH COURT OF KERALA ERNAKULAM,
PIN - 682031
SRI. PRASANTH M.P - PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
26.08.2025, ALONG WITH BAIL APPL..10768/2025 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
2025:KER:65086
B.A NOS. 10768 OF 2025 &
Connected cases
44
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
TUESDAY, THE 26TH DAY OF AUGUST 2025/4TH BHADRA, 1947
BAIL APPL. NO. 10925 OF 2025
CRIME NO.2445/2025 OF CBCID, THIRUVANANTHAPURAM,
THIRUVANANTHAPURAM
PETITIONER/ACCUSED
K.N.ANAND KUMAR,
AGED 70 YEARS,
TC 9/1108, AJITH BUILDINGS, SASTHAMANGALAM P O,
SASTHAMANGALAM VILLAGE, THIRUVANANTHAPURAM.,
PIN - 695010
BY ADVS.
SMT.ANNAPOORNA DEVI A.
SRI.S.RAJEEV
SMT.DIPA V.
SRI.V.VINAY
SRI.M.S.ANEER
SHRI.SARATH K.P.
SHRI.ANILKUMAR C.R.
SHRI.K.S.KIRAN KRISHNAN
SHRI.AKASH CHERIAN THOMAS
SHRI.AZAD SUNIL
SRI.RAAJESH S.SUBRAHMANIAN
RESPONDENT/STATE
STATE OF KERALA
REPRESENTED BY THE PUBLIC PROSECUTOR,
HIGH COURT OF KERALA, ERNAKULAM.,
PIN - 682031
SRI. NOUSHAD K.A - PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
26.08.2025, ALONG WITH BAIL APPL..10768/2025 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
2025:KER:65086
B.A NOS. 10768 OF 2025 &
Connected cases
45
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
TUESDAY, THE 26TH DAY OF AUGUST 2025/4TH BHADRA, 1947
BAIL APPL. NO. 10926 OF 2025
CRIME NO.2555/2025 OF CBCID, THIRUVANANTHAPURAM,
THIRUVANANTHAPURAM
PETITIONER/ACCUSED
K.N.ANAND KUMAR,
AGED 70 YEARS,
TC 9/1108, AJITH BUILDINGS, SASTHAMANGALAM P O,
SASTHAMANGALAM VILLAGE, THIRUVANANTHAPURAM.,
PIN - 695010
BY ADVS.
SMT.ANNAPOORNA DEVI A.
SRI.S.RAJEEV
SMT.DIPA V.
SRI.V.VINAY
SRI.M.S.ANEER
SHRI.SARATH K.P.
SHRI.ANILKUMAR C.R.
SHRI.K.S.KIRAN KRISHNAN
SHRI.AKASH CHERIAN THOMAS
SHRI.AZAD SUNIL
SRI.RAAJESH S.SUBRAHMANIAN
RESPONDENT/STATE
STATE OF KERALA
REPRESENTED BY THE PUBLIC PROSECUTOR,
HIGH COURT OF KERALA, ERNAKULAM.,
PIN - 682031
SRI. NOUSHAD K.A - PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
26.08.2025, ALONG WITH BAIL APPL..10768/2025 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
2025:KER:65086
B.A NOS. 10768 OF 2025 &
Connected cases
46
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
TUESDAY, THE 26TH DAY OF AUGUST 2025/4TH BHADRA, 1947
BAIL APPL. NO. 10927 OF 2025
CRIME NO.2446/2025 OF CBCID, THIRUVANANTHAPURAM,
THIRUVANANTHAPURAM
PETITIONER/ACCUSED
K.N.ANAND KUMAR,
AGED 70 YEARS,
TC 9/1108, AJITH BUILDINGS, SASTHAMANGALAM P O,
SASTHAMANGALAM VILLAGE, THIRUVANANTHAPURAM.,
PIN - 695010
BY ADVS.
SMT.ANNAPOORNA DEVI A.
SRI.S.RAJEEV
SMT.DIPA V.
SRI.V.VINAY
SRI.M.S.ANEER
SHRI.SARATH K.P.
SHRI.ANILKUMAR C.R.
SHRI.K.S.KIRAN KRISHNAN
SHRI.AKASH CHERIAN THOMAS
SHRI.AZAD SUNIL
SRI.RAAJESH S.SUBRAHMANIAN
RESPONDENT/STATE
STATE OF KERALA
REPRESENTED BY THE PUBLIC PROSECUTOR,
HIGH COURT OF KERALA, ERNAKULAM., PIN - 682031
SMT.SREEJA.V PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
26.08.2025, ALONG WITH Bail Appl..10768/2025 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
2025:KER:65086
B.A NOS. 10768 OF 2025 &
Connected cases
47
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
TUESDAY, THE 26TH DAY OF AUGUST 2025/4TH BHADRA, 1947
BAIL APPL. NO. 10928 OF 2025
CRIME NO.2155/2025 OF CBCID, KOZHIKODE, Kozhikode
PETITIONER/ACCUSED
K.N.ANAND KUMAR,
AGED 70 YEARS,
TC 9/1108, AJITH BUILDINGS, SASTHAMANGALAM P O,
SASTHAMANGALAM VILLAGE, THIRUVANANTHAPURAM.,
PIN - 695010
BY ADVS.
SMT.ANNAPOORNA DEVI A.
SRI.S.RAJEEV
SMT.DIPA V.
SRI.V.VINAY
SRI.M.S.ANEER
SHRI.SARATH K.P.
SHRI.ANILKUMAR C.R.
SHRI.K.S.KIRAN KRISHNAN
SHRI.AKASH CHERIAN THOMAS
SHRI.AZAD SUNIL
SRI.RAAJESH S.SUBRAHMANIAN
RESPONDENT/STATE
STATE OF KERALA
REPRESENTED BY THE PUBLIC PROSECUTOR,
HIGH COURT OF KERALA, ERNAKULAM., PIN - 682031
SMT.SREEJA.V -PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
26.08.2025, ALONG WITH Bail Appl..10768/2025 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
2025:KER:65086
B.A NOS. 10768 OF 2025 &
Connected cases
48
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
TUESDAY, THE 26TH DAY OF AUGUST 2025 / 4TH BHADRA, 1947
BAIL APPL. NO. 10929 OF 2025
CRIME NO.2447/2025 OF CBCID, THIRUVANANTHAPURAM,
PETITIONER/ACCUSED
K.N.ANAND KUMAR,
AGED 70 YEARS,
TC 9/1108, AJITH BUILDINGS SASTHAMANGALAM P O
SASTHAMANGALAM VILLAGE THIRUVANANTHAPURAM.,
PIN - 695010
BY ADVS.
SMT.ANNAPOORNA DEVI A.
SRI.S.RAJEEV
SMT.DIPA V.
SRI.V.VINAY
SRI.M.S.ANEER
SHRI.SARATH K.P.
SHRI.ANILKUMAR C.R.
SHRI.K.S.KIRAN KRISHNAN
SHRI.AKASH CHERIAN THOMAS
SHRI.AZAD SUNIL
SRI.RAAJESH S.SUBRAHMANIAN
RESPONDENT/STATE
STATE OF KERALA
REPRESENTED BY THE PUBLIC PROSECUTOR,
HIGH COURT OF KERALA, ERNAKULAM., PIN - 682031
SMT.SREEJA.V -PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
26.08.2025, ALONG WITH Bail Appl..10768/2025 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
2025:KER:65086
B.A NOS. 10768 OF 2025 &
Connected cases
49
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
TUESDAY, THE 26TH DAY OF AUGUST 2025 / 4TH BHADRA, 1947
BAIL APPL. NO. 10930 OF 2025
CRIME NO.908/2025 OF CBCID, ALAPPUZHA, Alappuzha
PETITIONER/ACCUSED
K.N.ANAND KUMAR,
AGED 70 YEARS,
TC 9/1108, AJITH BUILDINGS, SASTHAMANGALAM P O,
SASTHAMANGALAM VILLAGE THIRUVANANTHAPURAM.,
PIN - 695010
BY ADVS.
SMT.ANNAPOORNA DEVI A.
SRI.S.RAJEEV
SMT.DIPA V.
SRI.V.VINAY
SRI.M.S.ANEER
SHRI.SARATH K.P.
SHRI.ANILKUMAR C.R.
SHRI.K.S.KIRAN KRISHNAN
SHRI.AKASH CHERIAN THOMAS
SHRI.AZAD SUNIL
SRI.RAAJESH S.SUBRAHMANIAN
RESPONDENT/STATE
STATE OF KERALA
REPRESENTED BY THE PUBLIC PROSECUTOR,
HIGH COURT OF KERALA, ERNAKULAM., PIN - 682031
SMT.SREEJA.V -PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
26.08.2025, ALONG WITH Bail Appl..10768/2025 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
2025:KER:65086
B.A NOS. 10768 OF 2025 &
Connected cases
50
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
TUESDAY, THE 26TH DAY OF AUGUST 2025 / 4TH BHADRA, 1947
BAIL APPL. NO. 10936 OF 2025
CRIME NO.972/2025 OF CBCID, ERNAKULAM, Ernakulam
PETITIONER/ACCUSED
K.N.ANAND KUMAR,
AGED 70 YEARS,
S/O T D NANDAPPAN PILLAI TC 9/1108 AJITH BUILDINGS
SASTHAMANGALAM P O SASTHAMANGALAM VILLAGE
THIRUVANANTHAPURAM, PIN - 695010
BY ADVS.
SMT.ANNAPOORNA DEVI A.
SRI.S.RAJEEV
SMT.DIPA V.
SRI.V.VINAY
SRI.M.S.ANEER
SHRI.SARATH K.P.
SHRI.ANILKUMAR C.R.
SHRI.K.S.KIRAN KRISHNAN
SHRI.AKASH CHERIAN THOMAS
SHRI.AZAD SUNIL
SRI.RAAJESH S.SUBRAHMANIAN
RESPONDENT/STATE AND COMPLAINANT
STATE OF KERALA
REPRESENTED BY THE PUBLIC PROSECUTOR
HIGH COURT OF KERALA ERNAKULAM, PIN - 682031
SRI. NOUSHAD K.A - PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
26.08.2025, ALONG WITH Bail Appl..10768/2025 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
2025:KER:65086
B.A NOS. 10768 OF 2025 &
Connected cases
51
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
TUESDAY, THE 26TH DAY OF AUGUST 2025 / 4TH BHADRA, 1947
BAIL APPL. NO. 10937 OF 2025
CRIME NO.970/2025 OF CBCID, ERNAKULAM
PETITIONER/ACCUSED
K.N.ANAND KUMAR,
AGED 70 YEARS,
S/O T D NANDAPPAN PILLAI TC 9/1108 AJITH BUILDINGS
SASTHAMANGALAM P O SASTHAMANGALAM VILLAGE
THIRUVANANTHAPURAM, PIN - 695010
BY ADVS.
SMT.ANNAPOORNA DEVI A.
SRI.S.RAJEEV
SMT.DIPA V.
SRI.V.VINAY
SRI.M.S.ANEER
SHRI.SARATH K.P.
SHRI.ANILKUMAR C.R.
SHRI.K.S.KIRAN KRISHNAN
SHRI.AKASH CHERIAN THOMAS
SHRI.AZAD SUNIL
SRI.RAAJESH S.SUBRAHMANIAN
RESPONDENT/STATE AND COMPLAINANT
STATE OF KERALA
REPRESENTED BY THE PUBLIC PROSECUTOR HIGH COURT OF
KERALA ERNAKULAM, PIN - 682031
SMT.SREEJA.V -PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
26.08.2025, ALONG WITH Bail Appl..10768/2025 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
2025:KER:65086
B.A NOS. 10768 OF 2025 &
Connected cases
52
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
TUESDAY, THE 26TH DAY OF AUGUST 2025 / 4TH BHADRA, 1947
BAIL APPL. NO. 10938 OF 2025
CRIME NO.926/2025 OF CBCID, KOLLAM, Kollam
PETITIONER/ACCUSED
K.N.ANAND KUMAR,
AGED 70 YEARS,
S/O T D NANDAPPAN PILLAI TC 9/1108 AJITH BUILDINGS
SASTHAMANGALAM P O SASTHAMANGALAM VILLAGE
THIRUVANANTHAPURAM, PIN - 695010
BY ADVS.
SMT.ANNAPOORNA DEVI A.
SRI.S.RAJEEV
SMT.DIPA V.
SRI.V.VINAY
SRI.M.S.ANEER
SHRI.SARATH K.P.
SHRI.ANILKUMAR C.R.
SHRI.K.S.KIRAN KRISHNAN
SHRI.AKASH CHERIAN THOMAS
SHRI.AZAD SUNIL
SRI.RAAJESH S.SUBRAHMANIAN
RESPONDENT/STATE AND COMPLAINANT
STATE OF KERALA
REPRESENTED BY THE PUBLIC PROSECUTOR
HIGH COURT OF KERALA ERNAKULAM,
PIN - 682031
SMT.SREEJA.V -PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
26.08.2025, ALONG WITH Bail Appl..10768/2025 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
2025:KER:65086
B.A NOS. 10768 OF 2025 &
Connected cases
53
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
TUESDAY, THE 26TH DAY OF AUGUST 2025 / 4TH BHADRA, 1947
BAIL APPL. NO. 10940 OF 2025
CRIME NO.1134/2025 OF CBCID, KOLLAM
PETITIONER/ACCUSED
K.N.ANAND KUMAR,
AGED 70 YEARS,
S/O T D NANDAPPAN PILLAI TC 9/1108 AJITH BUILDINGS
SASTHAMANGALAM P O SASTHAMANGALAM VILLAGE
THIRUVANANTHAPURAM, PIN - 695010
BY ADVS.
SMT.ANNAPOORNA DEVI A.
SRI.S.RAJEEV
SMT.DIPA V.
SRI.V.VINAY
SRI.M.S.ANEER
SHRI.SARATH K.P.
SHRI.ANILKUMAR C.R.
SHRI.K.S.KIRAN KRISHNAN
SHRI.AKASH CHERIAN THOMAS
SHRI.AZAD SUNIL
SRI.RAAJESH S.SUBRAHMANIAN
RESPONDENT/STATE AND COMPLAINANT
STATE OF KERALA
REPRESENTED BY THE PUBLIC PROSECUTOR
HIGH COURT OF KERALA ERNAKULAM,
PIN - 682031
SMT.SREEJA.V -PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
26.08.2025, ALONG WITH Bail Appl..10768/2025 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
2025:KER:65086
B.A NOS. 10768 OF 2025 &
Connected cases
54
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
TUESDAY, THE 26TH DAY OF AUGUST 2025 / 4TH BHADRA, 1947
BAIL APPL. NO. 10941 OF 2025
CRIME NO.890/2025 OF CBCID, KANNUR
PETITIONER/ACCUSED
K.N.ANAND KUMAR,
AGED 70 YEARS,
S/O T D NANDAPPAN PILLAI TC 9/1108 AJITH BUILDINGS
SASTHAMANGALAM P O SASTHAMANGALAM VILLAGE
THIRUVANANTHAPURAM, PIN - 695010
BY ADVS.
SMT.ANNAPOORNA DEVI A.
SRI.S.RAJEEV
SMT.DIPA V.
SRI.V.VINAY
SRI.M.S.ANEER
SHRI.SARATH K.P.
SHRI.ANILKUMAR C.R.
SHRI.K.S.KIRAN KRISHNAN
SHRI.AKASH CHERIAN THOMAS
SHRI.AZAD SUNIL
SRI.RAAJESH S.SUBRAHMANIAN
RESPONDENT/STATE AND COMPLAINANT
STATE OF KERALA
REPRESENTED BY THE PUBLIC PROSECUTOR HIGH COURT OF
KERALA ERNAKULAM, PIN - 682031
SRI. PRASANTH M.P - PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
26.08.2025, ALONG WITH Bail Appl..10768/2025 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
2025:KER:65086
B.A NOS. 10768 OF 2025 &
Connected cases
55
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
TUESDAY, THE 26TH DAY OF AUGUST 2025 / 4TH BHADRA, 1947
BAIL APPL. NO. 10943 OF 2025
CRIME NO.891/2025 OF CBCID, KANNUR
PETITIONER/ACCUSED
K.N.ANAND KUMAR,
AGED 70 YEARS,
S/O T D NANDAPPAN PILLAI TC 9/1108 AJITH BUILDINGS
SASTHAMANGALAM P O SASTHAMANGALAM VILLAGE
THIRUVANANTHAPURAM, PIN - 695010
BY ADVS.
SMT.ANNAPOORNA DEVI A.
SRI.S.RAJEEV
SMT.DIPA V.
SRI.V.VINAY
SRI.M.S.ANEER
SHRI.SARATH K.P.
SHRI.ANILKUMAR C.R.
SHRI.K.S.KIRAN KRISHNAN
SHRI.AKASH CHERIAN THOMAS
SHRI.AZAD SUNIL
SRI.RAAJESH S.SUBRAHMANIAN
RESPONDENT/STATE AND COMPLAINANT
STATE OF KERALA
REPRESENTED BY THE PUBLIC PROSECUTOR
HIGH COURT OF KERALA ERNAKULAM,
PIN - 682031
SRI. PRASANTH M.P - PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
26.08.2025, ALONG WITH Bail Appl..10768/2025 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
2025:KER:65086
B.A NOS. 10768 OF 2025 &
Connected cases
56
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
TUESDAY, THE 26TH DAY OF AUGUST 2025 / 4TH BHADRA, 1947
BAIL APPL. NO. 10944 OF 2025
CRIME NO.892/2025 OF CBCID, KANNUR
PETITIONER/ACCUSED
K.N.ANAND KUMAR,
AGED 70 YEARS,
S/O T D NANDAPPAN PILLAI TC 9/1108 AJITH BUILDINGS
SASTHAMANGALAM P O SASTHAMANGALAM VILLAGE
THIRUVANANTHAPURAM, PIN - 695010
BY ADVS.
SMT.ANNAPOORNA DEVI A.
SRI.S.RAJEEV
SMT.DIPA V.
SRI.V.VINAY
SRI.M.S.ANEER
SHRI.SARATH K.P.
SHRI.ANILKUMAR C.R.
SHRI.K.S.KIRAN KRISHNAN
SHRI.AKASH CHERIAN THOMAS
SHRI.AZAD SUNIL
SRI.RAAJESH S.SUBRAHMANIAN
RESPONDENT/STATE AND COMPLAINANT
STATE OF KERALA
REPRESENTED BY THE PUBLIC PROSECUTOR
HIGH COURT OF KERALA ERNAKULAM, PIN - 682031
SRI. NOUSHAD K.A - PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
26.08.2025, ALONG WITH Bail Appl..10768/2025 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
2025:KER:65086
B.A NOS. 10768 OF 2025 &
Connected cases
57
BECHU KURIAN THOMAS, J.
...............................................
[Bail Appl. Nos.10768, 10827, 10833, 10837, 10844, 10852, 10853, 10855,
10856, 10857, 10864, 10867, 10868, 10870, 10872, 10880, 10881, 10882,
10891, 10892, 10893, 10895, 10896, 10897, 10898, 10899, 10900, 10901,
10902, 10903, 10904, 10906, 10907, 10908, 10912, 10913, 10914, 10916,
10917, 10919, 10920, 10921, 10922, 10925, 10926, 10927, 10928, 10929,
10930, 10936, 10937, 10938, 10940, 10941, 10943, AND 10944 OF 2025]
..............................................
Dated this the 26th day of August 2025
COMMON ORDER
These bail applications are filed under section 483 of the Bharatiya Nagarik Suraksha Sanhita, 2023 (for short 'BNSS').
2. Petitioner is the accused in various crimes registered in different police stations in the State. The offences alleged against the petitioner in all these cases are almost identical and it includes those under Section 420 r/w Section 34 of the Indian Penal Code, 1860 (for short, 'IPC'), apart from Section 3 r/w Section 21(1)(2)(3), Section 5 r/w Section 23 of the Banning of Unregulated Deposit Schemes Act, 2019 (for short, 'BUDS Act'). In some of the cases the offences alleged are under Sections 318(2), 318(4) r/w Section 3(5) of the Bharatiya Nyaya Sanhita, 2023 (for short 'BNS') also.
3. The gist of the allegations in all these crimes are 2025:KER:65086 B.A NOS. 10768 OF 2025 & Connected cases 58 also almost similar. The prosecution alleges that the accused, with an intent to cheat the respective defacto complainants, induced them to deposit large amounts of money by promising to supply various articles at half the actual market value, and thereafter, failed to provide the said articles or return the amounts collected from the individual complainants and thereby cheated them and committed the offences alleged.
4. Petitioner is involved in around 500 cases altogether and his arrest was recorded in the first crime on 11.03.2025 and from then on he has been in custody till date.
In the present cases, petitioner's arrest was recorded on 26.07.2025, 08.05.2025,22.03.2025, 17.05.2025, 20.05.2025, 24.03.2025, 26.03.2025, 27.03.2025, 28.03.2025, 23.05.2025, 28.05.2025, 24.05.2025, 29.03.2025 and 04.04.2025.
5. I have heard Sri. S. Rajeev, the learned Counsel for the petitioner as well as Smt. Sreeja V., Sri.Prasanth M.P. and Sri. Noushad K.A., the respective learned Public Prosecutors.
6. The learned counsel for the petitioner submitted 2025:KER:65086 B.A NOS. 10768 OF 2025 & Connected cases 59 that petitioner is the founder and executive director of Sree Satya Sai Orphanage Trust, which is rendering yeoman services all over the State and that he has been at the helm of affairs of various trusts and charitable organizations.
According to the learned counsel, while he was rendering such services, he became acquainted with the first accused, who introduced, through his proprietorship concern, a scheme for arranging various equipment for half the price, to be supplied to willing consumers. Several programmes were conducted by the first accused throughout Kerala and petitioner, in his capacity as the Chairman of the National NGO Confederation, participated in such programmes and even explained the scheme. The learned counsel submitted that other than explaining the scheme propounded by the first accused, petitioner has not derived any personal benefit, except for an amount of Rs.1.20 Crores contributed by the first accused towards Sree Satya Sai Orphanage Trust, which was managed by the petitioner as its Executive Director. The learned counsel also submitted that petitioner was initially arrested on 11.03.2025, in other cases, raising allegations of a similar 2025:KER:65086 B.A NOS. 10768 OF 2025 & Connected cases 60 nature and in the instant crime on 26.07.2025. The learned Counsel submitted that the continued detention of the petitioner does not serve any purpose and he ought to be released on bail.
7. The learned Public Prosecutor, on the other hand, submitted that petitioner is an accused in more than 500 cases all over the State which are now being investigated by the CBCID. It is further submitted that, though, petitioner was arrested on 11.03.2025 in respect of another crime, in the instant crime, his arrest was recorded only on 26.07.2025 and that the extent of his involvement can be identified only after the investigation is completed and, hence, the petitioner ought not to be released on bail.
8. I have considered the rival contentions.
9. In an FIR registered as Crime No.877 of 2025 of CBCID, Alappuzha, it was mentioned that the information regarding the alleged offence against the petitioner and other accused were received on 05.02.2025. Petitioner was arrested for some other crimes raising allegations of a similar nature on 2025:KER:65086 B.A NOS. 10768 OF 2025 & Connected cases 61 11.03.2025 and he continues to be in custody, notwithstanding him obtaining statutory bail for the initial crime in which he was arrested. In the present crime, petitioner's arrest was recorded on 26.07.2025, after the lapse of more than three months from the initial date of his arrest. Of course, initially the FIR was registered before the local Police Station and subsequently it was transferred to the Crime Branch, pursuant to the direction of the State Police Chief.
10. Be that as it may, the nature of allegations, in the instant case indicate that the accused had cheated the defacto complainant by promising to supply a motorbike for half the price and thereafter failed to supply the same. There are more than 500 cases registered against the petitioner all over the State which are all now being investigated by the Crime Branch. Final report has not been filed in the above crimes.
11. Personal liberty is one of the cherished right of an individual. However, when a person is named as an accused in a non bailable offence, the courts while considering the question of grant of bail must balance the liberty of the individual and the investigational right of the police. A balance 2025:KER:65086 B.A NOS. 10768 OF 2025 & Connected cases 62 will have to be struck between two conflicting demands - the needs of the investigation and the presumption of innocence of an accused till he is found guilty. Courts must always bear in mind that an accused ought not to be detained in custody with the object of punishing him, as punishment is always the consequence of a finding of guilt.
12. In the decision in Prahlad Singh Bhati v. NCT, Delhi and Another [(2001) 4 SCC 280], it was observed that "The jurisdiction to grant bail has to be exercised on the basis of well - settled principles having regard to the circumstances of each case and not in an arbitrary manner. While granting the bail, the Court has to keep in mind the nature of accusations, the nature of the evidence in support thereof, the severity of the punishment which conviction will entail, the character, behaviour, means and standing of the accused, circumstances which are peculiar to the accused, reasonable possibility of securing the presence of the accused at the trial, reasonable apprehension of the witnesses being tampered with, the larger interests of the public or State and similar other considerations".
2025:KER:65086 B.A NOS. 10768 OF 2025 & Connected cases 63
13. The above principles will have to be borne in mind by this Court while considering these applications. Though the allegations against the petitioner are serious in nature, considering the circumstances that he is a septuagenarian, suffering from various ailments as contended by the learned Counsel, and has been continuing in custody from 11.03.2025 onwards and in this case from 26.07.2025, I am of the view that further detention is not necessary. I am fortified in the above view since there is no possibility of the petitioner fleeing from justice and also since there are no reasons to assume that petitioner will tamper with the witnesses.
14. In view of the above, all these bail applications are allowed on the following conditions:-
(a) Petitioner shall be released on bail on him executing a personal bond for Rs.50,000/- (Rupees fifty thousand only) each with two solvent sureties each for the like sum to the satisfaction of the court having jurisdiction, considering the peculiar nature of the case.
(b) Bearing in mind the decision of the Supreme Court in Girish Gandhi v. State of Uttar Pradesh and Others 2024 INSC 617, the same sureties are permitted to stand as sureties in all the above mentioned crimes.
2025:KER:65086 B.A NOS. 10768 OF 2025 & Connected cases 64
(c) Petitioner shall appear before the Investigating Officer as and when required.
(d) Petitioner shall not intimidate or attempt to influence the witnesses; nor shall he tamper with the evidence.
(e) Petitioner shall not commit any similar offences while he is on bail.
(f) Petitioner shall not leave India without the permission of the Court having jurisdiction.
In case of violation of any of the above conditions or if any modification or deletion of the conditions are required, the jurisdictional Court shall be empowered to consider such applications, if any, and pass appropriate orders in accordance with law, notwithstanding the bail having been granted by this Court.
Sd/-
BECHU KURIAN THOMAS JUDGE Cak 2025:KER:65086 B.A NOS. 10768 OF 2025 & Connected cases 65 APPENDIX OF BAIL APPL. 10827/2025 PETITIONER ANNEXURES ANNEXURE-1 TRUE COPY OF THE FIR IN CRIME NO.
2164/2025 OF CB POLICE STATION, CRIME BRANCH, THRIUVANANTHAPURAM UNIT DATED 22.4.2025.
ANNEXURE-2 TRUE COPY OF THE RESIGNATION LETTER SUBMITTED BY THE PETITIONER. ANNEXURE-3 TRUE COPY OF MEDICAL CERTIFICATES ISSUED BY DR MANGALANANDAN SENIOR CONSULTANT INTERVENTIONAL CARDIOLOGIST, COSMOPOLITAN HOSPITALS (P) LTD REGARDING THE CARDIO VASCULAR ISSUES OF THE PETITIONER. ANNEXURE-4 TRUE COPY OF THE ORDER DATED 23.6.2025 OF B.A NO. 7630 OF 2025 .
ANNEXURE-5 TRUE COPY OF THE ORDER DATED 23.6.2025 OF B.A NO. 7631 OF 2025.
2025:KER:65086 B.A NOS. 10768 OF 2025 & Connected cases 66 APPENDIX OF BAIL APPL. 10833/2025 PETITIONER ANNEXURES ANNEXURE 1 TRUE COPY OF THE FIR IN CRIME NO.835/2025 OF CB POLICE STATION, CRIME BRANCH, THIRUVANANTHAPURAM UNIT ANNEXURE 2 TRUE COPY OF THE RESIGNATION LETTER SUBMITTED BY THE PETITIONER ANNEXURE 3 TRUE COPY OF MEDICAL CERTIFICATES ISSUED BY DR MANGALANANDAN SENIOR CONSULTANT INTERVENTIONAL CARDIOLOGIST, COSMOPOLITAN HOSPITALS (P) LTD REGARDING THE CARDIO VASCULAR ISSUES OF THE PETITIONER ANNEXURE 4 TRUE COPY OF THE ORDER DATED 23RD JUNE 2025 OF B.A NO. 7630 OF 2025 ANNEXURE 5 TRUE COPY OF THE ORDER DATED 23RD JUNE 2025 OF B.A. NO. 7631 OF 2025 2025:KER:65086 B.A NOS. 10768 OF 2025 & Connected cases 67 APPENDIX OF BAIL APPL. 10837/2025 PETITIONER ANNEXURES ANNEXURE 1 TRUE COPY OF THE FIR IN CRIME NO.834/2025 OF CB POLICE STATION, CRIME BRANCH, THIRUVANANTHAPURAM UNIT ANNEXURE 2 TRUE COPY OF THE RESIGNATION LETTER SUBMITTED BY THE PETITIONER ANNEXURE 3 TRUE COPY OF MEDICAL CERTIFICATES ISSUED BY DR MANGALANANDAN SENIOR CONSULTANT INTERVENTIONAL CARDIOLOGIST, COSMOPOLITAN HOSPITALS (P) LTD REGARDING THE CARDIO VASCULAR ISSUES OF THE PETITIONER ANNEXURE 4 TRUE COPY OF THE ORDER DATED 23RD JUNE 2025 OF B.A NO. 7630 OF 2025 ANNEXURE 5 TRUE COPY OF THE ORDER DATED 23RD JUNE 2025 OF B.A. NO. 7631 OF 2025 2025:KER:65086 B.A NOS. 10768 OF 2025 & Connected cases 68 APPENDIX OF BAIL APPL. 10844/2025 PETITIONER ANNEXURES ANNEXURE 1 TRUE COPY OF THE FIR IN CRIME NO.1046/2025 OF CB POLICE STATION, CRIME BRANCH, MALAPPURAM UNIT ANNEXURE 2 TRUE COPY OF THE RESIGNATION LETTER SUBMITTED BY THE PETITIONER ANNEXURE 3 TRUE COPY OF MEDICAL CERTIFICATES ISSUED BY DR MANGALANANDAN SENIOR CONSULTANT INTERVENTIONAL CARDIOLOGIST, COSMOPOLITAN HOSPITALS (P) LTD REGARDING THE CARDIO VASCULAR ISSUES OF THE PETITIONER ANNEXURE 4 TRUE COPY OF THE ORDER DATED 23RD JUNE 2025 OF B.A NO. 7630 OF 2025 ANNEXURE 5 TRUE COPY OF THE ORDER DATED 23RD JUNE 2025 OF B.A. NO. 7631 OF 2025 2025:KER:65086 B.A NOS. 10768 OF 2025 & Connected cases 69 APPENDIX OF BAIL APPL. 10852/2025 PETITIONER ANNEXURES ANNEXURE-1 TRUE COPY OF THE FIR IN CRIME NO.
2279/2025 OF CB POLICE STATION, CRIME BRANCH, MALAPPURAM UNIT DATED 26.4.2025. ANNEXURE-2 TRUE COPY OF THE RESIGNATION LETTER SUBMITTED BY THE PETITIONER. ANNEXURE-3 TRUE COPY OF THE MEDICAL CERTIFICATES ISSUED BY DR MANGALANANDAN SENIOR CONSULTANT INTERVENTIONAL CARDIOLOGIST, COSMOPOLITAN HOSPITALS (P) LTD REGARDING THE CARDIO VASCULAR ISSUES OF THE PETITIONER.
ANNEXURE-4 TRUE COPY OF THE ORDER DATED 23.6.2025 OF B.A NO. 7630 OF 2025.
ANNEXURE-5 TRUE COPY OF THE ORDER DATED 23.6.2025 OF B.A. NO. 7631 OF 2025.
2025:KER:65086 B.A NOS. 10768 OF 2025 & Connected cases 70 APPENDIX OF BAIL APPL. 10853/2025 PETITIONER ANNEXURES ANNEXURE-1 TRUE COPY OF THE FIR IN CRIME NO.
2280/2025 OF CB POLICE STATION, CRIME BRANCH, MALAPPURAM UNIT DATED 26.4.2025. ANNEXURE-2 TRUE COPY OF THE RESIGNATION LETTER SUBMITTED BY THE PETITIONER. ANNEXURE-3 TRUE COPY OF THE MEDICAL CERTIFICATES ISSUED BY DR MANGALANANDAN SENIOR CONSULTANT INTERVENTIONAL CARDIOLOGIST, COSMOPOLITAN HOSPITALS (P) LTD REGARDING THE CARDIO VASCULAR ISSUES OF THE PETITIONER.
ANNEXURE-4 TRUE COPY OF THE ORDER DATED 23.6.2025 OF B.A NO. 7630 OF 2025.
ANNEXURE-5 TRUE COPY OF THE ORDER DATED 23.6.2025 OF B.A. NO. 7631 OF 2025.
2025:KER:65086 B.A NOS. 10768 OF 2025 & Connected cases 71 APPENDIX OF BAIL APPL. 10855/2025 PETITIONER ANNEXURES ANNEXURE-1 TRUE COPY OF THE FIR IN CRIME NO.
2281/2025 OF CB POLICE STATION, CRIME BRANCH, MALAPPURAM UNIT DATED 26.4.2025. ANNEXURE-2 TRUE COPY OF THE RESIGNATION LETTER SUBMITTED BY THE PETITIONER. ANNEXURE-3 TRUE COPY OF THE MEDICAL CERTIFICATES ISSUED BY DR MANGALANANDAN SENIOR CONSULTANT INTERVENTIONAL CARDIOLOGIST, COSMOPOLITAN HOSPITALS (P) LTD REGARDING THE CARDIO VASCULAR ISSUES OF THE PETITIONER.
ANNEXURE-4 TRUE COPY OF THE ORDER DATED 23.6.2025 OF B.A NO. 7630 OF 2025.
ANNEXURE-5 TRUE COPY OF THE ORDER DATED 23.6.2025 OF B.A NO. 7631 OF 2025.
2025:KER:65086 B.A NOS. 10768 OF 2025 & Connected cases 72 APPENDIX OF BAIL APPL. 10856/2025 PETITIONER ANNEXURES ANNEXURE-1 TRUE COPY OF THE FIR IN CRIME NO.
878/2025 OF CB POLICE STATION, CRIME BRANCH, ALAPPUZHA UNIT DATED 19.2.2025. ANNEXURE-2 TRUE COPY OF THE RESIGNATION LETTER SUBMITTED BY THE PETITIONER. ANNEXURE-3 TRUE COPY OF THE MEDICAL CERTIFICATES ISSUED BY DR MANGALANANDAN SENIOR CONSULTANT INTERVENTIONAL CARDIOLOGIST, COSMOPOLITAN HOSPITALS (P) LTD REGARDING THE CARDIO VASCULAR ISSUES OF THE PETITIONER.
ANNEXURE-4 TRUE COPY OF THE ORDER DATED 23.6.2025 OF B.A NO. 7630 OF 2025.
ANNEXURE-5 TRUE COPY OF THE ORDER DATED 23.6.2025 OF B.A NO. 7631 OF 2025.
2025:KER:65086 B.A NOS. 10768 OF 2025 & Connected cases 73 APPENDIX OF BAIL APPL. 10857/2025 PETITIONER ANNEXURES ANNEXURE-1 TRUE COPY OF THE FIR IN CRIME NO.
879/2025 OF CB POLICE STATION, CRIME BRANCH, ALAPPUZHA UNIT DATED 19.2.2025. ANNEXURE-2 TRUE COPY OF THE RESIGNATION LETTER SUBMITTED BY THE PETITIONER. ANNEXURE-3 TRUE COPY OF THE MEDICAL CERTIFICATES ISSUED BY DR MANGALANANDAN SENIOR CONSULTANT INTERVENTIONAL CARDIOLOGIST, COSMOPOLITAN HOSPITALS (P) LTD REGARDING THE CARDIO VASCULAR ISSUES OF THE PETITIONER.
ANNEXURE-4 TRUE COPY OF THE ORDER DATED 23.6.2025 OF B.A NO. 7630 OF 2025.
ANNEXURE-5 TRUE COPY OF THE ORDER DATED 23.6.2025 OF B.A NO. 7631 OF 2025.
2025:KER:65086 B.A NOS. 10768 OF 2025 & Connected cases 74 APPENDIX OF BAIL APPL. 10864/2025 PETITIONER ANNEXURES ANNEXURE 1 TRUE COPY OF THE FIR IN CRIME NO.1040/2025 OF CB POLICE STATION, CRIME BRANCH, MALAPPURAM UNIT ANNEXURE 2 TRUE COPY OF THE RESIGNATION LETTER SUBMITTED BY THE PETITIONER ANNEXURE 3 TRUE COPY OF MEDICAL CERTIFICATES ISSUED BY DR MANGALANANDAN SENIOR CONSULTANT INTERVENTIONAL CARDIOLOGIST, COSMOPOLITAN HOSPITALS (P) LTD REGARDING THE CARDIO VASCULAR ISSUES OF THE PETITIONER ANNEXURE 4 TRUE COPY OF THE ORDER DATED 23RD JUNE 2025 OF B.A NO. 7630 OF 2025 ANNEXURE 5 TRUE COPY OF THE ORDER DATED 23RD JUNE 2025 OF B.A. NO. 7631 OF 2025 2025:KER:65086 B.A NOS. 10768 OF 2025 & Connected cases 75 APPENDIX OF BAIL APPL. 10867/2025 PETITIONER ANNEXURES ANNEXURE 1 TRUE COPY OF THE FIR IN CRIME NO.752/2025 OF CB POLICE STATION, CRIME BRANCH, ERNAKULAM UNIT ANNEXURE 2 TRUE COPY OF THE RESIGNATION LETTER SUBMITTED BY THE PETITIONER ANNEXURE 3 TRUE COPY OF MEDICAL CERTIFICATES ISSUED BY DR MANGALANANDAN SENIOR CONSULTANT INTERVENTIONAL CARDIOLOGIST, COSMOPOLITAN HOSPITALS (P) LTD REGARDING THE CARDIO VASCULAR ISSUES OF THE PETITIONER ANNEXURE 4 TRUE COPY OF THE ORDER DATED 23RD JUNE 2025 OF B.A NO. 7630 OF 2025 ANNEXURE 5 TRUE COPY OF THE ORDER DATED 23RD JUNE 2025 OF B.A. NO. 7631 OF 2025 2025:KER:65086 B.A NOS. 10768 OF 2025 & Connected cases 76 APPENDIX OF BAIL APPL. 10868/2025 PETITIONER ANNEXURES ANNEXURE 1 TRUE COPY OF THE FIR IN CRIME NO.1039/2025 OF CB POLICE STATION, CRIME BRANCH, MALAPPURAM UNIT ANNEXURE 2 TRUE COPY OF THE RESIGNATION LETTER SUBMITTED BY THE PETITIONER ANNEXURE 3 TRUE COPY OF MEDICAL CERTIFICATES ISSUED BY DR MANGALANANDAN SENIOR CONSULTANT INTERVENTIONAL CARDIOLOGIST, COSMOPOLITAN HOSPITALS (P) LTD REGARDING THE CARDIO VASCULAR ISSUES OF THE PETITIONER ANNEXURE 4 TRUE COPY OF THE ORDER DATED 23RD JUNE 2025 OF B.A NO. 7630 OF 2025 ANNEXURE 5 TRUE COPY OF THE ORDER DATED 23RD JUNE 2025 OF B.A. NO. 7631 OF 2025 2025:KER:65086 B.A NOS. 10768 OF 2025 & Connected cases 77 APPENDIX OF BAIL APPL. 10870/2025 PETITIONER ANNEXURES ANNEXURE 1 TRUE COPY OF THE FIR IN CRIME NO.1038/2025 OF CB POLICE STATION, CRIME BRANCH, MALAPPURAM UNIT ANNEXURE 2 TRUE COPY OF THE RESIGNATION LETTER SUBMITTED BY THE PETITIONER ANNEXURE 3 TRUE COPY OF MEDICAL CERTIFICATES ISSUED BY DR MANGALANANDAN SENIOR CONSULTANT INTERVENTIONAL CARDIOLOGIST, COSMOPOLITAN HOSPITALS (P) LTD REGARDING THE CARDIO VASCULAR ISSUES OF THE PETITIONER ANNEXURE 4 TRUE COPY OF THE ORDER DATED 23RD JUNE 2025 OF B.A NO. 7630 OF 2025 ANNEXURE 5 TRUE COPY OF THE ORDER DATED 23RD JUNE 2025 OF B.A. NO. 7631 OF 2025 2025:KER:65086 B.A NOS. 10768 OF 2025 & Connected cases 78 APPENDIX OF BAIL APPL. 10872/2025 PETITIONER ANNEXURES ANNEXURE 1 TRUE COPY OF THE FIR IN CRIME NO.753/2025 OF CB POLICE STATION, CRIME BRANCH, KOTTAYAM UNIT ANNEXURE 2 TRUE COPY OF THE RESIGNATION LETTER SUBMITTED BY THE PETITIONER ANNEXURE 3 TRUE COPY OF MEDICAL CERTIFICATES ISSUED BY DR MANGALANANDAN SENIOR CONSULTANT INTERVENTIONAL CARDIOLOGIST, COSMOPOLITAN HOSPITALS (P) LTD REGARDING THE CARDIO VASCULAR ISSUES OF THE PETITIONER ANNEXURE 4 TRUE COPY OF THE ORDER DATED 23RD JUNE 2025 OF B.A NO. 7630 OF 2025 ANNEXURE 5 TRUE COPY OF THE ORDER DATED 23RD JUNE 2025 OF B.A. NO. 7631 OF 2025 2025:KER:65086 B.A NOS. 10768 OF 2025 & Connected cases 79 APPENDIX OF BAIL APPL. 10880/2025 PETITIONER ANNEXURES ANNEXURE-1 TRUE COPY OF THE FIR IN CRIME NO.
880/2025 OF CB POLICE STATION, CRIME BRANCH, ALAPPUZHA UNIT DATED 19.2.2025. ANNEXURE-2 TRUE COPY OF THE RESIGNATION LETTER SUBMITTED BY THE PETITIONER. ANNEXURE-3 TRUE COPY OF THE MEDICAL CERTIFICATES ISSUED BY DR MANGALANANDAN SENIOR CONSULTANT INTERVENTIONAL CARDIOLOGIST, COSMOPOLITAN HOSPITALS (P) LTD REGARDING THE CARDIO VASCULAR ISSUES OF THE PETITIONER.
ANNEXURE-4 TRUE COPY OF THE ORDER DATED 23.6.2025 OF B.A NO. 7630 OF 2025.
ANNEXURE-5 TRUE COPY OF THE ORDER DATED 23.6.2025 OF B.A. NO. 7631 OF 2025.
2025:KER:65086 B.A NOS. 10768 OF 2025 & Connected cases 80 APPENDIX OF BAIL APPL. 10881/2025 PETITIONER ANNEXURES ANNEXURE-1 TRUE COPY OF THE FIR IN CRIME NO.
881/2025 OF CB POLICE STATION, CRIME BRANCH, ALAPPUZHA UNIT DATED 19.2.2025. ANNEXURE-2 TRUE COPY OF THE RESIGNATION LETTER SUBMITTED BY THE PETITIONER. ANNEXURE-3 TRUE COPY OF THE MEDICAL CERTIFICATES ISSUED BY DR MANGALANANDAN SENIOR CONSULTANT INTERVENTIONAL CARDIOLOGIST, COSMOPOLITAN HOSPITALS (P) LTD REGARDING THE CARDIO VASCULAR ISSUES OF THE PETITIONER.
ANNEXURE-4 TRUE COPY OF THE ORDER DATED 23.6.2025 OF B.A NO. 7630 OF 2025.
ANNEXURE-5 TRUE COPY OF THE ORDER DATED 23.6.2025 OF B.A NO. 7631 OF 2025.
2025:KER:65086 B.A NOS. 10768 OF 2025 & Connected cases 81 APPENDIX OF BAIL APPL. 10882/2025 PETITIONER ANNEXURES ANNEXURE-1 TRUE COPY OF THE FIR IN CRIME NO.
882/2025 OF CB POLICE STATION, CRIME BRANCH, ALAPPUZHA UNIT DATED 19.2.2025. ANNEXURE-2 TRUE COPY OF THE RESIGNATION LETTER SUBMITTED BY THE PETITIONER. ANNEXURE-3 TRUE COPY OF THE MEDICAL CERTIFICATES ISSUED BY DR MANGALANANDAN SENIOR CONSULTANT INTERVENTIONAL CARDIOLOGIST, COSMOPOLITAN HOSPITALS (P) LTD REGARDING THE CARDIO VASCULAR ISSUES OF THE PETITIONER.
ANNEXURE-4 TRUE COPY OF THE ORDER DATED 23.6.2025 OF B.A NO. 7630 OF 2025.
ANNEXURE-5 TRUE COPY OF THE ORDER DATED 23.6.2025 OF B.A NO. 7631 OF 2025.
2025:KER:65086 B.A NOS. 10768 OF 2025 & Connected cases 82 APPENDIX OF BAIL APPL. 10891/2025 PETITIONER ANNEXURES ANNEXURE 1 TRUE COPY OF THE FIR IN CRIME NO.981/2025 OF CB POLICE STATION, CRIME BRANCH, IDUKKI UNIT ANNEXURE 2 TRUE COPY OF THE RESIGNATION LETTER SUBMITTED BY THE PETITIONER ANNEXURE 3 TRUE COPY OF MEDICAL CERTIFICATES ISSUED BY DR MANGALANANDAN SENIOR CONSULTANT INTERVENTIONAL CARDIOLOGIST, COSMOPOLITAN HOSPITALS (P) LTD REGARDING THE CARDIO VASCULAR ISSUES OF THE PETITIONER ANNEXURE 4 TRUE COPY OF THE ORDER DATED 23RD JUNE 2025 OF B.A NO. 7630 OF 2025 ANNEXURE 5 TRUE COPY OF THE ORDER DATED 23RD JUNE 2025 OF B.A. NO. 7631 OF 2025 2025:KER:65086 B.A NOS. 10768 OF 2025 & Connected cases 83 APPENDIX OF BAIL APPL. 10892/2025 PETITIONER ANNEXURES ANNEXURE 1 TRUE COPY OF THE FIR IN CRIME NO.1012/2025 OF CB POLICE STATION, CRIME BRANCH, IDUKKI UNIT ANNEXURE 2 TRUE COPY OF THE RESIGNATION LETTER SUBMITTED BY THE PETITIONER ANNEXURE 3 TRUE COPY OF MEDICAL CERTIFICATES ISSUED BY DR MANGALANANDAN SENIOR CONSULTANT INTERVENTIONAL CARDIOLOGIST, COSMOPOLITAN HOSPITALS (P) LTD REGARDING THE CARDIO VASCULAR ISSUES OF THE PETITIONER ANNEXURE 4 TRUE COPY OF THE ORDER DATED 23RD JUNE 2025 OF B.A NO. 7630 OF 2025 ANNEXURE 5 TRUE COPY OF THE ORDER DATED 23RD JUNE 2025 OF B.A. NO. 7631 OF 2025 2025:KER:65086 B.A NOS. 10768 OF 2025 & Connected cases 84 APPENDIX OF BAIL APPL. 10893/2025 PETITIONER ANNEXURES ANNEXURE 1 TRUE COPY OF THE FIR IN CRIME NO.978/2025 OF CB POLICE STATION, CRIME BRANCH, IDUKKI UNIT ANNEXURE 2 TRUE COPY OF THE RESIGNATION LETTER SUBMITTED BY THE PETITIONER ANNEXURE 3 TRUE COPY OF MEDICAL CERTIFICATES ISSUED BY DR MANGALANANDAN SENIOR CONSULTANT INTERVENTIONAL CARDIOLOGIST, COSMOPOLITAN HOSPITALS (P) LTD REGARDING THE CARDIO VASCULAR ISSUES OF THE PETITIONER ANNEXURE 4 TRUE COPY OF THE ORDER DATED 23RD JUNE 2025 OF B.A NO. 7630 OF 2025 ANNEXURE 5 TRUE COPY OF THE ORDER DATED 23RD JUNE 2025 OF B.A. NO. 7631 OF 2025 2025:KER:65086 B.A NOS. 10768 OF 2025 & Connected cases 85 APPENDIX OF BAIL APPL. 10895/2025 PETITIONER ANNEXURES ANNEXURE 1 TRUE COPY OF THE FIR IN CRIME NO.1017/2025 OF CB POLICE STATION, CRIME BRANCH, IDUKKI UNIT ANNEXURE 2 TRUE COPY OF THE RESIGNATION LETTER SUBMITTED BY THE PETITIONER ANNEXURE 3 TRUE COPY OF MEDICAL CERTIFICATES ISSUED BY DR MANGALANANDAN SENIOR CONSULTANT INTERVENTIONAL CARDIOLOGIST, COSMOPOLITAN HOSPITALS (P) LTD REGARDING THE CARDIO VASCULAR ISSUES OF THE PETITIONER ANNEXURE 4 TRUE COPY OF THE ORDER DATED 23RD JUNE 2025 OF B.A NO. 7630 OF 2025 ANNEXURE 5 TRUE COPY OF THE ORDER DATED 23RD JUNE 2025 OF B.A. NO. 7631 OF 2025 2025:KER:65086 B.A NOS. 10768 OF 2025 & Connected cases 86 APPENDIX OF BAIL APPL. 10896/2025 PETITIONER ANNEXURES ANNEXURE 1 TRUE COPY OF THE FIR IN CRIME NO.924/2025 OF CB POLICE STATION, CRIME BRANCH, KOLLAM UNIT ANNEXURE 2 TRUE COPY OF THE RESIGNATION LETTER SUBMITTED BY THE PETITIONER ANNEXURE 3 TRUE COPY OF MEDICAL CERTIFICATES ISSUED BY DR MANGALANANDAN SENIOR CONSULTANT INTERVENTIONAL CARDIOLOGIST, COSMOPOLITAN HOSPITALS (P) LTD REGARDING THE CARDIO VASCULAR ISSUES OF THE PETITIONER ANNEXURE 4 TRUE COPY OF THE ORDER DATED 23RD JUNE 2025 OF B.A NO. 7630 OF 2025 ANNEXURE 5 TRUE COPY OF THE ORDER DATED 23RD JUNE 2025 OF B.A. NO. 7631 OF 2025 2025:KER:65086 B.A NOS. 10768 OF 2025 & Connected cases 87 APPENDIX OF BAIL APPL. 10897/2025 PETITIONER ANNEXURES ANNEXURE 1 TRUE COPY OF THE FIR IN CRIME NO.1041/2025 OF CB POLICE STATION, CRIME BRANCH, MALAPPURAM UNIT ANNEXURE 2 TRUE COPY OF THE RESIGNATION LETTER SUBMITTED BY THE PETITIONER ANNEXURE 3 TRUE COPY OF MEDICAL CERTIFICATES ISSUED BY DR MANGALANANDAN SENIOR CONSULTANT INTERVENTIONAL CARDIOLOGIST, COSMOPOLITAN HOSPITALS (P) LTD REGARDING THE CARDIO VASCULAR ISSUES OF THE PETITIONER ANNEXURE 4 TRUE COPY OF THE ORDER DATED 23RD JUNE 2025 OF B.A NO. 7630 OF 2025 ANNEXURE 5 TRUE COPY OF THE ORDER DATED 23RD JUNE 2025 OF B.A. NO. 7631 OF 2025 2025:KER:65086 B.A NOS. 10768 OF 2025 & Connected cases 88 APPENDIX OF BAIL APPL. 10898/2025 PETITIONER ANNEXURES ANNEXURE 1 TRUE COPY OF THE FIR IN CRIME NO.1042/2025 OF CB POLICE STATION, CRIME BRANCH, EOW MALAPPURAM UNIT ANNEXURE 2 TRUE COPY OF THE RESIGNATION LETTER SUBMITTED BY THE PETITIONER ANNEXURE 3 TRUE COPY OF MEDICAL CERTIFICATES ISSUED BY DR MANGALANANDAN SENIOR CONSULTANT INTERVENTIONAL CARDIOLOGIST, COSMOPOLITAN HOSPITALS (P) LTD REGARDING THE CARDIO VASCULAR ISSUES OF THE PETITIONER ANNEXURE 4 TRUE COPY OF THE ORDER DATED 23RD JUNE 2025 OF B.A NO. 7630 OF 2025 ANNEXURE 5 TRUE COPY OF THE ORDER DATED 23RD JUNE 2025 OF B.A. NO. 7631 OF 2025 2025:KER:65086 B.A NOS. 10768 OF 2025 & Connected cases 89 APPENDIX OF BAIL APPL. 10899/2025 PETITIONER ANNEXURES ANNEXURE 1 . TRUE COPY OF THE FIR IN CRIME NO.1043/2025 OF CB POLICE STATION, CRIME BRANCH, EOW MALAPPURAM UNIT ANNEXURE 2 TRUE COPY OF THE RESIGNATION LETTER SUBMITTED BY THE PETITIONER ANNEXURE 3 TRUE COPY OF MEDICAL CERTIFICATES ISSUED BY DR MANGALANANDAN SENIOR CONSULTANT INTERVENTIONAL CARDIOLOGIST, COSMOPOLITAN HOSPITALS (P) LTD REGARDING THE CARDIO VASCULAR ISSUES OF THE PETITIONER ANNEXURE 4 TRUE COPY OF THE ORDER DATED 23RD JUNE 2025 OF B.A NO. 7630 OF 2025 ANNEXURE 5 TRUE COPY OF THE ORDER DATED 23RD JUNE 2025 OF B.A. NO. 7631 OF 2025 2025:KER:65086 B.A NOS. 10768 OF 2025 & Connected cases 90 APPENDIX OF BAIL APPL. 10900/2025 PETITIONER ANNEXURES ANNEXURE 1 TRUE COPY OF THE FIR IN CRIME NO.1044/2025 OF CB POLICE STATION, CRIME BRANCH, EOW MALAPPURAM UNIT ANNEXURE 2 TRUE COPY OF THE RESIGNATION LETTER SUBMITTED BY THE PETITIONER ANNEXURE 3 TRUE COPY OF MEDICAL CERTIFICATES ISSUED BY DR MANGALANANDAN SENIOR CONSULTANT INTERVENTIONAL CARDIOLOGIST, COSMOPOLITAN HOSPITALS (P) LTD REGARDING THE CARDIO VASCULAR ISSUES OF THE PETITIONER ANNEXURE 4 TRUE COPY OF THE ORDER DATED 23RD JUNE 2025 OF B.A NO. 7630 OF 2025 ANNEXURE 5 TRUE COPY OF THE ORDER DATED 23RD JUNE 2025 OF B.A. NO. 7631 OF 2025 2025:KER:65086 B.A NOS. 10768 OF 2025 & Connected cases 91 APPENDIX OF BAIL APPL. 10901/2025 PETITIONER ANNEXURES ANNEXURE 1 TRUE COPY OF THE FIR IN CRIME NO.1045/2025 OF CB POLICE STATION, CRIME BRANCH, EOW MALAPPURAM UNIT ANNEXURE 2 TRUE COPY OF THE RESIGNATION LETTER SUBMITTED BY THE PETITIONER ANNEXURE 3 TRUE COPY OF MEDICAL CERTIFICATES ISSUED BY DR MANGALANANDAN SENIOR CONSULTANT INTERVENTIONAL CARDIOLOGIST, COSMOPOLITAN HOSPITALS (P) LTD REGARDING THE CARDIO VASCULAR ISSUES OF THE PETITIONER ANNEXURE 4 TRUE COPY OF THE ORDER DATED 23RD JUNE 2025 OF B.A NO. 7630 OF 2025 ANNEXURE 5 TRUE COPY OF THE ORDER DATED 23RD JUNE 2025 OF B.A. NO. 7631 OF 2025 2025:KER:65086 B.A NOS. 10768 OF 2025 & Connected cases 92 APPENDIX OF BAIL APPL. 10902/2025 PETITIONER ANNEXURES ANNEXURE-1 TRUE COPY OF THE FIR IN CRIME NO.
901/2025 OF CB POLICE STATION, CRIME BRANCH, ALAPPUZHA UNIT DATED 19.2.2025. ANNEXURE-2 TRUE COPY OF THE RESIGNATION LETTER SUBMITTED BY THE PETITIONER. ANNEXURE-3 TRUE COPY OF THE MEDICAL CERTIFICATES ISSUED BY DR MANGALANANDAN SENIOR CONSULTANT INTERVENTIONAL CARDIOLOGIST, COSMOPOLITAN HOSPITALS (P) LTD REGARDING THE CARDIO VASCULAR ISSUES OF THE PETITIONER.
ANNEXURE-4 TRUE COPY OF THE ORDER DATED 23.6.2025 OF B.A NO. 7630 OF 2025.
ANNEXURE-5 TRUE COPY OF THE ORDER DATED 23.6.2025 OF B.A NO. 7631 OF 2025.
2025:KER:65086 B.A NOS. 10768 OF 2025 & Connected cases 93 APPENDIX OF BAIL APPL. 10903/2025 PETITIONER ANNEXURES ANNEXURE-1 TRUE COPY OF THE FIR IN CRIME NO.
902/2025 OF CB POLICE STATION, CRIME BRANCH, ALAPPUZHA UNIT DATED 19.2.2025. ANNEXURE-2 TRUE COPY OF THE RESIGNATION LETTER SUBMITTED BY THE PETITIONER. ANNEXURE-3 TRUE COPY OF THE MEDICAL CERTIFICATES ISSUED BY DR MANGALANANDAN SENIOR CONSULTANT INTERVENTIONAL CARDIOLOGIST, COSMOPOLITAN HOSPITALS (P) LTD REGARDING THE CARDIO VASCULAR ISSUES OF THE PETITIONER.
ANNEXURE-4 TRUE COPY OF THE ORDER DATED 23.6.2025 OF B.A NO. 7630 OF 2025.
ANNEXURE-5 TRUE COPY OF THE ORDER DATED 23.6.2025 OF B.A NO. 7631 OF 2025.
2025:KER:65086 B.A NOS. 10768 OF 2025 & Connected cases 94 APPENDIX OF BAIL APPL. 10904/2025 PETITIONER ANNEXURES ANNEXURE-1 TRUE COPY OF THE FIR IN CRIME NO.
903/2025 OF CB POLICE STATION, CRIME BRANCH, ALAPPUZHA UNIT DATED 19.2.2025. ANNEXURE-2 TRUE COPY OF THE RESIGNATION LETTER SUBMITTED BY THE PETITIONER. ANNEXURE-3 TRUE COPY OF THE MEDICAL CERTIFICATES ISSUED BY DR MANGALANANDAN SENIOR CONSULTANT INTERVENTIONAL CARDIOLOGIST, COSMOPOLITAN HOSPITALS (P) LTD REGARDING THE CARDIO VASCULAR ISSUES OF THE PETITIONER.
ANNEXURE-4 TRUE COPY OF THE ORDER DATED 23.6.2025 OF B.A NO. 7630 OF 2025.
ANNEXURE-5 TRUE COPY OF THE ORDER DATED 23.6.2025 OF B.A NO. 7631 OF 2025.
2025:KER:65086 B.A NOS. 10768 OF 2025 & Connected cases 95 APPENDIX OF BAIL APPL. 10906/2025 PETITIONER ANNEXURES ANNEXURE-1 TRUE COPY OF THE FIR IN CRIME NO. 905/2025 OF CB POLICE STATION, CRIME BRANCH, ALAPPUZHA UNIT DATED 19.2.2025.
ANNEXURE-2 TRUE COPY OF THE RESIGNATION LETTER SUBMITTED BY THE PETITIONER.
ANNEXURE-3 TRUE COPY OF THE MEDICAL CERTIFICATES ISSUED BY DR MANGALANANDAN SENIOR CONSULTANT INTERVENTIONAL CARDIOLOGIST, COSMOPOLITAN HOSPITALS (P) LTD REGARDING THE CARDIO VASCULAR ISSUES OF THE PETITIONER. ANNEXURE-4 TRUE COPY OF THE ORDER DATED 23.6.2025 OF B.A NO. 7630 OF 2025.
ANNEXURE-5 TRUE COPY OF THE ORDER DATED 23.6.2025 OF B.A NO. 7631 OF 2025.
2025:KER:65086 B.A NOS. 10768 OF 2025 & Connected cases 96 APPENDIX OF BAIL APPL. 10907/2025 PETITIONER ANNEXURES ANNEXURE-1 TRUE COPY OF THE FIR IN CRIME NO.
906/2025 OF CB POLICE STATION, CRIME BRANCH, ALAPPUZHA UNIT DATED 19.2.2025. ANNEXURE-2 TRUE COPY OF THE RESIGNATION LETTER SUBMITTED BY THE PETITIONER. ANNEXURE-3 TRUE COPY OF THE MEDICAL CERTIFICATES ISSUED BY DR MANGALANANDAN SENIOR CONSULTANT INTERVENTIONAL CARDIOLOGIST, COSMOPOLITAN HOSPITALS (P) LTD REGARDING THE CARDIO VASCULAR ISSUES OF THE PETITIONER.
ANNEXURE-4 TRUE COPY OF THE ORDER DATED 23.6.2025 OF B.A NO. 7630 OF 2025.
ANNEXURE-5 TRUE COPY OF THE ORDER DATED 23.6.2025 OF B.A NO. 7631 OF 2025.
2025:KER:65086 B.A NOS. 10768 OF 2025 & Connected cases 97 APPENDIX OF BAIL APPL. 10908/2025 PETITIONER ANNEXURES ANNEXURE-1 TRUE COPY OF THE FIR IN CRIME NO.
907/2025 OF CB POLICE STATION, CRIME BRANCH, ALAPPUZHA UNIT DATED 19.2.2025. ANNEXURE-2 TRUE COPY OF THE RESIGNATION LETTER SUBMITTED BY THE PETITIONER. ANNEXURE-3 TRUE COPY OF THE MEDICAL CERTIFICATES ISSUED BY DR MANGALANANDAN SENIOR CONSULTANT INTERVENTIONAL CARDIOLOGIST, COSMOPOLITAN HOSPITALS (P) LTD REGARDING THE CARDIO VASCULAR ISSUES OF THE PETITIONER.
ANNEXURE-4 TRUE COPY OF THE ORDER DATED 23.6.2025 OF B.A NO. 7630 OF 2025.
ANNEXURE-5 TRUE COPY OF THE ORDER DATED 23.6.2025 OF B.A NO. 7631 OF 2025.
2025:KER:65086 B.A NOS. 10768 OF 2025 & Connected cases 98 APPENDIX OF BAIL APPL. 10912/2025 PETITIONER ANNEXURES ANNEXURE 1 TRUE COPY OF THE FIR IN CRIME NO.1103/2025 OF CB POLICE STATION, CRIME BRANCH, EOW MALAPPURAM UNIT ANNEXURE 2 TRUE COPY OF THE RESIGNATION LETTER SUBMITTED BY THE PETITIONER ANNEXURE 3 TRUE COPY OF MEDICAL CERTIFICATES ISSUED BY DR MANGALANANDAN SENIOR CONSULTANT INTERVENTIONAL CARDIOLOGIST, COSMOPOLITAN HOSPITALS (P) LTD REGARDING THE CARDIO VASCULAR ISSUES OF THE PETITIONER ANNEXURE 4 TRUE COPY OF THE ORDER DATED 23RD JUNE 2025 OF B.A NO. 7630 OF 2025 ANNEXURE 5 TRUE COPY OF THE ORDER DATED 23RD JUNE 2025 OF B.A. NO. 7631 OF 2025 2025:KER:65086 B.A NOS. 10768 OF 2025 & Connected cases 99 APPENDIX OF BAIL APPL. 10913/2025 PETITIONER ANNEXURES ANNEXURE 1 TRUE COPY OF THE FIR IN CRIME NO.1119/2025 OF CB POLICE STATION, CRIME BRANCH, KOZHIKODE UNIT ANNEXURE 2 TRUE COPY OF THE RESIGNATION LETTER SUBMITTED BY THE PETITIONER ANNEXURE 3 TRUE COPY OF MEDICAL CERTIFICATES ISSUED BY DR MANGALANANDAN SENIOR CONSULTANT INTERVENTIONAL CARDIOLOGIST, COSMOPOLITAN HOSPITALS (P) LTD REGARDING THE CARDIO VASCULAR ISSUES OF THE PETITIONER ANNEXURE 4 TRUE COPY OF THE ORDER DATED 23RD JUNE 2025 OF B.A NO. 7630 OF 2025 ANNEXURE 5 TRUE COPY OF THE ORDER DATED 23RD JUNE 2025 OF B.A. NO. 7631 OF 2025 2025:KER:65086 B.A NOS. 10768 OF 2025 & Connected cases 100 APPENDIX OF BAIL APPL. 10914/2025 PETITIONER ANNEXURES ANNEXURE 1 TRUE COPY OF THE FIR IN CRIME NO.1168/2025 OF CB POLICE STATION, CRIME BRANCH, KOZHIKODE UNIT ANNEXURE 2 TRUE COPY OF THE RESIGNATION LETTER SUBMITTED BY THE PETITIONER ANNEXURE 3 TRUE COPY OF MEDICAL CERTIFICATES ISSUED BY DR MANGALANANDAN SENIOR CONSULTANT INTERVENTIONAL CARDIOLOGIST, COSMOPOLITAN HOSPITALS (P) LTD REGARDING THE CARDIO VASCULAR ISSUES OF THE PETITIONER ANNEXURE 4 TRUE COPY OF THE ORDER DATED 23RD JUNE 2025 OF B.A NO. 7630 OF 2025 ANNEXURE 5 TRUE COPY OF THE ORDER DATED 23RD JUNE 2025 OF B.A. NO. 7631 OF 2025 2025:KER:65086 B.A NOS. 10768 OF 2025 & Connected cases 101 APPENDIX OF BAIL APPL. 10916/2025 PETITIONER ANNEXURES ANNEXURE 1 TRUE COPY OF THE FIR IN CRIME NO.1169/2025 OF CB POLICE STATION, CRIME BRANCH, KOZHIKODE UNIT ANNEXURE 2 TRUE COPY OF THE RESIGNATION LETTER SUBMITTED BY THE PETITIONER ANNEXURE 3 TRUE COPY OF MEDICAL CERTIFICATES ISSUED BY DR MANGALANANDAN SENIOR CONSULTANT INTERVENTIONAL CARDIOLOGIST, COSMOPOLITAN HOSPITALS (P) LTD REGARDING THE CARDIO VASCULAR ISSUES OF THE PETITIONER ANNEXURE 4 TRUE COPY OF THE ORDER DATED 23RD JUNE 2025 OF B.A NO. 7630 OF 2025 ANNEXURE 5 TRUE COPY OF THE ORDER DATED 23RD JUNE 2025 OF B.A. NO. 7631 OF 2025 2025:KER:65086 B.A NOS. 10768 OF 2025 & Connected cases 102 APPENDIX OF BAIL APPL. 10917/2025 PETITIONER ANNEXURES ANNEXURE 1 TRUE COPY OF THE FIR IN CRIME NO.1167/2025 OF CB POLICE STATION, CRIME BRANCH, KOZHIKODE UNIT ANNEXURE 2 TRUE COPY OF THE RESIGNATION LETTER SUBMITTED BY THE PETITIONER ANNEXURE 3 TRUE COPY OF MEDICAL CERTIFICATES ISSUED BY DR MANGALANANDAN SENIOR CONSULTANT INTERVENTIONAL CARDIOLOGIST, COSMOPOLITAN HOSPITALS (P) LTD REGARDING THE CARDIO VASCULAR ISSUES OF THE PETITIONER ANNEXURE 4 TRUE COPY OF THE ORDER DATED 23RD JUNE 2025 OF B.A NO. 7630 OF 2025 ANNEXURE 5 TRUE COPY OF THE ORDER DATED 23RD JUNE 2025 OF B.A. NO. 7631 OF 2025 2025:KER:65086 B.A NOS. 10768 OF 2025 & Connected cases 103 APPENDIX OF BAIL APPL. 10919/2025 PETITIONER ANNEXURES ANNEXURE 1 TRUE COPY OF THE FIR IN CRIME NO.1047/2025 OF CB POLICE STATION, CRIME BRANCH, KOZHIKODE UNIT ANNEXURE 2 TRUE COPY OF THE RESIGNATION LETTER SUBMITTED BY THE PETITIONER ANNEXURE 3 TRUE COPY OF MEDICAL CERTIFICATES ISSUED BY DR MANGALANANDAN SENIOR CONSULTANT INTERVENTIONAL CARDIOLOGIST, COSMOPOLITAN HOSPITALS (P) LTD REGARDING THE CARDIO VASCULAR ISSUES OF THE PETITIONER ANNEXURE 4 TRUE COPY OF THE ORDER DATED 23RD JUNE 2025 OF B.A NO. 7630 OF 2025 ANNEXURE 5 TRUE COPY OF THE ORDER DATED 23RD JUNE 2025 OF B.A. NO. 7631 OF 2025 2025:KER:65086 B.A NOS. 10768 OF 2025 & Connected cases 104 APPENDIX OF BAIL APPL. 10920/2025 PETITIONER ANNEXURES ANNEXURE 1 TRUE COPY OF THE FIR IN CRIME NO.1073/2025 OF CB POLICE STATION, CRIME BRANCH, ERNAKULAM UNIT ANNEXURE 2 TRUE COPY OF THE RESIGNATION LETTER SUBMITTED BY THE PETITIONER ANNEXURE 3 TRUE COPY OF MEDICAL CERTIFICATES ISSUED BY DR MANGALANANDAN SENIOR CONSULTANT INTERVENTIONAL CARDIOLOGIST, COSMOPOLITAN HOSPITALS (P) LTD REGARDING THE CARDIO VASCULAR ISSUES OF THE PETITIONER ANNEXURE 4 TRUE COPY OF THE ORDER DATED 23RD JUNE 2025 OF B.A NO. 7630 OF 2025 ANNEXURE 5 TRUE COPY OF THE ORDER DATED 23RD JUNE 2025 OF B.A. NO. 7631 OF 2025 2025:KER:65086 B.A NOS. 10768 OF 2025 & Connected cases 105 APPENDIX OF BAIL APPL. 10921/2025 PETITIONER ANNEXURES ANNEXURE 1 TRUE COPY OF THE FIR IN CRIME NO.1074/2025 OF CB POLICE STATION, CRIME BRANCH, ERNAKULAM UNIT ANNEXURE 2 TRUE COPY OF THE RESIGNATION LETTER SUBMITTED BY THE PETITIONER ANNEXURE 3 TRUE COPY OF MEDICAL CERTIFICATES ISSUED BY DR MANGALANANDAN SENIOR CONSULTANT INTERVENTIONAL CARDIOLOGIST, COSMOPOLITAN HOSPITALS (P) LTD REGARDING THE CARDIO VASCULAR ISSUES OF THE PETITIONER ANNEXURE 4 TRUE COPY OF THE ORDER DATED 23RD JUNE 2025 OF B.A NO. 7630 OF 2025 ANNEXURE 5 TRUE COPY OF THE ORDER DATED 23RD JUNE 2025 OF B.A. NO. 7631 OF 2025 2025:KER:65086 B.A NOS. 10768 OF 2025 & Connected cases 106 APPENDIX OF BAIL APPL. 10922/2025 PETITIONER ANNEXURES ANNEXURE 1 TRUE COPY OF THE FIR IN CRIME NO.973/2025 OF CB POLICE STATION, CRIME BRANCH, ERNAKULAM UNIT ANNEXURE 2 TRUE COPY OF THE RESIGNATION LETTER SUBMITTED BY THE PETITIONER ANNEXURE 3 TRUE COPY OF MEDICAL CERTIFICATES ISSUED BY DR MANGALANANDAN SENIOR CONSULTANT INTERVENTIONAL CARDIOLOGIST, COSMOPOLITAN HOSPITALS (P) LTD REGARDING THE CARDIO VASCULAR ISSUES OF THE PETITIONER ANNEXURE 4 TRUE COPY OF THE ORDER DATED 23RD JUNE 2025 OF B.A NO. 7630 OF 2025 ANNEXURE 5 TRUE COPY OF THE ORDER DATED 23RD JUNE 2025 OF B.A. NO. 7631 OF 2025 2025:KER:65086 B.A NOS. 10768 OF 2025 & Connected cases 107 APPENDIX OF BAIL APPL. 10925/2025 PETITIONER ANNEXURES ANNEXURE-1 TRUE COPY OF THE FIR IN CRIME NO.
2445/2025 OF CB POLICE STATION, CRIME BRANCH, THIRUVANANTHAPURAM UNIT DATED 8.5.2025.
ANNEXURE-2 TRUE COPY OF THE RESIGNATION LETTER SUBMITTED BY THE PETITIONER. ANNEXURE-3 TRUE COPY OF THE MEDICAL CERTIFICATES ISSUED BY DR MANGALANANDAN SENIOR CONSULTANT INTERVENTIONAL CARDIOLOGIST, COSMOPOLITAN HOSPITALS (P) LTD REGARDING THE CARDIO VASCULAR ISSUES OF THE PETITIONER.
ANNEXURE-4 TRUE COPY OF THE ORDER DATED 23.6.2025 OF B.A NO. 7630 OF 2025.
ANNEXURE-5 TRUE COPY OF THE ORDER DATED 23.6.2025 OF B.A NO. 7631 OF 2025.
2025:KER:65086 B.A NOS. 10768 OF 2025 & Connected cases 108 APPENDIX OF BAIL APPL. 10926/2025 PETITIONER ANNEXURES ANNEXURE-1 TRUE COPY OF THE FIR IN CRIME NO.
2555/2025 OF CB POLICE STATION, CRIME BRANCH, THIRUVANANTHAPURAM UNIT DATED 14.5.2025.
ANNEXURE-2 TRUE COPY OF THE RESIGNATION LETTER SUBMITTED BY THE PETITIONER. ANNEXURE-3 TRUE COPY OF THE MEDICAL CERTIFICATES ISSUED BY DR MANGALANANDAN SENIOR CONSULTANT INTERVENTIONAL CARDIOLOGIST, COSMOPOLITAN HOSPITALS (P) LTD REGARDING THE CARDIO VASCULAR ISSUES OF THE PETITIONER.
ANNEXURE-4 TRUE COPY OF THE ORDER DATED 23.6.2025 OF B.A NO. 7630 OF 2025.
ANNEXURE-5 TRUE COPY OF THE ORDER DATED 23.6.2025 OF B.A NO. 7631 OF 2025.
2025:KER:65086 B.A NOS. 10768 OF 2025 & Connected cases 109 APPENDIX OF BAIL APPL. 10927/2025 PETITIONER ANNEXURES ANNEXURE-1 TRUE COPY OF THE FIR IN CRIME NO.
2446/2025 OF CB POLICE STATION, CRIME BRANCH, THIRUVANANTHAPURAM UNIT DATED 8.5.2025.
ANNEXURE-2 TRUE COPY OF THE RESIGNATION LETTER SUBMITTED BY THE PETITIONER. ANNEXURE-3 TRUE COPY OF THE MEDICAL CERTIFICATES ISSUED BY DR MANGALANANDAN SENIOR CONSULTANT INTERVENTIONAL CARDIOLOGIST, COSMOPOLITAN HOSPITALS (P) LTD REGARDING THE CARDIO VASCULAR ISSUES OF THE PETITIONER.
ANNEXURE-4 TRUE COPY OF THE ORDER DATED 23.6.2025 OF B.A NO. 7630 OF 2025.
ANNEXURE-5 TRUE COPY OF THE ORDER DATED 23.6.2025 OF B.A NO. 7631 OF 2025.
2025:KER:65086 B.A NOS. 10768 OF 2025 & Connected cases 110 APPENDIX OF BAIL APPL. 10928/2025 PETITIONER ANNEXURES ANNEXURE-1 TRUE COPY OF THE FIR IN CRIME NO.
2155/2025 OF CB POLICE STATION, CRIME BRANCH, KOZHIKODE UNIT DATED 22.4.2025. ANNEXURE-2 TRUE COPY OF THE RESIGNATION LETTER SUBMITTED BY THE PETITIONER. ANNEXURE-3 TRUE COPY OF THE MEDICAL CERTIFICATES ISSUED BY DR MANGALANANDAN SENIOR CONSULTANT INTERVENTIONAL CARDIOLOGIST, COSMOPOLITAN HOSPITALS (P) LTD REGARDING THE CARDIO VASCULAR ISSUES OF THE PETITIONER.
ANNEXURE-4 TRUE COPY OF THE ORDER DATED 23.6.2025 OF B.A NO. 7630 OF 2025.
ANNEXURE-5 TRUE COPY OF THE ORDER DATED 23.6.2025 OF B.A NO. 7631 OF 2025.
2025:KER:65086 B.A NOS. 10768 OF 2025 & Connected cases 111 APPENDIX OF BAIL APPL. 10929/2025 PETITIONER ANNEXURES ANNEXURE-1 TRUE COPY OF THE FIR IN CRIME NO.
2447/2025 OF CB POLICE STATION, CRIME BRANCH, THIRUVANANTHAPURAM UNIT DATED 8.5.2025.
ANNEXURE-2 TRUE COPY OF THE RESIGNATION LETTER SUBMITTED BY THE PETITIONER. ANNEXURE-3 TRUE COPY OF THE MEDICAL CERTIFICATES ISSUED BY DR MANGALANANDAN SENIOR CONSULTANT INTERVENTIONAL CARDIOLOGIST, COSMOPOLITAN HOSPITALS (P) LTD REGARDING THE CARDIO VASCULAR ISSUES OF THE PETITIONER.
ANNEXURE-4 TRUE COPY OF THE ORDER DATED 23.6.2025 OF B.A NO. 7630 OF 2025.
ANNEXURE-5 TRUE COPY OF THE ORDER DATED 23.6.2025 OF B.A NO. 7631 OF 2025.
2025:KER:65086 B.A NOS. 10768 OF 2025 & Connected cases 112 APPENDIX OF BAIL APPL. 10930/2025 PETITIONER ANNEXURES ANNEXURE-1 TRUE COPY OF THE FIR IN CRIME NO.
908/2025 OF CB POLICE STATION, CRIME BRANCH, ALAPPUZHA UNIT DATED 19.2.2025. ANNEXURE-2 TRUE COPY OF THE RESIGNATION LETTER SUBMITTED BY THE PETITIONER. ANNEXURE-3 TRUE COPY OF THE MEDICAL CERTIFICATES ISSUED BY DR MANGALANANDAN SENIOR CONSULTANT INTERVENTIONAL CARDIOLOGIST, COSMOPOLITAN HOSPITALS (P) LTD REGARDING THE CARDIO VASCULAR ISSUES OF THE PETITIONER.
ANNEXURE-4 TRUE COPY OF THE ORDER DATED 23.6.2025 OF B.A NO. 7630 OF 2025.
ANNEXURE-5 TRUE COPY OF THE ORDER DATED 23.6.2025 OF B.A NO. 7631 OF 2025.
2025:KER:65086 B.A NOS. 10768 OF 2025 & Connected cases 113 APPENDIX OF BAIL APPL. 10936/2025 PETITIONER ANNEXURES ANNEXURE 1 TRUE COPY OF THE FIR IN CRIME NO.972/2025 OF CB POLICE STATION, CRIME BRANCH, ERNAKULAM UNIT ANNEXURE 2 TRUE COPY OF THE RESIGNATION LETTER SUBMITTED BY THE PETITIONER ANNEXURE 3 TRUE COPY OF MEDICAL CERTIFICATES ISSUED BY DR MANGALANANDAN SENIOR CONSULTANT INTERVENTIONAL CARDIOLOGIST, COSMOPOLITAN HOSPITALS (P) LTD REGARDING THE CARDIO VASCULAR ISSUES OF THE PETITIONER ANNEXURE 4 TRUE COPY OF THE ORDER DATED 23RD JUNE 2025 OF B.A NO. 7630 OF 2025 ANNEXURE 5 TRUE COPY OF THE ORDER DATED 23RD JUNE 2025 OF B.A. NO. 7631 OF 2025 2025:KER:65086 B.A NOS. 10768 OF 2025 & Connected cases 114 APPENDIX OF BAIL APPL. 10937/2025 PETITIONER ANNEXURES ANNEXURE 1 TRUE COPY OF THE FIR IN CRIME NO.970/2025 OF CB POLICE STATION, CRIME BRANCH, ERNAKULAM UNIT ANNEXURE 2 TRUE COPY OF THE RESIGNATION LETTER SUBMITTED BY THE PETITIONER ANNEXURE 3 TRUE COPY OF MEDICAL CERTIFICATES ISSUED BY DR MANGALANANDAN SENIOR CONSULTANT INTERVENTIONAL CARDIOLOGIST, COSMOPOLITAN HOSPITALS (P) LTD REGARDING THE CARDIO VASCULAR ISSUES OF THE PETITIONER ANNEXURE 4 TRUE COPY OF THE ORDER DATED 23RD JUNE 2025 OF B.A NO. 7630 OF 2025 ANNEXURE 5 TRUE COPY OF THE ORDER DATED 23RD JUNE 2025 OF B.A. NO. 7631 OF 2025 2025:KER:65086 B.A NOS. 10768 OF 2025 & Connected cases 115 APPENDIX OF BAIL APPL. 10938/2025 PETITIONER ANNEXURES ANNEXURE 1 TRUE COPY OF THE FIR IN CRIME NO.926/2025 OF CB POLICE STATION, CRIME BRANCH, KOLLAM UNIT ANNEXURE 2 TRUE COPY OF THE RESIGNATION LETTER SUBMITTED BY THE PETITIONER ANNEXURE 3 TRUE COPY OF MEDICAL CERTIFICATES ISSUED BY DR MANGALANANDAN SENIOR CONSULTANT INTERVENTIONAL CARDIOLOGIST, COSMOPOLITAN HOSPITALS (P) LTD REGARDING THE CARDIO VASCULAR ISSUES OF THE PETITIONER ANNEXURE 4 TRUE COPY OF THE ORDER DATED 23RD JUNE 2025 OF B.A NO. 7630 OF 2025 ANNEXURE 5 TRUE COPY OF THE ORDER DATED 23RD JUNE 2025 OF B.A. NO. 7631 OF 2025 2025:KER:65086 B.A NOS. 10768 OF 2025 & Connected cases 116 APPENDIX OF BAIL APPL. 10940/2025 PETITIONER ANNEXURES ANNEXURE 1 TRUE COPY OF THE FIR IN CRIME NO.1134/2025 OF CB POLICE STATION, CRIME BRANCH, KOLLAM UNIT ANNEXURE 2 TRUE COPY OF THE RESIGNATION LETTER SUBMITTED BY THE PETITIONER ANNEXURE 3 TRUE COPY OF MEDICAL CERTIFICATES ISSUED BY DR MANGALANANDAN SENIOR CONSULTANT INTERVENTIONAL CARDIOLOGIST, COSMOPOLITAN HOSPITALS (P) LTD REGARDING THE CARDIO VASCULAR ISSUES OF THE PETITIONER ANNEXURE 4 TRUE COPY OF THE ORDER DATED 23RD JUNE 2025 OF B.A NO. 7630 OF 2025 ANNEXURE 5 TRUE COPY OF THE ORDER DATED 23RD JUNE 2025 OF B.A. NO. 7631 OF 2025 2025:KER:65086 B.A NOS. 10768 OF 2025 & Connected cases 117 APPENDIX OF BAIL APPL. 10941/2025 PETITIONER ANNEXURES ANNEXURE 1 TRUE COPY OF THE FIR IN CRIME NO.890/2025 OF CB POLICE STATION, CRIME BRANCH, EOW KANNUR & KASARGODE UNIT ANNEXURE 2 TRUE COPY OF THE RESIGNATION LETTER SUBMITTED BY THE PETITIONER ANNEXURE 3 TRUE COPY OF MEDICAL CERTIFICATES ISSUED BY DR MANGALANANDAN SENIOR CONSULTANT INTERVENTIONAL CARDIOLOGIST, COSMOPOLITAN HOSPITALS (P) LTD REGARDING THE CARDIO VASCULAR ISSUES OF THE PETITIONER ANNEXURE 4 TRUE COPY OF THE ORDER DATED 23RD JUNE 2025 OF B.A NO. 7630 OF 2025 ANNEXURE 5 TRUE COPY OF THE ORDER DATED 23RD JUNE 2025 OF B.A. NO. 7631 OF 2025 2025:KER:65086 B.A NOS. 10768 OF 2025 & Connected cases 118 APPENDIX OF BAIL APPL. 10943/2025 PETITIONER ANNEXURES ANNEXURE 1 TRUE COPY OF THE FIR IN CRIME NO.891/2025 OF CB POLICE STATION, CRIME BRANCH, EOW KANNUR & KASARGODE UNIT ANNEXURE 2 TRUE COPY OF THE RESIGNATION LETTER SUBMITTED BY THE PETITIONER ANNEXURE 3 TRUE COPY OF MEDICAL CERTIFICATES ISSUED BY DR MANGALANANDAN SENIOR CONSULTANT INTERVENTIONAL CARDIOLOGIST, COSMOPOLITAN HOSPITALS (P) LTD REGARDING THE CARDIO VASCULAR ISSUES OF THE PETITIONER ANNEXURE 4 TRUE COPY OF THE ORDER DATED 23RD JUNE 2025 OF B.A NO. 7630 OF 2025 ANNEXURE 5 TRUE COPY OF THE ORDER DATED 23RD JUNE 2025 OF B.A. NO. 7631 OF 2025 2025:KER:65086 B.A NOS. 10768 OF 2025 & Connected cases 119 APPENDIX OF BAIL APPL. 10944/2025 PETITIONER ANNEXURES ANNEXURE 1 TRUE COPY OF THE FIR IN CRIME NO.892/2025 OF CB POLICE STATION, CRIME BRANCH, EOW KANNUR & KASARGODE UNIT ANNEXURE 2 TRUE COPY OF THE RESIGNATION LETTER SUBMITTED BY THE PETITIONER ANNEXURE 3 TRUE COPY OF MEDICAL CERTIFICATES ISSUED BY DR MANGALANANDAN SENIOR CONSULTANT INTERVENTIONAL CARDIOLOGIST, COSMOPOLITAN HOSPITALS (P) LTD REGARDING THE CARDIO VASCULAR ISSUES OF THE PETITIONER ANNEXURE 4 TRUE COPY OF THE ORDER DATED 23RD JUNE 2025 OF B.A NO. 7630 OF 2025 ANNEXURE 5 TRUE COPY OF THE ORDER DATED 23RD JUNE 2025 OF B.A. NO. 7631 OF 2025 2025:KER:65086 B.A NOS. 10768 OF 2025 & Connected cases 120 APPENDIX OF BAIL APPL. 10768/2025 PETITIONER ANNEXURES ANNEXURE 1 TRUE COPY OF THE FIR IN CRIME NO.2567/2025 OF CB POLICE STATION, CRIME BRANCH, CB EOW KOTTAYAM & IDUKKI ANNEXURE 2 TRUE COPY OF THE RESIGNATION LETTER SUBMITTED BY THE PETITIONER ANNEXURE 3 TRUE COPY OF MEDICAL CERTIFICATES ISSUED BY DR MANGALANANDAN SENIOR CONSULTANT INTERVENTIONAL CARDIOLOGIST, COSMOPOLITAN HOSPITALS (P) LTD REGARDING THE CARDIO VASCULAR ISSUES OF THE PETITIONER ANNEXURE 4 TRUE COPY OF THE ORDER DATED 23RD JUNE 2025 OF B.A NO. 7630 OF 2025 ANNEXURE 5 TRUE COPY OF THE ORDER DATED 23RD JUNE 2025 OF B.A. NO. 7631 OF 2025