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State of Uttar Pradesh - Section

Section 20 in The U.P. Dookan Aur Vanijya Adhishthan Niyamavali, 1963

20. Inspector's visit and Inspection Book [Section 32].

- Every employer shall maintain a Inspector's Visit and Inspection Book in his shop or commercial establishment and shall produce the same before the Inspector on demand. The book shall contain all inspection notes recorded form issued by Inspector in respect of that shop or commercial establishment.