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[Cites 0, Cited by 0] [Section 168] [Entire Act]

Union of India - Subsection

Section 168(2) in The Merchant Shipping (Shipping Office Forms) Rules, 1963

(2)If any person making an inspection under section 176 finds the provisions or water to be of bad quality and unfit for use or deficient in quantity, he shall signify it in writing to the master of the ship an may, if he thinks fit, certain the ship until the defects are remedied to his satisfaction.