Andhra Pradesh High Court - Amravati
Smt. S. Vijaya Kumari vs Sri Dharmadayam Thopu, on 13 April, 2022
HIGH COURT OF ANDHRA PRADESH AT AMARAVATI
MAIN CASE No.: W.P.No.2494 of 2011
PROCEEDING SHEET
Sl.No OFFICE
ORDER
DATE NOTE
04. 13.04.2022 NV, J At the request of the learned counsel for the petitioners as well as learned Government Pleader for Endowments, post after Summer Vacation, 2022 for hearing.
____________ NV, J Ivd