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[Cites 0, Cited by 0] [Section 20(1)] [Section 20] [Entire Act]

State of Rajasthan - Subsection

Section 20(1)(x) in Haridev Joshi University of Journalism and Mass Communication, Jaipur Act, 2012

(x)five eminent persons belonging to the field of journalism and mass communications, to be nominated by the State Government;