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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Goa - Subsection

Section 3(1) in The Goa Fiscal Responsibility and Budget Management Rules, 2007

(1)The Medium Term Fiscal Plan, as required under sub-section (1) of section 3, of the Act shall include in Form F-1 three years rolling targets in respect of the following fiscal indicators:
(a)Revenue deficit as a percentage of TRR;
(b)Fiscal deficit as a percentage of GSDP;
(c)Outstanding total liabilities as a percentage of GSDP;
(d)Ratio of Interest payment to total revenue receipt.