Delhi High Court - Orders
Indian Oil Corporation Ltd vs Stup Consultants Pvt. Ltd on 16 August, 2024
Author: Dinesh Kumar Sharma
Bench: Dinesh Kumar Sharma
$~2 & 3 (Original Side)
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P. (COMM) 90/2021, I.A. 3298/2021
INDIAN OIL CORPORATION LTD .....Petitioner
Through: Appearance not given.
versus
STUP CONSULTANTS PVT. LTD .....Respondent
Through: Mr. Pranav Jain, Ms. Srishti Govil,
Mr. Kshitij Paliwal, Mr. Tanish
Manuja, Advs.
+ OMP (ENF.) (COMM.) 162/2021, EX.APPL.(OS) 1101/2021,
EX.APPL.(OS) 1102/2021
M/S STUP CONSULTANTS PVT LTD .....Decree Holder
Through: Mr. Pranav Jain, Ms. Srishti Govil,
Mr. Kshitij Paliwal, Mr. Tanish
Manuja, Advs.
versus
INDIAN OIL CORPORATION LIMITED .....Judgement Debtor
Through: Appearance not given.
CORAM:
HON'BLE MR. JUSTICE DINESH KUMAR SHARMA
ORDER
% 16.08.2024 On behalf of Indian Oil Corporation Limited, an adjournment slip has been circulated.
List on 17.09.2024.
DINESH KUMAR SHARMA, J AUGUST 16, 2024/AR/HT..
This is a digitally signed order.
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