Gauhati High Court
Page No.# 1/74 vs The State Of Assam And 7 Ors on 25 February, 2025
Author: Manish Choudhury
Bench: Manish Choudhury
Page No.# 1/74
GAHC010220362024
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THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WP(C)/5346/2024
ASROF KALAM AZAD LASKAR AND 3 ORS
S/O- LATE ASHAB UDDIN LASKAR,
R/O- VILLAGE NUTAN RAMNAGAR,
PART IV,
P.O- NUTAN RAMNAGAR,
P.S- SONAI,
DIST- CACHAR, ASSAM, PIN-788119
2: ABU SIDDIK LASKAR
S/O- LATE NAMOR ALI LASKAR
R/O- VILLAGE KAPTAMPUR PART-18
P.O- KAPTANPUR
P.S- LAKHIPUR
DIST- CACHAR
ASSAM
PIN-788119
3: JUNU BABU LASKAR
C/O- MAHIBUR RAJA LASKAR
R/O- VILLAGE DAKSHIN MOHANPUR PART VII
P.O- DAKSHIN MOHANPUR
P.S- SONAI
DIST- CACHAR
ASSAM
PIN-788119
Page No.# 2/74
4: MIZANUR RAHMAN LASKAR
C/O- MISBA UDDIN LASKAR
R/O- VILLAGE AND P.O- KACHUDARAM PART -I
P.S- SONAI
DIST- CACHAR
ASSAM
PIN-78811
VERSUS
THE STATE OF ASSAM AND 7 ORS
REP. BY THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM,
PANCHAYAT AND RURAL DEVELOPMENT DEPARTMENT, ASSAM, DISPUR,
GUWAHATI- 781006.
2:THE STATE ELECTION COMMISSION
REP. BY ITS ELECTION COMMISSIONER
ADITYA TOWER
2ND FLOOR
OPPOSITE DOWNTOWN HOSPITAL
G.S ROAD
DISPUR
GUWAHATI-06
KAMRUP(M)
ASSAM
3:THE ADDL. CHIEF SECRETARY
TO THE GOVT. OF ASSAM
PANCHAYAT AND RURAL DEVELOPMENT DEPARTMENT
ASSAM
DISPUR
GUWAHATI- 781006.
4:THE COMMISSIONER
PANCHAYAT AND RURAL DEVELOPMENT DEPARTMENT
ASSAM
PANJABARI
JURIPAR
GUWAHATI- 781037
5:THE DISTRICT COMMISSIONER
CACHAR CUM CHAIRMAN DELIMITATION COMMISSION FOR ASSAM
Page No.# 3/74
PANCHAYAT ELECTION
P.O AND DIST- CACHAR
ASSAM
PIN-788001
6:THE CHIEF EXECUTIVE OFFICER
CACHAR ZILLA PARISHAD CUM MEMBER SECRETARY DELIMITATION
COMMISSION FOR ASSAM PANCHAYAT ELECTION
P.O AND DIST- CACHAR
ASSAM
PIN-788001
7:THE ELECTION OFFICER
OF DIST-CACHAR CUM MEMBER DELIMITATION COMMISSION FOR
ASSAM PANCHAYAT ELECTION
P.O AND DIST- CACHAR
ASSAM
PIN-788001
8:THE BLOCK DEVELOPMENT OFFICER
SONAI DEVELOPMENT BLOCK
P.O- SONAI
DIST- CACHAR
ASSAM
PIN-78811
Advocate for the Petitioner : MR H I CHOUDHURY, MR. P K ROYCHOUDHURY,MR
BHARGAV DAS,MR K P PATHAK,H YEASMIN
Advocate for the Respondent : SC, P AND R.D., SC, ELECTION COMMISSION.,GA, ASSAM
Linked Case : I.A.(Civil)/15/2025
THE ASSAM STATE ELECTION COMMISSION
REPRESENTED BY THE SECRETARY
DOWN TOWN
DISPUR
GUWAHATI-781006
Page No.# 4/74
VERSUS
ALI AHMED LASKAR
S/O ABDUR RASHID LASKAR R/O VILL- VICHINGCHA PART-II P.O.
VICHINGCHA PART-II DIST. HAILAKANDI
ASSAM PIN CODE-788155 PHONE NO. 8486454535
2:THE STATE OF ASSAM
REPRESENTED BY THE SECRETARY
DOWN TOWN
DISPUR
GUWAHATI-781006.
3:THE COMMISSIONER
PANCHAYAT AND RURAL DEVELOPMENT DEPARTMENT
PANJABARI
JURIPAR
GUWAHATI-781037
4:THE DISTRICT COMMISSIONER
HAILAKANDI
DIST. HAILAKANDI
ASSAM
PIN CODE-788710
5:THE DISTRICT DELIMITATION COMMISSION
REPRESENTED BY ITS CHAIRMAN
CUM THE DISTRICT COMMISSIONER
HAILAKANDI
ASSAM
PIN CODE- 788710
------------
Advocate for : MR. RAKESH DUBEY
Advocate for : appearing for ALI AHMED LASKAR
Linked Case : WP(C)/5810/2024
ABDUL AZIZ MAZUMDER AND 6 ORS
S/O- LATE. AZIZUR RAHMAN MAZUMDER
Page No.# 5/74
VILLAGE- KANCHANPUR PART-II
P.O.- KANCHANPUR
P.S. AND DIST.- HAILAKANDI
ASSAM.
2: KHALIQUE UDDIN LASKAR
S/O- NOOR UDDIN LASKAR
VILLAGE- KANCHANPUR PART-II
P.O.- KANCHANPUR
P.S. AND DIST.- HAILAKANDI
ASSAM.
3: HARIS UDDIN LASKAR
S/O- LATE NICHAR ALI LASKAR
VILLAGE- KANCHANPUR PART-II
P.O.- KANCHANPUR
P.S. AND DIST.- HAILAKANDI
ASSAM.
4: SAJAL UDDIN LASKAR
S/O- LATE SIDDEK ALI LASKAR
VILLAGE- KANCHANPUR PART-II
P.O.- KANCHANPUR
P.S. AND DIST.- HAILAKANDI
ASSAM.
5: SAMSUZZAMAN LASKAR
S/O- SAYED AHMED LASKAR
VILLAGE- KANCHANPUR PART-II
P.O.- KANCHANPUR
P.S. AND DIST.- HAILAKANDI
ASSAM.
6: ALI AHMED LASKAR
Page No.# 6/74
S/O- SAMSUL HOQUE LASKAR
VILLAGE- KANCHANPUR PART-II
P.O.- KANCHANPUR
P.S. AND DIST.- HAILAKANDI
ASSAM.
7: ANOWAR HUSSAIN LASKAR
S/O- FAYZUL HOQUE LASKAR
VILLAGE- KANCHANPUR PART-II
P.O.- KANCHANPUR
P.S. AND DIST.- HAILAKANDI
ASSAM.
VERSUS
THE STATE OF ASSAM AND 7 ORS
TO BE REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE
GOVT. OF ASSAM
PANCHAYAT AND RURAL DEVELOPMENT DEPARTMENT
DISPUR
GUWAHATI- 6.
2:THE PRINCIPAL SECRETARY TO THE GOVT. OF ASSAM
PANCHAYAT AND RURAL DEVELOPMENT DEPARTMENT
DISPUR
GUWAHATI-06.
3:THE STATE ELECTION COMMISSIONER
ASSAM
GUWAHATI.
4:THE DEPUTY SECRETARY TO THE GOVT. OF ASSAM
PANHAYAT AND RURAL DEVELOPMENT DEPARTMENT
DISPUR
GUWAHATI-6.
5:THE DISTRICT DELIMITATION COMMISSION
HAILAKANDI
TO BE REPRESENTED BY ITS CHAIRMAN
HAILAKANDI.
Page No.# 7/74
6:THE DISTRICT COMMISSIONER
HAILAKANDI.
P.S. AND DIST.- HAILAKANDI
ASSAM.
7:THE CHIEF EXECUTIVE OFFICER
ZILLA PARISHAD
HAILAKANDI.
P.S. AND DIST.- HAILAKANDI
ASSAM.
8:THE DISTRICT ELECTION OFFICER
HAILAKANDI
ASSAM
GUWAHATI.
------------
Advocate for : MR. A M BARBHUIYA
Advocate for : SC
P AND R.D. appearing for THE STATE OF ASSAM AND 7 ORS
Linked Case : I.A.(Civil)/28/2025
THE STATE ELECTION COMMISSION
ADITYA TOWER
2ND FLOOR
DOWNTOWN
DISPUR
GUWAHATI
VERSUS
NILIMA BEGUM LASKAR
- W/O- LATE AMIN UDDIN LASKAR
VILL- NATUN RAMNAGAR PART-IV
P.O.- DASKHIN MOHANPUR
P.S.- SONAI
DIST.- CACHAR (ASSAM).
2:Rafiqul Hoque Barbhuiya
Son of Late Khalilur Rahman Barbhuiya Vill And P O Saidpur part II Dist
CacharAssam
3:Atikur Rahman Barbhuiya
Son of Late Safiqur Rahman Barbhuiya Vill Dakshin Krishnapur P O Sonabari Ghat
Dist Cachar Assam
Page No.# 8/74
4:Taher Barbhuiya
Son of Robiul Rahman Barbhuiya Vill Dhanchari Part II PO Sildubi Dist Cachar
Assam
5:Jahan Uddin Mazumder
Son of Late Asador Ali Mazumder
Vill Gobindanagar Part I PO Dakshin Mohanpur District Cachar Assam
6:Sabina Yeasmin Laskar
Wife of Gulam Wajid Barbhuiya Vill Natun Ramnagar Part IV PO Dakshin Mohanpur
Dist Cachar Assam
7:Baktar Uddin Laskar
Son of Late Abdur Rahman Laskar Vill Kaptanpur Part XVI PO.Amjunghat P S
Lakhipur Dist Cachar Assam
8:The State Of Assam Represented By the Additional Chief Secretary To The Govt Of
Assam
Panchayat And Rural Development Department DispurGuwahati6
9:The Commissioner Panchayat And Rural Development Department
Panchayat And Rural Development Department DispurGuwahati6
10:The Dist Commissioner Cachar cum Chairman Delimitation Commission For
Assam Panchayat Election
Cachar Assam Pin 788001
11:The Chief Executive Officer Cachar Zilla Parishad Cum Member Secretary
Delimitation Commission For
Cachar Pin 788001
12:The Election Officer OfCachar cum Member Delimitation Commission For Assam
Panchayat Elec
cachar Assam Pin 788001
13:The Block Development Officer Sonai Development
PS Sonai Dist Cachar Assam
------------
Advocate for : MR. R DUBEY
Advocate for : GA
ASSAM appearing for NILIMA BEGUM LASKAR
Linked Case : I.A.(Civil)/4090/2024
THE STATE OF ASSAM
Page No.# 9/74
REPRESENTED BY THE PRINCIPAL SECRETARY TO THE GOVT. OF ASSAM
PANCHAYAT AND RURAL DEVELOPMENT DEPARTMENT
DISPUR
GUWAHATI-6.
2: THE COMMISSIONER
PANCHAYAT AND RURAL DEVELOPMENT DEPARTMENT
ASSAM
JURIPAR
PANJABARI
GUWAHATI- 37.
3: THE DEPUTY SECRETARY TO THE GOVT. OF ASSAM
PANCHAYAT AND RURAL DEVELOPMENT DEPARTMENT
DISPUR
GUWAHATI- 06.
4: DISTRICT DELIMITATION COMMISSION
REPRESENTED BY ITS CHAIRMAN CUM DEPUTY COMMISSIONER
HAILAKANDI
P.O. AND P.S.- HAILAKANDI
DIST.- HAILAKANDI
ASSAM
PIN- 788151.
VERSUS
DILWAR HUSSAIN BARBHUIYA
SON OF LATE FAIZUR RAHMAN BARBHUIYA
RESIDENT OF VILL. DAKHIN JASNABAD PART-II
P.O.- TANTOO
P.S.- LALA
DIST.- HAILAKANDI
ASSAM
PIN- 788163.
------------
Advocate for : GA
ASSAM
Advocate for : SC
ECA appearing for DILWAR HUSSAIN BARBHUIYA
Linked Case : I.A.(Civil)/23/2025
Page No.# 10/74
THE STATE ELECTION COMMISSION
Aditya Tower 2nd Floor Downtown G S Road Dispur Guwahati
VERSUS
DAKSHINKUL VILLAGE DEVELOPMENT COUNCIL AND ANR
REPRESENTED BY ITS PRESIDENT
ROHUL AL AMIN MIM
AGED ABOUT 45 YEARS
S/O LATE ABDUL MUTLIB
R/O VILL- DAKSHINKUL (MIRZAPUR PART-II)
P.O.-BHANGA BAZAR
DIST- KARIMGANJ
ASSAM
PIN-788701
2:Dakshinkul Village Development Council
Co-Represented By Its Secretary MD. Abdul Basit
Aged About 43 years
Son of Late Ishak Ali Vill Dakshinkul Mirzapur part IIP.O Bhanga Bazar District
Karimganj Assam Pin788701
3:The State Of Assam
Represented By The Chief Secretary To The Govt Of Assam Dispur Guwahati 781006
4:The State Of Assam Represented By The Commissioner And Secretary To The
Government Of Assam
Panchayat And Rural Development Department Dispur Guwahati 6
5:The Additional Chief Secretary To The Government of Assam
Panchayat And Rural Development Department Dispur Guwahati 6
6:The Commissioner
Panchayat And Rural Development Department
Panjabari Juripar Guwahati 37
7:The Karimganj District Delimitation Commission
Represented By Its Chairman cum District Commissioner Karimganj Assam Pin
788710
8:The Member Secretary Karimganj District Delimitation Commission Cum Chief
Executive Officer Karimga
P.O And Dist Karimganj Assam Pin 788710
9:The Member Karimganj District Delimitation Commission Cum Election Officer
Karimganj For Assam Pan
Page No.# 11/74
Karimganj Assam Pin788710
------------
Advocate for : MR. R DUBEY
Advocate for : GA
ASSAM appearing for DAKSHINKUL VILLAGE DEVELOPMENT COUNCIL
AND ANR
Linked Case : WP(C)/6347/2024
ALI AHMED LASKAR
S/O ABDUR RASHID LASKAR
R/O VILL- VICHINGCHA PART-II
P.O. VICHINGCHA PART-II
DIST. HAILAKANDI
ASSAM
PIN CODE-788155
PHONE NO. 8486454535
VERSUS
THE STATE OF ASSAM AND 4 ORS
REPRESENTED BY THE SECRETARY
DOWN TOWN
DISPUR
GUWAHATI-781006.
2:THE ASSAM STATE ELECTION COMMISSION
REPRESENTED BY THE SECRETARY
DOWN TOWN
DISPUR
GUWAHATI-781006
3:THE COMMISSIONER
PANCHAYAT AND RURAL DEVELOPMENT DEPARTMENT
PANJABARI
JURIPAR
GUWAHATI-781037
4:THE DISTRICT COMMISSIONER
HAILAKANDI
DIST. HAILAKANDI
ASSAM
Page No.# 12/74
PIN CODE-788710
5:THE DISTRICT DELIMITATION COMMISSION
REPRESENTED BY ITS CHAIRMAN
CUM THE DISTRICT COMMISSIONER
HAILAKANDI
ASSAM
PIN CODE- 788710
------------
Advocate for : MR. N S LASKAR
Advocate for : GA
ASSAM appearing for THE STATE OF ASSAM AND 4 ORS
Linked Case : I.A.(Civil)/21/2025
THE STATE ELECTION COMMISSION
ASSAM
GUWAHATI.
VERSUS
ABDUL AZIZ MAZUMDER AND ORS
S/O- LATE. AZIZUR RAHMAN MAZUMDER
VILLAGE- KANCHANPUR PART-II
P.O.- KANCHANPUR
P.S. AND DIST.- HAILAKANDI
ASSAM.
2:Khalique Uddin Laskar
Son of Noor Uddin Laskar Village Kanchanpur Part-Ii Kanchanpur PS And Dist
Hailakandi Assam
3:Haris Uddin Laskar
Son of Late Nichar Ali Laskar Village Kanchanpur Part-Ii Kanchanpur PS And Dist
Hailakandi Assam
4:Sajal Uddin Laskar
Son of Late Siddek Ali Laskar Village Kanchanpur Part-Ii Kanchanpur PS And Dist
Hailakandi Assam.
5:Samsuzzaman Laskar
Son of -Sayed Ahmed Laskar Village Kanchanpur Part Ii P.O.Kanchanpur P S And Dist
Hailakandi Assam
Page No.# 13/74
6:Ali Ahmed Laskar
Son of Samsul Hoque Laskar Village Kanchanpur Part Ii P O Kanchanpur PS And Dist
Hailakandi Assam
7:Anowar Hussain Laskar
Son of Fayzul Hoque Laskar Village Kanchanpur Part Ii P O Kanchanpur PS And Dist
Hailakandi Assam
8:The State Of Assam
Represented By The Commissioner And Secretary To The Govt Of Assam Panchayat
And Rural Development Department Dispur Guwahati 6
9:The Principal Secretary To The Govt Of Assam
Panchayat And Rural Development Department Dispur Guwahati 6
10:The Deputy Secretary To The Govt Of Assam
Panhayat And Rural Development Department Dispur Guwahati 6
11:The District Delimitation Commission Hailakandi
Represented By Its Chairman Hailakandi
12:The District Commissioner Hailkandi
Hailakandi Assam
13:The Chief Executive Officer Zilla Parishad Hailakandi
Hailakandi Assam
14:The District Election Officer
Hailakandi Assam
------------
Advocate for : MR. RAKESH DUBEY
Advocate for : GA
ASSAM appearing for ABDUL AZIZ MAZUMDER AND ORS
Linked Case : WP(C)/2/2025
HUSSAIN AHMED CHOUDHURY AND 3 ORS
S/O LATE MASADDAR ALI CHOUDHURY
VILL- TARINIPAR PART-I
P.O.-GOVINDAPUR (WEST)
P.S.-KATIGORAH DIST- CACHAR
ASSAM
PIN-788804
2: MILON ROY
Page No.# 14/74
S/O LATE SUNIL ROY
VILL- KHELMA PART-VII
P.O.-GUMRAH
P.S.-KALAIN
DIST- CACHAR
ASSAM
PIN-788815
3: JIYAUR RAHMAN
S/O KAMAL UDDIN
VILL- BURUNDA PART-III
P.O.-HILARA
P.S.-KALAIN
DIST-CACHAR
ASSAM
PIN-788815
4: NAJRUL ISLAM BARBHUIYA
S/O JAMIR UDDIN BARBHUIYA
VILL- GANIRGRAM PART-II
P.O.-GANIRGRAM
P.S.-KATIGORAH
DIST- CACHAR
ASSAM
PIN-788825
VERSUS
THE STATE OF ASSAM AND 6 ORS
REPRESENTED BY THE PRINCIPAL SECRETARY TO THE GOVT. OF ASSAM
PANCHAYAT AND RURAL DEVELOPMENT DEPARTMENT
DISPUR
GUWAHATI-6
2:THE COMMISSIONER
PANCHAYAT AND RURAL DEVELOPMENT DEPARTMENT
ASSAM
JURIPAR
PANJABARI
GUWAHATI-37
3:THE ADDL. CHIEF SECRETARY TO THE GOVT. OF ASSAM
PANCHAYAT AND RURAL DEVELOPMENT DEPARTMENT
DISPUR
GUWAHATI-06
4:THE DEPUTY SECRETARY TO THE GOVT. OF ASSAM
PANCHAYAT AND RURAL DEVELOPMENT DEPARTMENT
DISPUR
Page No.# 15/74
GUWAHATI-06
5:THE DISTRICT DELIMITATION COMMISSION
REPRESENTED BY ITS CHAIRMAN CUM DEPUTY COMMISSIONER
CACHAR
P.O. AND P.S.-SILCHAR
DIST- CACHAR
ASSAM
PIN-788011
6:THE CHIEF EXECUTIVE OFFICER
CACHAR ZILLA PARISHAD
CUM MEMBER SECRETARY
DISTRICT DELIMITATION COMMISSION
P.O. AND P.S.-SILCHAR
DIST- CACHAR
ASSAM
PIN-788001
7:THE ELECTION OFFICER
CACHAR
CUM MEMBER
DISTRICT DELIMITATION COMMISSION
P.O. AND P.S.-SILCHAR
DIST- CACHAR
ASSAM
PIN-788001
------------
Advocate for : MR. S B LASKAR
Advocate for : SC
P AND R.D. appearing for THE STATE OF ASSAM AND 6 ORS
Linked Case : I.A.(Civil)/4091/2024
THE STATE OF ASSAM
REPRESENTED BY THE PRINCIPAL SECRETARY TO THE GOVERNMENT OF
ASSAM
PANCHAYAT AND RURAL DEVELOPMENT DEPARTMENT
DISPUR
GUWAHATI-6.
2: THE COMMISSIONER
PANCHAYAT AND RURAL DEVELOPMENT DEPARTMENT
PANJABARI
JURIPAR
GUWAHATI-3
Page No.# 16/74
3: THE COMMISSIONER
PANCHAYAT AND RURAL DEVELOPMENT DEPARTMENT
PANJABARI
JURIPAR
GHY-37.
4: THE DISTRICT COMMISSIONER
MORIGAON
P.O.
P.S. AND DIST. MORIGAON
ASSAM
PIN- 782105.
5: THE DISTRICT DELIMITATION COMMISSION
MORIGAON
REPRESENTED BY THE CHAIRMAN
P.O. AND P.S. MORIGAON
DIST. MORIGAON
ASSAM
PIN- 782105.
6: THE CHIEF EXECUTIVE OFFICER
MORIGAON ZILLA PARISHAD
P.O.
P.S. AND DIST. MORIGAON
ASSAM
PIN- 782105.
VERSUS
HABIBUR RAHMAN
S/O- LATE ABDUL KHALEK
VILL.- SIDHAGURI
P.O. BURGAON
P.S. MAYONG
MOUZA- PAKARIA
DIST. MORIGAON
ASSAM
PIN- 782411.
2:ASHAR UDDIN AHMED
S/O- LATE ALIMUDDIN
VILL.- SIDHAGURI
P.O. BURGAON
P.S. MAYONG
MOUZA- PAKARIA
DIST. MORIGAON
ASSAM
Page No.# 17/74
PIN- 782411.
3:SHAHID ULLAH
S/O- LATE AJIMUDDIN
VILL.- SIDHAGURI
P.O. BURGAON
P.S. MAYONG
MOUZA- PAKARIA
DIST. MORIGAON
ASSAM
PIN- 782411.
4:SHAJAHAN ALI
S/O- LATE AKKASH ALI
VILL.- PATEKIBORI
P.O. BURGAON
P.S. MAYONG
MOUZA- PAKARIA
DIST. MORIGAON
ASSAM
PIN- 782411.
5:THE ASSAM STATE ELECTION COMMISSION
REPRESENTED BY ELECTION COMMISSIONER
ADITYA TOWER
2ND FLOOR
DOWN TOWN
G.S. ROAD
DISPUR
GHY-6.
------------
Advocate for : SUDIPTA DUTTA
Advocate for : SC
ECA appearing for HABIBUR RAHMAN
Linked Case : WP(C)/102/2025
RAJPASHA NAGORIK SURAKSHA MONCHO AND ANR
REP. BY ITS PRESIDENT MAHTAB HUSSAIN TAPADAR
AGE-68 YRS
S/O- LATE AKODDOS ALI
VILL- RAJPASHA
P.O- BHANGA BAZAR
Page No.# 18/74
P.S- BADARPUR
DIST- KARIMGANJ
ASSAM
PIN-788701
2: JUBER AHMED TAPADAR
AGE-48 YRS
S/O- MOHIUDDIN TAPADAR
VILL- RAJPASHA
P.O- BHANGA BAZAR
P.S- BADARPUR
DIST- KARIMGANJ
ASSAM
PIN-788701
VERSUS
THE STATE OF ASSAM AND 7 ORS
REPRESENTED BY THE CHIEF SECRETARY TO THE GOVT. OF ASSAM
DISPUR
GUWAHATI-781006
2:THE STATE OF ASSAM
REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE
GOVERNMENT OF ASSAM
PANCHAYAT AND RURAL DEVELOPMENT DEPARTMENT
DISPUR
GUWAHATI-781006
3:THE ADDITIONAL CHIEF SECRETARY
TO THE GOVERNMENT OF ASSAM
PANCHAYAT AND RURAL DEVELOPMENT DEPTT.
DISPUR
GUWAHATI-781006
4:THE COMMISSIONER AND SECRETARY
PANCHAYAT AND RURAL DEVELOPMENT DEPARTMENT
ASSAM
PANJABARI
JURIPAR
GUWAHATI-781037
5:THE KARIMGANJ DISTRICT DELIMITATION COMMISSION
Page No.# 19/74
REPRESENTED BY ITS CHAIRMAN CUM DISTRICT COMMISSIONER
KARIMGANJ FOR ASSAM PANCHAYAT ELECTION
DIST- KARIMGANJ
ASSAM
PIN-788710
6:THE MEMBER SECRETARY
KARIMGANJ DISTRICT DELIMITATION COMMISSION
CUM CHIEF EXECUTIVE OFFICER
KARIMGANJ ZILLA PARISHAD FOR ASSAM PANCHAYAT ELECTION
P.O. AND DIST- KARIMGANJ
ASSAM
PIN-788710
7:THE MEMBER
KARIMGANJ DISTRICT DELIMITATION COMMISSION
CUM ELECTION OFFICER
KARIMGANJ FOR ASSAM PANCHAYAT ELECTION
P.O AND DIST- KARIMGANJ
ASSAM
PIN-788710
8:THE STATE ELECTION COMMISSION
REPRESENTED B Y THE CHIEF ELECTION OFFICER
ADITYA TOWER
2ND FLOOR
NEAR DOWN TOWN HOSPITAL
G.S. ROAD
DISPUR
GUWAHATI-781006
------------
Advocate for : MR. A K TALUKDAR
Advocate for : SC
P AND R.D. appearing for THE STATE OF ASSAM AND 7 ORS
Linked Case : WP(C)/5751/2024
ABDUL MOTLEB AND ANR
S/O- LATE AJBAR ALI
RESIDENT OF VILL AND P.O. BRAHMAN SAHSHAN PART-I
BLOCK-1
P.S. NILAMBAZAR
DIST.- KARIMGANJ (ASSAM)
2: KHALIL UDDIN
Page No.# 20/74
S/O- LATE BASIR ALI
RESIDENT OF VILL AND P.O. BRAHMAN SAHSHAN PART-I
BLOCK-1
P.S. NILAMBAZAR
DIST.- KARIMGANJ (ASSAM)
VERSUS
THE STATE OF ASSAM AND 3 ORS
REPRESENTED BY THE PRINCIPAL AND SECRETARY TO THE GOVT. OF
ASSAM
PANCHAYAT AND RURAL DEVELOPMENT DEPARTMENT
DISPUR
GUWAHATI-06
2:THE ASSAM STATE ELECTION COMMISSION
REPRESENTED BY THE SECRETARY
DOWN TOWN
DISPUR
GUWAHATI-06
3:THE COMMISSIONER
PANCHAYAT AND RURAL DEVELOPMENT DEPARTMENT
PANJABARI
JURIPAR
GUWAHATI-37
4:THE DISTRICT DELIMITATION COMMISSION
REPRESENTED BY ITS CHAIRMAN CUM THE DISTRICT COMMISSIONER
KARIMGANJ (ASSAM)
PIN- 788710
------------
Advocate for : MR. A H M R CHOUDHURY
Advocate for : SC
P AND R.D. appearing for THE STATE OF ASSAM AND 3 ORS
Linked Case : WP(C)/42/2025
ABDUL JALIL AND ANR
S/O LATE ABDUL JABBAR
R/O VILL AND P.O.-SADARASHI PART-I
P.S.-KARIMGANJ
DIST-SRI BHUMI (ASSAM)
2: ABDUL AHAD
S/O ABDUL JABBAR
R/O VILL AND P.O.-SADARASHI PART-I
Page No.# 21/74
P.S.-KARIMGANJ
DIST-SRI BHUMI (ASSAM)
VERSUS
THE STATE OF ASSAM AND 3 ORS
REPRESENTED BY THE PRINCIPAL AND SECRETARY TO THE GOVT. OF
ASSAM
PANCHAYAT AND RURAL DEVELOPMENT DEPARTMENT
DISPUR
GUWAHATI-06
2:THE ASSAM STATE ELECTION COMMISSION
REPRESENTED BY THE SECRETARY
DISPUR
GUWAHATI-06
3:THE COMMISSIONER
PANCHAYAT AND RURAL DEVELOPMENT DEPARTMENT
PANJABARI
JURIPAR
GUWAHATI-37
4:THE DISTRICT DELIMITATION COMMISSION
REPRESENTED BY ITS CHAIRMAN CUM THE DISTRICT COMMISSIONER
SRI BHUMI (ASSAM)
PIN-788710
------------
Advocate for : MR H R A CHOUDHURY
Advocate for : SC
P AND R.D. appearing for THE STATE OF ASSAM AND 3 ORS
Linked Case : WP(C)/376/2025
ABDUR ROUF AND ANR
S/O- LATE TAFAZZUL ALI
A RESIDENT OF VILLAGE BRAHMANSASAN UNDER LAKHIBAZAR
P.S.- NILAMBAZAR
DISTRICT- SRIBHUMI
PIN- 788722.
2: ZAKIR HUSSAIN
S/O- ABDUL SALAM
Page No.# 22/74
A RESIDENT OF VILLAGE
P.O. AND P.S.- NILAMBAZAR
UNDER NILAMBAZAR ZILLA PARISHAD CONSTITUENCY
DISTRICT- SRIBHUMI
ASSAM
PIN- 788722.
VERSUS
THE STATE OF ASSAM AND 4 ORS
TO BE REPRESENTED BY THE PRINCIPAL SECRETARY TO THE
GOVERNMENT OF ASSAM
PANCHAYAT AND RURAL DEVELOPMENT DEPARTMENT
DISPUR
GUWAHATI- 781006.
2:ADDITIONAL CHIEF SECRETARY TO THE GOVT. OF ASSAM
PANCHAYAT AND RURAL DEVELOPMENT DEPARTMENT
DISPUR
GUWAHATI- 781006.
3:DISTRICT COMMISSIONER
SRIBHUMI
P.O. AND DISTRICT- SRIBHUMI
ASSAM.
4:CHAIRMAN
ASSAM STATE ELECTION COMMISSION
DISPUR
GUWAHATI- 781006.
5:CHIEF EXECUTIVE OFFICER
SRIBHUMI ZILLA PARISHAD
P.O. AND P.S.- SRIBHUMI
DISTRICT- SRIBHUMI
ASSAM
PIN- 788710.
------------
Advocate for : MR. N H MAZARBHUIYAN
Advocate for : SC
P AND R.D. appearing for THE STATE OF ASSAM AND 4 ORS
Page No.# 23/74
Linked Case : WP(C)/6413/2024
SHAMS UDDIN BARLASKAR
SON OF LATE SARAFATH ALI BARLASKAR
VILL. VICHINGCHA PART-II
P.O. VICHINGCHA
P.S. AND DIST.- HAILAKANDI
ASSAM
PIN- 788155
VERSUS
THE STATE OF ASSAM AND 4 ORS
REPRESENTED BY THE PRINCIPAL SECRETARY TO THE GOVT. OF ASSAM
PANCHAYAT AND RURAL DEVELOPMENT DEPARTMENT
DISPUR
GUWAHATI-6
2:THE COMMISSIONER
PANCHAYAT AND RURAL DEVELOPMENT DEPARTMENT
ASSAM
JURIPAR
PANJABARI
GUWAHATI-37
3:THE ADDL. CHIEF SECRETARY TO THE GOVT. OF ASSAM
PANCHAYAT AND RURAL DEVELOPMENT DEPARTMENT
DISPUR
GUWAHATI-06
4:THE DEPUTY SECRETARY TO THE GOVT. OF ASSAM
PANCHAYAT AND RURAL DEVELOPMENT DEPARTMENT
DISPUR
GUWAHATI-06
5:THE DISTRICT DELIMITATION COMMISSION
REPRESENTED BY ITS CHAIRMAN CUM DISTRICT COMMISSIONER
HAILAKANDI
P.O. AND P.S. HAILAKANDI
DIST.- HAILAKANDI
ASSAM
PIN- 788151
------------
Advocate for : MR F A LASKAR
Advocate for : SC
P AND R.D. appearing for THE STATE OF ASSAM AND 4 ORS
Page No.# 24/74
Linked Case : WP(C)/5771/2024
DAKSHINKUL VILLAGE DEVELOPMENT COUNCIL AND ANR
REPRESENTED BY ITS PRESIDENT
ROHUL AL AMIN MIM
AGED ABOUT 45 YEARS
S/O LATE ABDUL MUTLIB
R/O VILL- DAKSHINKUL (MIRZAPUR PART-II)
P.O.-BHANGA BAZAR
DIST- KARIMGANJ
ASSAM
PIN-788701
2: DAKSHINKUL VILLAGE DEVELOPMENT COUNCIL
CO-REPRESENTED BY ITS SECRETARY
MD. ABDUL BASIT
AGED ABOUT 43 YEARS
S/O LATE ISHAK ALI
VILL- DAKSHINKUL (MIRZAPUR PART-II)
P.O.- BHANGA BAZAR
DIST- KARIMGANJ
ASSAM
PIN-788701
VERSUS
THE STATE OF ASSAM AND 7 ORS
REPRESENTED BY THE CHIEF SECRETARY TO THE GOVT. OF ASSAM
DISPUR
GUWAHATI-781006
2:THE STATE OF ASSAM
REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE
GOVERNMENT OF ASSAM
PANCHAYAT AND RURAL DEVELOPMENT DEPARTMENT
DISPUR
GUWAHATI-6
3:THE STATE ELECTION COMMISSION
REPRESENTED BY ELECTION COMMISSIONER
ADITYA TOWER
2ND FLOOR
DOWN TOWN
G.S. ROAD
DISPUR
GUWAHATI-6
Page No.# 25/74
4:THE ADDITIONAL CHIEF SECRETARY TO THE GOVERNMENT OF ASSAM
PANCHAYAT AND RURAL DEVELOPMENT DEPTT.
DISPUR
GUWAHATI-6
5:THE COMMISSIONER
PANCHAYAT AND RURAL DEVELOPMENT DEPARTMENT
PANJABARI
JURIPAR
GUWAHATI-37
6:THE KARIMGANJ DISTRICT DELIMITATION COMMISSION
REPRESENTED BY ITS CHAIRMAN CUM DISTRICT COMMISSIONER
KARIMGANJ FOR ASSAM PANCHAYAT ELECTION
DIST- KARIMGANJ
ASSAM
PIN-788710
7:THE MEMBER SECRETARY
KARIMGANJ DISTRICT DELIMITATION COMMISSION
CUM CHIEF EXECUTIVE OFFICER
KARIMGANJ ZILLA PARISHAD FOR ASSAM PANCHAYAT ELECTION
P.O. AND DIST-KARIMGANJ
ASSAM
PIN-788710
8:THE MEMBER
KARIMGANJ DISTRICT DELIMITATION COMMISSION
CUM ELECTION OFFICER
KARIMGANJ FOR ASSAM PANCHAYAT ELECTION
P.O. AND DIST- KARIMGANJ
ASSAM
PIN-788710
------------
Advocate for : MR. A K TALUKDAR
Advocate for : SC
P AND R.D. appearing for THE STATE OF ASSAM AND 7 ORS
Linked Case : I.A.(Civil)/30/2025
THE STATE ELECTION COMMISSIONER
ELECTION COMMISSIONER ADITYA TOWER 2ND FLOOR DOWN TOWN
G S ROAD DISPUR GUWAHATI
Page No.# 26/74
VERSUS
ABDUL AHAD LASKAR
S/O ABDUL GOFUR LASKAR VILL- RONGPUR PART-I P.O. APPIN DIST.
HAILAKANDI
ASSAM
2:Rubul Ahmed Laskar
Son of Soyed Ahmed Laskar Paloicherra P S Hailakandi Dist Hailakandi Assam
3:Amir Uddin barbhuiya
Son of Lt Taleb Uddin Barbhuiya Vill Baldabaldi Part I PO Sultanicherra P S
ramnathpur Dist Hailakandi Assam
4:Sahidul Alom Laskar
Son of Abdul Motlib Laskar Vill Boalipar Part II P.O Boalipar Bazar Dist Hailakandi
Assam
5:The State Of Assam
Represented By The Principal Secretary to The Govt Of Assam Panchayat and Rural
Development Department Dispur Guwahati 781006
6:The Additional Chief Secretary To The Government of Assam Panchayat and Rural
Development
Dispur Guwahati 6
7:The Commissioner
Panchayat and Rural Development Department
Panjabari Juripar Guwahati 37
8:The District Commissioner Hailakandi
PO and P S Hailakandi Dist Hailakandi Assam Pin 788151
9:The District Delimitation Commission Hailakandi Represented by the Chairman
Hailakandi Dist Hailakandi Assam Pin 788151
10:The Chief Executive Officer
Hailakandi Zilla Parishad PO And P S Hailakandi Dist Hailakandi
Assam Pin 788151
11:The Election Officer Hailakandi
Hailakandi Dist Hailakandi Assam Pin788151
------------
Advocate for : MR. R DUBEY
Advocate for : GA
ASSAM appearing for ABDUL AHAD LASKAR
Page No.# 27/74
Linked Case : WP(C)/6829/2024
LAMAJUAR GOAN PANCHAYAT BAY AINEE DELIMITATION PROTIBADI
MONCHO AND ORS
REP. BY ITS PRESIDENT
ABADUR RAHMAN
AGE 52 YRS
S/O- LATE ATAUR RAHMAN
OLD WARD NO-1
(NEW WARD NO-8)
2: LAMAJUAR GOAN PANCHAYAT BAY AINEE DELIMITATION PROTIBADI
MONCHO
REP. BY ITS VICE-PRESIDENT
ALAUDDIN
AGE 49 YRS
S/O- LATE SAMSUDDIN
OLD WARD NO-2
(NEW WARD NO-9)
3: LAMAJUAR GOAN PANCHAYAT BAY AINEE DELIMITATION PROTIBADI
MONCHO
REP. BY ITS GEN. SECY.
BADARUDDIN
AGE 53 YRS
S/O- LATE BURHANUDDIN
VILLAGE- LAMAJUAR PART 2
OLD WARD NO-1
(NEW WARD NO-8)
4: LAMAJUAR GOAN PANCHAYAT BAY AINEE DELIMITATION PROTIBADI
MONCHO
REP. BY ITS ASSTT. GEN. SECY.
ZILAL UDDIN
AGE 36 YRS
S/O- TASABBIR ALI
OLD WARD NO-2
(NEW WARD NO-8)
ALL ARE R/O- VILLAGE LAMAJUAR
PART NO-1
P.O- BHANGA BAZAR
Page No.# 28/74
P.S BADARPUR
DIST- SRIBHUMI (KARIMGANJ)
ASSAM
PIN-788701
VERSUS
THE STATE OF ASSAM AND 7 ORS
REP. BY THE CHIEF SECRETARY TO THE GOVT. OF ASSAM
DISPUR
GUWAHATI-06
2:THE STATE OF ASSAM
REP. BY THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM
PANCHAYAT AND RURAL DEVELOPMENT DEPARTMENT
DISPUR
GUWAHATI-06
3:THE ASSAM STATE ELECTION COMMISSION
REP. BY ELECTION COMMISSIONER OF ASSAM
DISPUR
DOWN TOWN
GS ROAD
GUWAHATI-06
ASSAM
4:THE ADDL. CHIEF SECRETARY
TO THE GOVT. OF ASSAM
PANCHAYAT AND RURAL DEVELOPMENT DEPARTMENT
DISPUR
GUWAHATI-06
5:THE COMMISSIONER
TO THE GOVT. OF ASSAM
COMMISSIONERATE OF PANCHAYAT AND RURAL DEVELOPMENT
ASSAM
PANJABARI
GUWAHATI- 781037
6:THE KARIMGANJ DISTRICT DELIMITATION COMMISSION
REPRESENTED BY ITS CHAIRMAN CUM DISTRICT COMMISSIONER
KARIMGANJ FOR ASSAM PANCHAYAT ELECTION
DIST- KARIMGANJ
ASSAM
PIN-788710
7:THE MEMBER SECRETARY
Page No.# 29/74
KARIMGANJ DISTRICT DELIMITATION COMMISSION
CUM CHIEF EXECUTIVE OFFICER
KARIMGANJ ZILLA PARISHAD FOR ASSAM PANCHAYAT ELECTION
P.O. AND DIST-KARIMGANJ
ASSAM
PIN-788710
8:THE MEMBER
KARIMGANJ DISTRICT DELIMITATION COMMISSION
CUM ELECTION OFFICER
KARIMGANJ FOR ASSAM PANCHAYAT ELECTION
P.O. AND DIST- KARIMGANJ
ASSAM
PIN-788710
------------
Advocate for : MR. A K TALUKDAR
Advocate for : GA
ASSAM appearing for THE STATE OF ASSAM AND 7 ORS
Linked Case : WP(C)/109/2025
NAZRUL ISLAM AND 2 ORS.
S/O- ALHAJ ABDUL MATIN
R/O- VILL.- TINTHENGIA
P.O. DOULATPUR
P.S. BIHPURIA
DIST. LAKHIMPUR
ASSAM
2: ENAMUL HAQUE
S/O- LATE HUSSAIN ALI
R/O- VILL.- TINTHENGIA
P.O. DOULATPUR
P.S. BIHPURIA
DIST. LAKHIMPUR
ASSAM
3: ANOWARUL ISLAM
S/O- LATE ABDUL MALEK
R/O- VILL.- TINTHENGIA
P.O. DOULATPUR
P.S. BIHPURIA
DIST. LAKHIMPUR
ASSAM
VERSUS
Page No.# 30/74
THE STATE OF ASSAM AND 3 ORS
REPRESENTED BY THE PRINCIPAL AND SECRETARY TO THE GOVT. OF
ASSAM
PANCHAYAT AND RURAL DEVELOPMENT DEPARTMENT
DISPUR
GUWAHATI-06.
2:THE ASSAM STATE ELECTION COMMISSION
REPRESENTED BY ITS SECRETARY
DISPUR
GUWAHATI-06.
3:THE COMMISSIONER
PANCHAYAT AND RURAL DEVELOPMENT DEPARTMENT
PANJABARI
JURIPAR
GUWAHATI-37.
4:THE DISTRICT DELIMITATION COMMISSION
REPRESENTED BY ITS CHAIRMAN CUM THE DISTRICT COMMISSIONER
LAKHIMPUR
ASSAM
PIN- 787001.
------------
Advocate for : MR H R A CHOUDHURY
Advocate for : GA
ASSAM appearing for THE STATE OF ASSAM AND 3 ORS
Linked Case : I.A.(Civil)/25/2025
THE STATE ELECTION COMMISSION
DOWN TOWN
DISPUR
GUWAHATI
VERSUS
MD RAFIQUL ISLAM
S/O- ALHAJ RUSTAM ALI
VILL- PUTHIMARI
P.O.- MANGALDAI
DIST.- DARRANG (ASSAM)
2:The State Of Assam Represented By The Principal And Secretary to The Govt Of
Page No.# 31/74
Assam
Panchayat and Rural Development Department Assam Dispur Guwahati 781006
3:The Commissioner
Panchayat And Rural Development Department
Panjabari Juripar Guwahati 781037
4:The District Delimitation Commission Represented by its Chairman Cum The
District Commissioner
Darrang Assam Pin 784125
------------
Advocate for : MR. R DUBEY
Advocate for : GA
ASSAM appearing for MD RAFIQUL ISLAM
Linked Case : I.A.(Civil)/4094/2024
THE STATE ELECTION COMMISSION
REP BY ELECTION COMMISSIONER
ADITYA TOWER
2ND FLOOR
DOWN TOWN
GS ROAD
DISPUR
GUWAHATI-6
VERSUS
HABIBUR RAHMAN AND TEN ORS
S/O- LATE ABDUL KHALEK
VILL.- SIDHAGURI
P.O. BURGAON
P.S. MAYONG
MOUZA- PAKARIA
DIST. MORIGAON
ASSAM
PIN- 78241
2:ASHAR UDDIN AHMED
S/O- LATE ALIMUDDIN
VILL.- SIDHAGURI
P.O. BURGAON
P.S. MAYONG
MOUZA- PAKARIA
DIST. MORIGAON
Page No.# 32/74
ASSAM
PIN- 782411.
3:SHAHID ULLAH
S/O- LATE AJIMUDDIN
VILL.- SIDHAGURI
P.O. BURGAON
P.S. MAYONG
MOUZA- PAKARIA
DIST. MORIGAON
ASSAM
PIN- 782411.
4:SHAJAHAN ALI
S/O- LATE AKKASH ALI
VILL.- PATEKIBORI
P.O. BURGAON
P.S. MAYONG
MOUZA- PAKARIA
DIST. MORIGAON
ASSAM
PIN- 782411.
5:THE STATE OF ASSAM
- REPRESENTED BY THE PRINCIPAL SECRETARY TO THE GOVERNMENT OF
ASSAM
PANCHAYAT AND RURAL DEVELOPMENT DEPARTMENT
DISPUR
GUWAHATI-6.
6:THE ADDITIONAL CHIEF SECRETARY TO THE GOVT. OF ASSAM
PANCHAYAT AND RURAL DEVELOPMENT DEPARTMENT
DISPUR
GUWAHATI-6.
7:THE COMMISSIONER
PANCHAYAT AND RURAL DEVELOPMENT DEPARTMENT
PANJABARI
JURIPAR
GHY-37.
8:THE DISTRICT COMMISSIONER
MORIGAON
P.O.
P.S. AND DIST. MORIGAON
ASSAM
PIN- 782105.
Page No.# 33/74
9:THE DISTRICT DELIMITATION COMMISSION
MORIGAON
REPRESENTED BY THE CHAIRMAN
P.O. AND P.S. MORIGAON
DIST. MORIGAON
ASSAM
PIN- 782105.
10:THE CHIEF EXECUTIVE OFFICER
MORIGAON ZILLA PARISHAD
P.O.
P.S. AND DIST. MORIGAON
ASSAM
PIN- 782105.
11:THE ELECTION OFFICER
MORIGAON
P.O.
PS. AND DISTRICT MORIGAON
ASSAM
------------
Advocate for : MR. RAKESH DUBEY
Advocate for : appearing for HABIBUR RAHMAN AND TEN ORS
Linked Case : WP(C)/40/2025
MD. AYUB ALI AND 2 ORS
S/O LATE ABDUL HAMID
R/O VILL- SONAPUR NO. 1
P.O.-SONAPUR
P.S.-BIHPURIA
DIST- LAKHIMPUR (ASSAM)
2: ABDUL GAFUR
S/O LATE SABED ALI
R/O VILL- SONAPUR NO. 1
P.O.-SONAPUR
P.S.-BIHPURIA
DIST- LAKHIMPUR (ASSAM)
3: KHALILUR RAHMAN
S/O IJJAT ALI
R/O VILL- SONAPUR NO. 1
P.O.-SONAPUR
P.S.-BIHPURIA
Page No.# 34/74
DIST- LAKHIMPUR (ASSAM)
VERSUS
THE STATE OF ASSAM AND 3 ORS
REPRESENTED BY THE PRINCIPAL AND SECRETARY TO THE GOVT. OF
ASSAM
PANCHAYAT AND RURAL DEVELOPMENT DEPARTMENT
DISPUR
GUWAHATI-06
2:THE ASSAM STATE ELECTION COMMISSION
REPRESENTED BY ITS SECRETARY
DISPUR
GUWAHATI-06
3:THE COMMISSIONER
PANCHAYAT AND RURAL DEVELOPMENT DEPARTMENT
PANJABARI
JURIPAR
GUWAHATI-37
4:THE DISTRICT DELIMITATION COMMISSION
REPRESENTED BY ITS CHAIRMAN CUM THE DISTRICT COMMISSIONER
LAKHIMPUR (ASSAM)
PIN-787001
------------
Advocate for : MR H R A CHOUDHURY
Advocate for : SC
P AND R.D. appearing for THE STATE OF ASSAM AND 3 ORS
Linked Case : WP(C)/48/2025
NAGORIK ADHIKAR SURAKSHA MONCHO AND ANR
REPRESENTED BY ITS PRESIDENT
ZIAUR RAHMAN AGED ABOUT 40 YEARS
S/O LATE ABDUL WAHID
VILL-MASLY
DELIMITED WARD NO. 2
LAMAJUAR GAON PANCHAYAT
(OLD WARD NO. 5
MASLY GAON PANCHAYAT)
ZPC-SRIGOURI
P.O.-BHANGA BAZAR
P.S.-BADARPUR
DIST-SRIBHUMI
ASSAM
Page No.# 35/74
788701
2: NAGORIK ADHIKAR SURAKSHA MONCHO
REPRESENTED BY ITS SECRETARY
NEZAM UDDIN
AGED ABOUT 45 YEARS
S/O ABDUL MANIK
VILL- MASLY
DELIMITED WARD NO. 1
LAMAJUAR GAON PANCHAYAT
(OLD WARD NO. 2
MASLY GAON PANCHAYAT)
ZPC-SRIGOURI
P.O.-BHANGA BAZAR
P.S.-BADARPUR
DIST-SRIBHUMI
ASSAM
788701
VERSUS
THE STATE OF ASSAM AND 7 ORS
REPRESENTED BY THE CHIEF SECRETARY TO THE GOVT. OF ASSAM
DISPUR
GUWAHATI-781006
2:THE STATE OF ASSAM
REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE
GOVERNMENT OF ASSAM
PANCHAYAT AND RURAL DEVELOPMENT DEPARTMENT
DISPUR
GUWAHATI-781006
3:THE ADDITIONAL CHIEF SECRETARY TO THE GOVERNMENT OF ASSAM
PANCHAYAT AND RURAL DEVELOPMENT DEPTT.
DISPUR
GUWAHATI-781006
4:THE COMMISSIONER AND SECRETARY
PANCHAYAT AND RURAL DEVELOPMENT DEPARTMENT
ASSAM
PANJABARI
JURIPAR
GUWAHATI-781037
5:THE KARIMGANJ DISTRICT DELIMITATION COMMISSION
REPRESENTED BY ITS CHAIRMAN CUM DISTRICT COMMISSIONER
KARIMGANJ FOR ASSAM PANCHAYAT ELECTION
DIST- KARIMGANJ
Page No.# 36/74
ASSAM
PIN-788710
6:THE MEMBER SECRETARY
KARIMGANJ DISTRICT DELIMITATION COMMISSION
CUM CHIEF EXECUTIVE OFFICER
KARIMGANJ ZILLA PARISHAD FOR ASSAM PANCHAYAT ELECTION
P.O. AND DIST- KARIMGANJ
ASSAM
PIN-788710
7:THE MEMBER
KARIMGANJ DISTRICT DELIMITATION COMMISSION
CUM ELECTION OFFICER
KARIMGANJ FOR ASSAM PANCHAYAT ELECTION
P.O AND DIST- KARIMGANJ
ASSAM
PIN-788710
8:THE STATE ELECTION COMMISSION
REPRESENTED B Y THE CHIEF ELECTION OFFICER
ADITYA TOWER
2ND FLOOR
NEAR DOWN TOWN HOSPITAL
G.S. ROAD
DISPUR
GUWAHATI-781006
------------
Advocate for : MR. A K TALUKDAR
Advocate for : GA
ASSAM appearing for THE STATE OF ASSAM AND 7 ORS
Linked Case : WP(C)/7029/2024
ABDUL LATIF AND 4 ORS.
S/O LATE ABDUL HOQUE
R/O VILL- CHUKABAHI
P.O.-LALPOOL BAZAR
P.S.-DALGAON
DIST- DARRANG
ASSAM
2: FAKARUDDIN AHMED
S/O LT. RIAZUDDIN AHMED
R/O VILL- CHUKABAHI
P.O.-LALPOOL BAZAR
Page No.# 37/74
P.S.-DALGAON
DIST- DARRANG
ASSAM
3: AMIRUDDIN
S/O LATE SIRAJ ALI
R/O VILL- CHUKABAHI
P.O.-LALPOOL BAZAR
P.S.-DALGAON
DIST- DARRANG
ASSAM
4: CHAN MAHMOOD
S/O LATE AKBAR ALI
R/O VILL- CHUKABAHI
P.O.-LALPOOL BAZAR
P.S.-DALGAON
DIST- DARRANG
ASSAM
5: KAFILUDDIN
S/O LATE OMAR ALI
R/O VILL- CHUKABAHI
P.O.-LALPOOL BAZAR
P.S.-DALGAON
DIST- DARRANG
ASSAM
VERSUS
THE STATE OF ASSAM AND 7 ORS.
REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE
GOVERNMENT OF ASSAM
PANCHAYAT AND RURAL DEVELOPMENT DEPARTMENT
DISPUR
GUWAHATI-6
2:THE STATE OF ELECTION COMMISSION
ASSAM
REPRESENTED BY ELECTION COMMISSIONER
ADITYA TOWER
2ND FLOOR
DOWN TOWN
G.S. ROAD
DISPUR
GUWAHATI-6
3:THE ADDITIONAL CHIEF SECRETARY TO THE GOVERNMENT OF ASSAM
PANCHAYAT AND RURAL DEVELOPMENT DEPTT.
Page No.# 38/74
DISPUR
GUWAHATI-6
4:THE COMMISSIONER
PANCHAYAT AND RURAL DEVELOPMENT DEPARTMENT
JURIPAR
PANJABARI
GUWAHATI-37
5:THE DISTRICT COMMISSIONER
DARRANG
CUM CHAIRMAN DELIMITATION COMMISSION FOR ASSAM PANCHAYAT
ELECTION
P.O. AND DIST- DARRANG
ASSAM
PIN-784125
6:THE CHIEF EXECUTIVE OFFICER
DARRANG ZILLA PARISHAD
CUM MEMBER SECRETARY
DELIMITATION COMMISSION FOR ASSAM PANCHAYAT ELECTION
P.O. AND DIST- DARRANG
ASSAM
PIN-784125
7:THE ELECTION OFFICER OF DARRNAG DISTRICT
CUM MEMBER
DELIMITATION COMMISSION FOR ASSAM PANCHAYAT ELECTION
P.O. AND DIST- DARRANG
ASSAM
PIN-784125
8:THE BLOCK DEVELOPMENT OFFICER
BECHIMARI DEVELOPMENT BLOCK
P.O.-BECHIMARI
DIST- DARRANG
ASSAM
PIN-784125
------------
Advocate for : MR. N HAQUE
Advocate for : SC
P AND R.D. appearing for THE STATE OF ASSAM AND 7 ORS.
Linked Case : WP(C)/5984/2024
MD. RAFIQUL ISLAM
Page No.# 39/74
S/O- ALHAJ RUSTAM ALI
VILL- PUTHIMARI
P.O.- MANGALDAI
DIST.- DARRANG (ASSAM)
VERSUS
THE STATE OF ASSAM AND 3 ORS
REPRESENTED BY THE PRINCIPAL AND SECRETARY TO THE GOVT. OF
ASSAM
PANCHAYAT AND RURAL DEVELOPMENT DEPARTMENT
DISPUR
GUWAHATI-06
2:THE ASSAM STATE ELECTION COMMISSION
REPRESENTED BY THE SECRETARY
DOWN TOWN
DISPUR
GUWAHATI-06
3:THE COMMISSIONER
PANCHAYAT AND RURAL DEVELOPMENT DEPARTMENT
PANJABARI
JURIPAR
GUWAHATI-37
4:THE DISTRICT DELIMITATION COMMISSION
REPRESENTED BY ITS CHAIRMAN CUM THE DISTRICT COMMISSIONER
DARRANG (ASSAM)
PIN- 784125
------------
Advocate for : MR H R A CHOUDHURY
Advocate for : SC
P AND R.D. appearing for THE STATE OF ASSAM AND 3 ORS
Linked Case : I.A.(Civil)/31/2025
THE STATE ELECTION COMMISSION
ELECTION COMMISSIONER ADITYA TOWER 2ND FLOOR DOWN TOWN
G S ROAD DISPUR GUWAHATI
VERSUS
ASROF KALAM AZAD LASKAR
Page No.# 40/74
Address - S/O- LATE ASHAB UDDIN LASKAR
R/O- VILLAGE NUTAN RAMNAGAR
PART IV
P.O- NUTAN RAMNAGAR
P.S- SONAI
DIST- CACHAR
ASSAM
PIN-788119
2:Abu Siddik Laskar
S/O- LATE NAMOR ALI LASKAR R/O- VILLAGE KAPTAMPUR PART-18 P.O-
KAPTANPUR
P.S-LAKHIPUR DIST- CACHAR ASSAM
PIN-788119
2:THE STATE OF ASSAM
REPRESENTED BY THE SECRETARY TO THE GOVT. OF ASSAM
HIGHER EDUCATION DEPARTMENT
DISPUR
GUWAHATI-06
3:JUNU BABU LASKAR
C/O- MAHIBUR RAJA LASKAR
R/O- VILLAGE DAKSHIN MOHANPUR PART VII P.O- DAKSHIN MOHANPUR
P.S- SONAI
DIST- CACHAR ASSAM
PIN-788119
4:MIZANUR RAHMAN LASKAR
C/O- MISBA UDDIN LASKAR
R/O- VILLAGE AND P.O- KACHUDARAM PART -I P.S- SONAI
DIST- CACHAR ASSAM
PIN-78811
5:THE STATE OF ASSAM
REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE GOVT.
OF ASSAM
PANCHAYAT AND RURAL DEVELOPMENT DEPARTMENT
ASSAM
DISPUR
GUWAHATI- 781006.
6:THE ADDITIONAL CHIEF SECRETARY TO THE GOVT OF ASSAM
PANCHAYAT AND RURAL DEVELOPMENT DEPARTMENT
ASSAM DISPUR GUWAHATI 781006
7:THE COMMISSIONER PANCHAYAT AND RURAL DEVELOPMENT
DEPARTMENT
Page No.# 41/74
ASSAM PANJABARI JURIPAR GUWAHATI 781037
8:THE DISTRICT COMMISSIONER CACHAR CUM CHAIRMAN
DELIMITATION COMMISSION FOR ASSAM
PANCHAYAT ELECTION P O AND DIST CACHAR ASSAM PIN 788001
9:THE CHIEF EXECUTIVE OFFICER CACHAR ZILLA PARISHAD CUM
MEMBER SECRETARY DELIMITATION COMMISSION FOR A
P O AND DIST CACHAR ASSAM PIN 788001
10:THE ELECTION OFFICER OF DIST CACHAR CUM MEMBER
DELIMITATION COMMISSION FOR ASSAM PANCHAYAT ELECTION
P O AND DIST CACHAR ASSAM PIN 788001
11:THE BLOCK DEVELOPMENT OFFICER SONAI DEVELOPMENT BLOCK
P O SONAI DIST CACHAR ASSAM
PIN 78811
------------
Advocate for : MR. R DUBEY
Advocate for : GA
ASSAM appearing for ASROF KALAM AZAD LASKAR
Linked Case : WP(C)/5664/2024
DILWAR HUSSAIN BARBHUIYA
SON OF LATE FAIZUR RAHMAN BARBHUIYA
RESIDENT OF VILL. DAKHIN JASNABAD PART-II
P.O.- TANTOO
P.S.- LALA
DIST.- HAILAKANDI
ASSAM
PIN- 788163.
VERSUS
THE STATE OF ASSAM AND 3 ORS.
REPRESENTED BY THE PRINCIPAL SECRETARY TO THE GOVT. OF ASSAM
PANCHAYAT AND RURAL DEVELOPMENT DEPARTMENT
DISPUR
GUWAHATI-6.
Page No.# 42/74
2:THE COMMISSIONER
PANCHAYAT AND RURAL DEVELOPMENT DEPARTMENT
ASSAM
JURIPAR
PANJABARI
GUWAHATI- 37.
3:THE DEPUTY SECRETARY TO THE GOVT. OF ASSAM
PANCHAYAT AND RURAL DEVELOPMENT DEPARTMENT
DISPUR
GUWAHATI- 06.
4:DISTRICT DELIMITATION COMMISSION
REPRESENTED BY ITS CHAIRMAN CUM DEPUTY COMMISSIONER
HAILAKANDI
P.O. AND P.S.- HAILAKANDI
DIST.- HAILAKANDI
ASSAM
PIN- 788151.
------------
Advocate for : MR. S B LASKAR
Advocate for : SC
P AND R.D. appearing for THE STATE OF ASSAM AND 3 ORS.
Linked Case : I.A.(Civil)/17/2025
THE STATE OF ASSAM
REPRESENTED BY THE ADDITIONAL CHIEF SECRETARY TO THE
GOVERNMENT OF ASSAM PANCHAYAT AND RURAL DEVELOPMENT
DISPUR
GUWAHATI-6
2: THE COMMISSIONER
PANCHAYAT AND RURAL DEVELOPMENT DEPARTMENT
PANJABARI
JURIPAR
GUWAHATI-37
3: DISTRICT DELIMITATION COMMISSION
REPRESENTED BY ITS CHAIRMAN CUM THE DISTRICT COMMISSIONER
KARIMGANJ
(ASSAM) PIN- 788710
Page No.# 43/74
VERSUS
ABDUL MOTLEB
S/O- LATE AJBAR ALI
RESIDENT OF VILL AND P.O. BRAHMAN SAHSHAN PART-I
BLOCK-1
P.S. NILAMBAZAR
DIST.- KARIMGANJ (ASSAM)
2:KHALIL UDDIN
S/O- LATE BASIR ALI RESIDENT OF VILL AND P.O. BRAHMAN SAHSHAN
PART-I BLOCK-1 P.S. NILAMBAZAR DIST.- KARIMGANJ (ASSAM
3:THE ASSAM STATE ELECTION COMMISSION
REPRESENTED BY THE SECRETARY
DOWN TOWN
DISPUR
GUWAHATI-06
------------
Advocate for : SUDIPTA DUTTA
Advocate for : SC
ECA appearing for ABDUL MOTLEB
Linked Case : WP(C)/5706/2024
HABIBUR RAHMAN AND 3 ORS
S/O- LATE ABDUL KHALEK
VILL.- SIDHAGURI
P.O. BURGAON
P.S. MAYONG
MOUZA- PAKARIA
DIST. MORIGAON
ASSAM
PIN- 782411.
2: ASHAR UDDIN AHMED
S/O- LATE ALIMUDDIN
VILL.- SIDHAGURI
P.O. BURGAON
P.S. MAYONG
MOUZA- PAKARIA
DIST. MORIGAON
ASSAM
PIN- 782411.
3: SHAHID ULLAH
Page No.# 44/74
S/O- LATE AJIMUDDIN
VILL.- SIDHAGURI
P.O. BURGAON
P.S. MAYONG
MOUZA- PAKARIA
DIST. MORIGAON
ASSAM
PIN- 782411.
4: SHAJAHAN ALI
S/O- LATE AKKASH ALI
VILL.- PATEKIBORI
P.O. BURGAON
P.S. MAYONG
MOUZA- PAKARIA
DIST. MORIGAON
ASSAM
PIN- 782411.
VERSUS
THE STATE OF ASSAM AND 7 ORS
REPRESENTED BY THE PRINCIPAL SECRETARY TO THE GOVERNMENT OF
ASSAM
PANCHAYAT AND RURAL DEVELOPMENT DEPARTMENT
DISPUR
GUWAHATI-6.
2:THE ASSAM STATE ELECTION COMMISSION
REPRESENTED BY ELECTION COMMISSIONER
ADITYA TOWER
2ND FLOOR
DOWN TOWN
G.S. ROAD
DISPUR
GHY-6.
3:THE ADDITIONAL CHIEF SECRETARY TO THE GOVT. OF ASSAM
PANCHAYAT AND RURAL DEVELOPMENT DEPARTMENT
DISPUR
GUWAHATI-6.
4:THE COMMISSIONER
PANCHAYAT AND RURAL DEVELOPMENT DEPARTMENT
PANJABARI
JURIPAR
GHY-37.
5:THE DISTRICT COMMISSIONER
Page No.# 45/74
MORIGAON
P.O.
P.S. AND DIST. MORIGAON
ASSAM
PIN- 782105.
6:THE DISTRICT DELIMITATION COMMISSION
MORIGAON
REPRESENTED BY THE CHAIRMAN
P.O. AND P.S. MORIGAON
DIST. MORIGAON
ASSAM
PIN- 782105.
7:THE CHIEF EXECUTIVE OFFICER
MORIGAON ZILLA PARISHAD
P.O.
P.S. AND DIST. MORIGAON
ASSAM
PIN- 782105.
8:THE ELECTION OFFICER
MORIGAON
P.O.
P.S. AND DIST. MORIGAON
ASSAM
PIN- 782105.
------------
Advocate for : MR K P PATHAK
Advocate for : GA
ASSAM appearing for THE STATE OF ASSAM AND 7 ORS
Linked Case : WP(C)/6768/2024
ABDUR ROUF CHOUDHURY AND ANR.
S/O- LATE ABDUS SUKKUR CHOUDHURY
R/O- VILL.- MAMBARI (NOW SRIPUR (PKD)
P.O. AND P.S. PATHARKANDI
DIST. SRIBHUMI
ASSAM
2: SHAMIM UDDIN AHMED
S/O- LUKUSH UDDIN AHMED
R/O- VILL.- MAMBARI (NOW SRIPUR (PKD)
P.O. AND P.S. PATHARKANDI
DIST. SRIBHUMI
Page No.# 46/74
ASSAM
VERSUS
THE STATE OF ASSAM AND 3 ORS.
REPRESENTED BY THE PRINCIPAL AND SECRETARY TO THE GOVT. OF
ASSAM
PANCHAYAT AND RURAL DEVELOPMENT DEPARTMENT
DISPUR
GUWAHATI-06.
2:THE ASSAM STATE ELECTION COMMISSION
REPRESENTED BY ITS SECRETARY
DISPUR
GUWAHATI-06.
3:THE COMMISSIONER
PANCHAYAT AND RURAL DEVELOPMENT DEPARTMENT
PANJABARI
JURIPAR
GUWAHATI-37.
4:THE DISTRICT DELIMITATION COMMISSION
REPRESENTED BY ITS CHAIRMAN CUM THE DISTRICT COMMISSIONER
SRI BHUMI
ASSAM
PIN- 788710.
------------
Advocate for : MR H R A CHOUDHURY
Advocate for : SC
P AND R.D. appearing for THE STATE OF ASSAM AND 3 ORS.
Linked Case : WP(C)/52/2025
SAIRA BEGUM AND 4 ORS
W/O- ISLAM UDDIN CHOWDHURY
R/O- VILL.- BADRIPAR
P.O. BADRIPAR
P.S. SILCHAR
DIST. CACHAR
ASSAM
PIN- 788009.
2: NARAYAN CHANDRA ROY
S/O- LATE NAKUL CHANDRA ROY
R/O- VILL.- BADRIPAR
P.O. BADRIPAR
Page No.# 47/74
P.S. SILCHAR
DIST. CACHAR
ASSAM
PIN- 788009.
3: SALA UDDIN CHOUDHURY
S/O- ISLAM UDDIN CHOUDHURY
R/O- VILL.- BADRIPAR
P.O. BADRIPAR
P.S. SILCHAR
DIST. CACHAR
ASSAM
PIN- 788009.
4: RANJIT KUMAR DAS
S/O- LATE RAMAKANTA DAS
R/O- VILL.- BADRIPAR
P.O. BADRIPAR
P.S. SILCHAR
DIST. CACHAR
ASSAM
PIN- 788009.
5: SMTI MIHER BANU
W/O- LATE AHMED ALI
R/O- VILL.- BADRIPAR
P.O. BADRIPAR
P.S. SILCHAR
DIST. CACHAR
ASSAM
PIN- 788009.
VERSUS
THE STATE OF ASSAM AND 8 ORS
REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE
GOVERNMENT OF ASSAM
PANCHAYAT AND RURAL DEVELOPMENT DEPARTMENT
ASSAM SECRETARIAT
DISPUR
GUWAHATI-781006
ASSAM
2:THE STATE ELECTION COMMISSION
REPRESENTED BY THE ELECTION COMMISSION
ADITYA TOWER
2ND FLOOR
DOWN TOWN
G.S. ROAD
Page No.# 48/74
DISPUR
GHY
ASSAM
PIN-781006.
3:THE ADDITIONAL CHIEF SECRETARY TO THE GOVT. OF ASSAM
PANCHAYAT AND RURAL DEVELOPMENT DEPARTMENT
ASSAM SECRETARIAT
DISPUR
GUWAHATI
ASSAM
PIN- 781006.
4:THE COMMISSIONER
PANCHAYAT AND RURAL DEVELOPMENT DEPARTMENT
PANJABARI
JURIPAR
GUWAHATI
ASSAM
PIN- 781037.
5:THE DISTRICT LEVEL COMMITTEE
CONSTITUTED FOR RATIFYING BLOCK BOUNDARIES AND RECOMMEND
DEMARCATION WITH BLOCK HQ TO THE PANCHAYAT AND RURAL
DEVELOPMENT DEPARTMENT)
REPRESENTED BY THE DISTRICT COMMISSIONER
SILCHAR
CACHAR
ASSAM
PIN- 788001.
6:THE DISTRICT COMMISSIONER CUM CHAIRMAN DELIMITATION
COMMISSION
FOR ASSAM PANCHAYAT ELECTION
SILCHAR
CACHAR
ASSAM
PIN- 788001.
7:THE CHIEF EXECUTIVE OFFICER
CACHAR ZILLA PARISHAD CUM MEMBER SECRETARY DELIMITATION
COMMISSION
FOR ASSAM PANCHAYAT ELECTION
SILCHAR
CACHAR
ASSAM
PIN- 788001.
Page No.# 49/74
8:THE ELECTION OFFICER
DISTRICT CACHAR CUM MEMBER DELIMITATION COMMISSION FOR
ASSAM PANCHAYAT ELECTION
SILCHAR
CACHAR
ASSAM
PIN- 788001.
9:THE BLOCK DEVELOPMENT OFFICER
BADRIPAR DEVELOPMENT BLOCK
BADRIPAR
CACHAR
ASSAM
PIN- 788009.
------------
Advocate for : MR. R C PAUL
Advocate for : GA
ASSAM appearing for THE STATE OF ASSAM AND 8 ORS
Linked Case : WP(C)/43/2025
SHEIKH HASINA KHATUN AND 22 ORS
W/O- BAHAR ALI
R/O- VILL.- BOYZERALGA PART-II (WARD NO. III)
P.O. BONDIHANA
P.S. FAKIRGANJ
DIST. DHUBRI
ASSAM
PIN- 783349.
2: TAHAJ ALI
S/O- ALTAP HUSSAIN
R/O- VILL.- BOYZERALGA PART-II (WARD NO. III)
P.O. BONDIHANA
P.S. FAKIRGANJ
DIST. DHUBRI
ASSAM
PIN- 783349.
3: SAIFUL ISLAM
S/O- ALTAP HUSSAIN
R/O- VILL.- BOYZERALGA PART-II (WARD NO. III)
P.O. BONDIHANA
P.S. FAKIRGANJ
DIST. DHUBRI
ASSAM
Page No.# 50/74
PIN- 783349.
4: BAHAR ALI
S/O- ALTAP HUSSAIN
R/O- VILL.- BOYZERALGA PART-II (WARD NO. III)
P.O. BONDIHANA
P.S. FAKIRGANJ
DIST. DHUBRI
ASSAM
PIN- 783349.
5: HORJOT ALI @ HAJRAT ALI
S/O- AYZAL HOQUE
R/O- VILL.- BOYZERALGA PART-II (WARD NO. III)
P.O. BONDIHANA
P.S. FAKIRGANJ
DIST. DHUBRI
ASSAM
PIN- 783349.
6: HACHINA KHATUN
W/O- HAJRAT ALI
R/O- VILL.- BOYZERALGA PART-II (WARD NO. III)
P.O. BONDIHANA
P.S. FAKIRGANJ
DIST. DHUBRI
ASSAM
PIN- 783349.
7: MOHIBUL ISLAM
S/O- SATTAR ALI
R/O- VILL.- BOYZERALGA PART-II (WARD NO. III)
P.O. BONDIHANA
P.S. FAKIRGANJ
DIST. DHUBRI
ASSAM
PIN- 783349.
8: MOHIDUL @ MOHIDUL ISLAM
S/O- SATTAR ALI
R/O- VILL.- BOYZERALGA PART-II (WARD NO. III)
P.O. BONDIHANA
P.S. FAKIRGANJ
DIST. DHUBRI
ASSAM
PIN- 783349.
9: ROFIQUL ISLAM
Page No.# 51/74
S/O- SATTAR ALI
R/O- VILL.- BOYZERALGA PART-II (WARD NO. III)
P.O. BONDIHANA
P.S. FAKIRGANJ
DIST. DHUBRI
ASSAM
PIN- 783349.
10: SATTAR ALI
S/O- LATE ALI AKABAR
R/O- VILL.- BOYZERALGA PART-II (WARD NO. III)
P.O. BONDIHANA
P.S. FAKIRGANJ
DIST. DHUBRI
ASSAM
PIN- 783349.
11: ALTAP HOSSAIN
S/O- LATE TOHAR ALI
R/O- VILL.- BOYZERALGA PART-II (WARD NO. III)
P.O. BONDIHANA
P.S. FAKIRGANJ
DIST. DHUBRI
ASSAM
PIN- 783349.
12: SONEKA KHATUN
W/O- MOHIDUL ISLAM
R/O- VILL.- BOYZERALGA PART-II (WARD NO. III)
P.O. BONDIHANA
P.S. FAKIRGANJ
DIST. DHUBRI
ASSAM
PIN- 783349.
13: JOHIRA KHATUN
D/O- TOHAR ALI
R/O- VILL.- BOYZERALGA PART-II (WARD NO. III)
P.O. BONDIHANA
P.S. FAKIRGANJ
DIST. DHUBRI
ASSAM
PIN- 783349.
14: SOHIDUL ISLAM @ SHOHIDUL ISLAM
S/O- ALTAP HUSSAIN
R/O- VILL.- BOYZERALGA PART-II (WARD NO. III)
P.O. BONDIHANA
Page No.# 52/74
P.S. FAKIRGANJ
DIST. DHUBRI
ASSAM
PIN- 783349.
15: HARAN ALI
S/O- HABES ALI
R/O- VILL.- BOYZERALGA PART-II (WARD NO. III)
P.O. BONDIHANA
P.S. FAKIRGANJ
DIST. DHUBRI
ASSAM
PIN- 783349.
16: JOYNAL ABDDIN @ JOYNAL ABEDIN
S/O- MOHAR ALI
R/O- VILL.- BOYZERALGA PART-II (WARD NO. III)
P.O. BONDIHANA
P.S. FAKIRGANJ
DIST. DHUBRI
ASSAM
PIN- 783349.
17: SONA ULLAH SHEIKH
S/O- LATE SEKEN ALI
R/O- VILL.- BOYZERALGA PART-II (WARD NO. III)
P.O. BONDIHANA
P.S. FAKIRGANJ
DIST. DHUBRI
ASSAM
PIN- 783349.
18: SAHER ALI
S/O- ALTAP HUSSAIN
R/O- VILL.- BOYZERALGA PART-II (WARD NO. III)
P.O. BONDIHANA
P.S. FAKIRGANJ
DIST. DHUBRI
ASSAM
PIN- 783349.
19: BEHULA KHATUN
W/O- SAHER ALI
R/O- VILL.- BOYZERALGA PART-II (WARD NO. III)
P.O. BONDIHANA
P.S. FAKIRGANJ
DIST. DHUBRI
ASSAM
Page No.# 53/74
PIN- 783349.
20: HARAN ALI
S/O- LATE ELAHI SHEIKH
R/O- VILL.- BOYZERALGA PART-II (WARD NO. III)
P.O. BONDIHANA
P.S. FAKIRGANJ
DIST. DHUBRI
ASSAM
PIN- 783349.
21: SAHERA KHATUN
W/O- ALTAP HUSSAIN
R/O- VILL.- BOYZERALGA PART-II (WARD NO. III)
P.O. BONDIHANA
P.S. FAKIRGANJ
DIST. DHUBRI
ASSAM
PIN- 783349.
22: MONOWARA KHATUN
W/O- SATTAR ALI
R/O- VILL.- BOYZERALGA PART-II (WARD NO. III)
P.O. BONDIHANA
P.S. FAKIRGANJ
DIST. DHUBRI
ASSAM
PIN- 783349.
23: AIJAL HOQUE
S/O- LATE TAHAR ALI
R/O- VILL.- BOYZERALGA PART-II (WARD NO. III)
P.O. BONDIHANA
P.S. FAKIRGANJ
DIST. DHUBRI
ASSAM
PIN- 783349.
VERSUS
THE STATE OF ASSAM AND 8 ORS
REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE GOVT.
OF ASSAM
PANCHAYAT AND RURAL DEVELOPMENT DEPARTMENT
GUWAHATI-06.
2:THE ADDL. CHIEF SECRETARY TO THE GOVT. OF ASSAM
PANCHAYAT AND RURAL DEVELOPMENT DEPARTMENT
GHY-06.
Page No.# 54/74
3:THE STATE ELECTION COMMISSIONER OF ASSAM
ADITIYA TOWER
2ND FLOOR
G.S. ROAD
DISPUR
GUWAHATI-06.
4:THE DISTRICT COMMISSIONER
DHUBRI CUM CHAIRMAN
DISTRICT DELIMITATION COMMITTEE
DHUBRI
DIST. DHUBRI
ASSAM
PIN- 783301.
5:THE ELECTION OFFICER
DHUBRI
DIST. DHUBRI
ASSAM
PIN- 783301.
6:THE CHIEF EXECUTIVE OFFICER
ZILA PARISHAD
DHUBRI
DIST. DHUBRI
ASSAM
PIN- 783301.
7:THE CIRCLE OFFICER
ATHANI REVENUE CIRCLE
DHUBRI
ASSAM
PIN- 783349.
8:THE BLOCK DEVELOPMENT OFFICER
BIRSING JARUA DEVELOPMENT OFFICE
DHUBRI
DIST. DHUBRI
ASSAM
PIN- 783301.
9:THE SECRETARY
SOUTH BOYZERALGA GAON PANCHAYAT
P.O. BONDIHANA
P.S. FAKIRGANJ
DIST. DHUBRI
ASSAM
Page No.# 55/74
PIN- 783349.
------------
Advocate for : MR. M HUSSAIN
Advocate for : GA
ASSAM appearing for THE STATE OF ASSAM AND 8 ORS
Linked Case : I.A.(Civil)/18/2025
THE STATE OF ASSAM
REP. BY THE ADDL. CHIEF SECRETARY TO THE GOVT. OF ASSAM
PANCHAYAT AND RURAL DEVELOPMENT DEPARTMENT
ASSAM
DISPUR
GUWAHATI- 781006
2: THE COMMISSIONER
PANCHAYAT AND RURAL DEVELOPMENT DEPARTMENT
PANJABARI
JURIPAR
GUWAHATI-781037
3: THE DISTTRICT COMMISSIONER
CACHAR CUM CHAIRMAN DELIMITATION COMMISSION
FOR ASSAM
PANCHAYAT ELECTION
P.O. AND DISTRICT- CACHAR
ASSAM
PIN- 788001
4: THE CHIEF EXECUTIVE OFFICER
CACHAR ZILLA PARISHAD CUM MEMBER SECRETARY
DELIMITATION COMMISSION
FOR ASSAM
PANCHAYAT ELECTION
P.O. AND DIST.- CACHAR
ASSAM
PIN- 788001
5: THE BLOCK DEVELOPMENT OFFICER
SONAI DEVELOPMENT BLOCK
P.O.- SONAI
DIST.- CACHAR
ASSAM
PIN- 788119
VERSUS
Page No.# 56/74
NILIMA BEGUM LASKAR
W/O- LATE AMIN UDDIN LASKAR
VILL- NATUN RAMNAGAR PART-IV
P.O.- DASKHIN MOHANPUR
P.S.- SONAI
DIST.- CACHAR (ASSAM)
2:RAFIQUL HOQUE BARBHUIYA
S/O- LATE KHALILUR RAHMAN BARBHUIYA VILL. AND P.O.- SAIDPUR
PART-II DIST.- CACHAR (ASSAM)
3:ATIKUR RAHMAN BARBHUIYA
S/O- LATE SAFIQUR RAHMAN BARBHUIYA VILL.- DAKSHIN KRISHNAPUR
P.O.- SONABARI GHAT DIST.- CACHAR (ASSAM)
4:TAHER BARBHUIYA
S/O- ROBIUL RAHMAN BARBHUIYA VILL- DHANCHARI PART-II P.O.-
SILDUBI DIST.- CACHAR (ASSAM)
5:JAHAN UDDIN MAZUMDER
S/O- LATE ASADOR ALI MAZUMDER
VILL- GOBINDANAGAR PART-I P.O.- DAKSHIN MOHANPUR DIST.- CACHAR
(ASSAM).
6:SABINA YEASMIN LASKAR
W/O- GULAM WAJID BARBHUIYA VILL- NATUN RAMNAGAR PART-IV P.O.-
DAKSHIN MOHANPUR DIST.- CACHAR (ASSAM)
7:BAKTAR UDDIN LASKAR
S/O- LATE ABDUR RAHMAN LASKAR VILL- KAPTANPUR PART-XVI P.O.
AMJUNGHAT P.S.- LAKHIPUR DIST.- CACHAR (ASSAM)
8:THE STATE ELECTION COMMISSION
REPRESENTED BY THE SECRETARY DOWN TOWN DISPUR GUWAHATI-
781006
9:THE ELECTION OFFICER
OF DISTRICT- CACHAR CUM MEMBER DELIMITATION COMMISSION
FOR ASSAM PANCHAYAT ELECTION
P.O. AND DIST.- CACHAR
ASSAM
PIN- 788001
------------
Advocate for : MR. K KONWAR
Advocate for : MR H R A CHOUDHURY appearing for NILIMA BEGUM LASKAR
Page No.# 57/74
Linked Case : I.A.(Civil)/14/2025
THE STATE OF ASSAM AND ORS
REPRESENTED BY THE CHIEF SECRETARY TO THE GOVT. OF ASSAM
DISPUR
GUWAHATI-781006
2: THE ADDITIONAL CHIEF SECRETARY
TO THE GOVERNMENT OF ASSAM PANCHAYAT AND RURAL
DEVELOPMENT DEPTT. DISPUR GUWAHATI-6
3: THE COMMISSIONER
PANCHAYAT AND RURAL DEVELOPMENT DEPARTMENT PANJABARI
JURIPAR GUWAHATI-37
4: THE KARIMGANJ DISTRICT DELIMITATION COMMISSION
REPRESENTED BY ITS CHAIRMAN CUM DISTRICT COMMISSIONER
KARIMGANJ FOR ASSAM PANCHAYAT ELECTION DIST- KARIMGANJ
ASSAM PIN-788710
5: THE MEMBER SECRETARY KARIMGANJ DISTRICT DELIMITATION
COMMISSION
CUM CHIEF EXECUTIVE OFFICER KARIMGANJ ZILLA PARISHAD FOR
ASSAM PANCHAYAT ELECTION P.O. AND DIST-KARIMGANJ ASSAM PIN-
788710
6: THE MEMBER KARIMGANJ DISTRICT DELIMITATION COMMISSION
CUM ELECTION OFFICER KARIMGANJ FOR ASSAM PANCHAYAT ELECTION
P.O. AND DIST- KARIMGANJ ASSAM PIN-788710
VERSUS
DAKSHINKUL VILLAGE DEVELOPMENT COUNCIL
REPRESENTED BY ITS PRESIDENT
ROHUL AL AMIN MIM
AGED ABOUT 45 YEARS
S/O LATE ABDUL MUTLIB
R/O VILL- DAKSHINKUL (MIRZAPUR PART-II)
P.O.-BHANGA BAZAR
DIST- KARIMGANJ
ASSAM
PIN-788701
2:DAKSHINKUL VILLAGE DEVELOPMENT COUNCIL CO
REPRESENTED BY ITS SECRETARY MD. ABDUL BASIT AGED ABOUT 43
YEARS S/O LATE ISHAK ALI VILL- DAKSHINKUL (MIRZAPUR PART-II) P.O.-
BHANGA BAZAR
DIST- KARIMGANJ
ASSAM
Page No.# 58/74
PIN-788701
3:THE STATE ELECTION COMMISSION
REPRESENTED BY ELECTION COMMISSIONER
ADITYA TOWER
2ND FLOOR
DOWN TOWN
G.S. ROAD DISPUR
GUWAHATI-6
------------
Advocate for : SUDIPTA DUTTA
Advocate for : SC
ECA appearing for DAKSHINKUL VILLAGE DEVELOPMENT COUNCIL
Linked Case : WP(C)/117/2025
IFTIKAR AHMED AND ANR
S/O- MD. MOIN UDDIN
PRESIDENT
ASSAM MINORITY STUDENT UNION
AKASHIGANGA ANCHALIK
P.O. PARAKHUWA
DIST. NAGAON
ASSAM
PIN- 782441.
2: SAMSUDDIN
S/O- LATE ABDUR RAHIM
SECRETARY
ASSAM MINORITY STUDENT UNION
AKASHIGANGA ANCHALIK
P.O. PARAKHUWA
DIST. NAGAON
ASSAM
PIPN- 782441.
VERSUS
THE STATE OF ASSAM AND 5 ORS
REPRESENTED BY THE PRINCIPAL AND SECRETARY TO THE GOVT. OF
ASSAM
PANCHAYAT AND RURAL DEVELOPMENT DEPARTMENT
DISPUR
GUWAHATI-06.
2:THE ASSAM STATE ELECTION COMMISSION
REPRESENTED BY ITS SECRETARY
Page No.# 59/74
DISPUR
GUWAHATI-06.
3:THE COMMISSIONER
PANCHAYAT AND RURAL DEVELOPMENT DEPARTMENT
PANJABARI
JURIPAR
GUWAHATI-37.
4:THE DISTRICT DELIMITATION COMMISSION
REPRESENTED BY ITS CHAIRMAN CUM THE DISTRICT COMMISSIONER
NAGAON
ASSAM
PIN- 782401.
5:THE DISTRICT ELECTORAL REGISTRATION OFFICER
NAGAON
P.O. AND DIST. NAGAON
ASSAM
PIN- 782401.
6:THE BLOCK DEVELOPMENT OFFICER
KOTHIATOLI DEVELOPMENT BLOCK
P.O. RENGBENG
SARUPATHAR
DIST. CACHAR
ASSAM
PIN- 782427.
------------
Advocate for : MD. A J ATIA
Advocate for : GA
ASSAM appearing for THE STATE OF ASSAM AND 5 ORS
Linked Case : I.A.(Civil)/22/2025
THE STATE ELECTION COMMISSION
DOWNTOWN
DISPUR
GUWAHATI
VERSUS
ABDUL MOTLEB
Page No.# 60/74
S/O- LATE AJBAR ALI
RESIDENT OF VILL AND P.O. BRAHMAN SAHSHAN PART-I
BLOCK-1
P.S. NILAMBAZAR
DIST.- KARIMGANJ (ASSAM)
2:Khalil Uddin
Son of Late Basir Ali Resident of Vill And P.O. Brahman Sahshan Part I Block 1P S
Nilambazar Dist Karimganj Assam
3:The State Of Assam Represented By The Principal And Secretary to The Govt Of
Assam
Panchayat and Rural Development Department Assam Dispur Guwahati 781006
4:The Commissioner
Panchayat And Rural Development Department
Panchayat and Rural Development Department Assam Dispur Guwahati 781006
5:The District Delimitation Commission Represented by its Chairman Cum The
District Commissioner
Karimganj Assam 788710
------------
Advocate for : MR. RAKESH DUBEY
Advocate for : GA
ASSAM appearing for ABDUL MOTLEB
Linked Case : I.A.(Civil)/19/2025
THE STATE OF ASSAM
REP. BY THE ADDL. CHIEF SECRETARY TO THE GOVT. OF ASSAM
PANCHAYAT AND RURAL DEVELOPMENT DEPARTMENT
ASSAM
DISPUR
GUWAHATI- 781006
2: THE COMMISSIONER
PANCHAYAT AND RURAL DEVELOPMENT DEPARTMENT ASSAM
PANJABARI
JURIPAR
GUWAHATI- 781037
3: THE DISTRICT COMMISSIONER
CACHAR CUM CHAIRMAN DELIMITATION COMMISSION FOR ASSAM
PANCHAYAT ELECTION
P.O AND DIST- CACHAR
ASSAM
Page No.# 61/74
PIN-788001
4: THE CHIEF EXECUTIVE OFFICER
CACHAR ZILLA PARISHAD CUM MEMBER SECRETARY DELIMITATION
COMMISSION FOR ASSAM PANCHAYAT ELECTION
P.O AND DIST- CACHAR
ASSAM
PIN-788001
5: THE BLOCK DEVELOPMENT OFFICER
SONAI DEVELOPMENT BLOCK
P.O- SONAI
DIST- CACHAR
ASSAM
PIN-78811
VERSUS
ASROF KALAM AZAD LASKAR
S/O- LATE ASHAB UDDIN LASKAR
R/O- VILLAGE NUTAN RAMNAGAR
PART IV
P.O- NUTAN RAMNAGAR
P.S- SONAI
DIST- CACHAR
ASSAM
PIN-788119
2:ABU SIDDIK LASKAR
S/O- LATE NAMOR ALI LASKAR
R/O- VILLAGE KAPTAMPUR PART-18 P.O- KAPTANPUR P.S- LAKHIPUR DIST-
CACHAR ASSAM PIN-788119
3:JUNU BABU LASKAR
C/O- MAHIBUR RAJA LASKAR R/O- VILLAGE DAKSHIN MOHANPUR PART
VII
P.O- DAKSHIN
MOHANPUR
P.S- SONAI
DIST- CACHAR
ASSAM
PIN-788119
4:MIZANUR RAHMAN LASKAR
C/O- MISBA UDDIN LASKAR
R/O- VILLAGE AND P.O- KACHUDARAM PART -I
P.S- SONAI
DIST- CACHAR
ASSAM
Page No.# 62/74
PIN-788119
5:THE STATE ELECTION COMMISSION
REP. BY ITS ELECTION COMMISSIONER
ADITYA TOWER
2ND FLOOR
OPPOSITE DOWNTOWN HOSPITAL
G.S ROAD
DISPUR
GUWAHATI-06
KAMRUP(M)
ASSAM
6:THE ELECTION OFFICER
OF DIST-CACHAR CUM MEMBER DELIMITATION COMMISSION
FOR ASSAM PANCHAYAT ELECTION
P.O AND DIST- CACHAR
ASSAM PIN-788001.
------------
Advocate for : SUDIPTA DUTTA
Advocate for : SC
ECA appearing for ASROF KALAM AZAD LASKAR
Linked Case : WP(C)/5613/2024
ABDUL AHAD LASKAR AND 3 ORS
S/O ABDUL GOFUR LASKAR
VILL- RONGPUR PART-I
P.O. APPIN
DIST. HAILAKANDI
ASSAM
2: RUBUL AHMED LASKAR
S/O SOYED AHMED LASKAR
VILL- PALOICHERRA PART-II
P.S. HAILAKANDI
DIST. HAILAKANDI
ASSAM
3: AMIR UDDIN BARBHUIYA
S/OLT. TALEB UDDIN BARBHUIYA
VILL- BALDABALDI PART-I
P.O. SULTANICHERRA
P.S. RAMNATHPUR
DIST. HAILAKANDI
ASSAM
Page No.# 63/74
4: SAHIDUL ALOM LASKAR
S/O ABDUL MOTLIB LASKAR
VILL- BOALIPAR PART-II
PO. BOALIPAR BAZAR
DIST. HAILAKANDI
ASSAM
VERSUS
THE STATE OF ASSAM AND 7 ORS
REPRESENTED BY THE PRINCIPAL SECRETARY TO THE GOVERNMENT OF
ASSAM
PANCHAYAT AND RURAL DEVELOPMENT DEPARTMENT
DISPUR
GUWAHATI-6.
2:THE ASSAM STATE ELECTION COMMISSION
REPRESENTED BY ELECTION COMMISSIONER
ADITYA TOWER
2ND FLOOR
DOWN TOWN
G.S. ROAD
DISPUR
GUWAHATI-6.
3:THE ADDITIONAL CHIEF SECRETARY TO THE GOVERNMENT OF ASSAM
PANCHAYAT AND RURAL DEVELOPMENT
DISPUR
GUWAHATI-6.
4:THE COMMISSIONER
PANCHAYAT AND RURAL DEVELOPMENT DEPARTMENT
PANJABARI
JURIPAR
GUWAHATI-37.
5:THE DISTRICT COMMISSIONER
HAILAKANDI
P.O. AND P.S. HAILAKANDI
DIST. HAILAKANDI
ASSAM
PIN-788151
Page No.# 64/74
6:THE DISTRICT DELIMITATION COMMISSION
HAILAKANDI
REPRESENTED BY THE CHAIRMAN
P.O. AND P.S. HAILAKANDI
DIST. HAILAKANDI
ASSAM
PIN-788151
7:THE CHIEF EXECUTIVE OFFICER
HAILAKANDI ZILLA PARISHAD
P.O. AND P.S. HAILAKANDI
DIST. HAILAKANDI
ASSAM
PIN- 788151.
8:THE ELECTION OFFICER
HAILAKANDI
P.O. AND P.S. HAILAKANDI
DIST. HAILAKANDI
ASSAM
PIN- 788151
------------
Advocate for : MR. M K HUSSAIN
Advocate for : GA
ASSAM appearing for THE STATE OF ASSAM AND 7 ORS
Linked Case : I.A.(Civil)/26/2025
THE STATE ELECTION COMMISSION
DOWNTOWN
DISPUR
GUWAHATI
VERSUS
ABDUR ROUF CHOUDHURY
S/O- LATE ABDUS SUKKUR CHOUDHURY
R/O- VILL.- MAMBARI (NOW SRIPUR (PKD)
P.O. AND P.S. PATHARKANDI
DIST. SRIBHUMI
Page No.# 65/74
ASSAM
2:SHAMIM UDDIN AHMED
S/O- LUKUSH UDDIN AHMED
R/O- VILL.- MAMBARI (NOW SRIPUR (PKD)
P.O. AND P.S. PATHARKANDI
DIST. SRIBHUMI
ASSAM
3:THE STATE OF ASSAM
REPRESENTED BY THE PRINCIPAL AND SECRETARY TO THE GOVT. OF
ASSAM
PANCHAYAT AND RURAL DEVELOPMENT DEPARTMENT
DISPUR
GUWAHATI-06.
4:THE COMMISSIONER
PANCHAYAT AND RURAL DEVELOPMENT DEPARTMENT
PANJABARI
JURIPAR
GUWAHATI-37.
5:THE DISTRICT DELIMITATION COMMISSION
REPRESENTED BY ITS CHAIRMAN CUM THE DISTRICT COMMISSIONER
SRI BHUMI
ASSAM
PIN- 788710.
------------
Advocate for : MR. R DUBEY
Advocate for : GA
ASSAM appearing for ABDUR ROUF CHOUDHURY
Linked Case : I.A.(Civil)/4089/2024
THE STATE OF ASSAM
REPRESENTED BY THE PRINCIPAL SECRETARY TO THE GOVT. OF ASSAM
PANCHAYAT AND RURAL DEVELOPMENT DEPARTMENT
DISPUR
GUWAHATI-6
2: THE COMMISSIONER
PANCHAYAT AND RURAL DEVELOPMENT DEPARTMENT
ASSAM
JURIPAR
PANJABARI
Page No.# 66/74
GUWAHATI-37
3: THE ADDL. CHIEF SECRETARY TO THE GOVT. OF ASSAM
PANCHAYAT AND RURAL DEVELOPMENT DEPARTMENT
DISPUR
GUWAHATI-06
4: THE DEPUTY SECRETARY TO THE GOVT. OF ASSAM
PANCHAYAT AND RURAL DEVELOPMENT DEPARTMENT
DISPUR
GUWAHATI-06
5: THE DISTRICT DELIMITATION COMMISSION
REPRESENTED BY ITS CHAIRMAN CUM DISTRICT COMMISSIONER
HAILAKANDI
P.O. AND P.S. HAILAKANDI
DIST.- HAILAKANDI
ASSAM
PIN- 788151
VERSUS
SHAMS UDDIN BARLASKAR
SON OF LATE SARAFATH ALI BARLASKAR
VILL. VICHINGCHA PART-II
P.O. VICHINGCHA
P.S. AND DIST.- HAILAKANDI
ASSAM
PIN- 788155
------------
Advocate for : SUDIPTA DUTTA
Advocate for : appearing for SHAMS UDDIN BARLASKAR
Linked Case : WP(C)/101/2025
SURENDRA KUMAR SINHA AND ANR
S/O- LATE BHUBON SINHA
VILLAGE- UTTOR BASHKAL TILA
P.O- DULLAVCHERA
DIST- KARIMGANJ
ASSAM
PIN-788736
Page No.# 67/74
2: ASHIM SINHA
S/O- AJIT KUMAR SINHA
VILLAGE- SHYAM NAGAR
P.O- PECHA ALA
DIST- KARIMGANJ
ASSAM
PIN-788734
VERSUS
THE STATE OF ASSAM AND 7 ORS
REPRESENTED BY THE CHIEF SECRETARY TO THE GOVT. OF ASSAM
DISPUR
GUWAHATI-781006
2:THE STATE OF ASSAM
REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE
GOVERNMENT OF ASSAM
PANCHAYAT AND RURAL DEVELOPMENT DEPARTMENT
DISPUR
GUWAHATI-781006
3:THE ADDITIONAL CHIEF SECRETARY
TO THE GOVERNMENT OF ASSAM
PANCHAYAT AND RURAL DEVELOPMENT DEPTT.
DISPUR
GUWAHATI-781006
4:THE COMMISSIONER AND SECRETARY
PANCHAYAT AND RURAL DEVELOPMENT DEPARTMENT
ASSAM
PANJABARI
JURIPAR
GUWAHATI-781037
5:THE KARIMGANJ DISTRICT DELIMITATION COMMISSION
REPRESENTED BY ITS CHAIRMAN CUM DISTRICT COMMISSIONER
KARIMGANJ FOR ASSAM PANCHAYAT ELECTION
DIST- KARIMGANJ
ASSAM
PIN-788710
6:THE MEMBER SECRETARY
Page No.# 68/74
KARIMGANJ DISTRICT DELIMITATION COMMISSION
CUM CHIEF EXECUTIVE OFFICER
KARIMGANJ ZILLA PARISHAD FOR ASSAM PANCHAYAT ELECTION
P.O. AND DIST- KARIMGANJ
ASSAM
PIN-788710
7:THE MEMBER
KARIMGANJ DISTRICT DELIMITATION COMMISSION
CUM ELECTION OFFICER
KARIMGANJ FOR ASSAM PANCHAYAT ELECTION
P.O AND DIST- KARIMGANJ
ASSAM
PIN-788710
8:THE STATE ELECTION COMMISSION
REPRESENTED B Y THE CHIEF ELECTION OFFICER
ADITYA TOWER
2ND FLOOR
NEAR DOWN TOWN HOSPITAL
G.S. ROAD
DISPUR
GUWAHATI-781006
------------
Advocate for : MR. A K TALUKDAR
Advocate for : SC
P AND R.D. appearing for THE STATE OF ASSAM AND 7 ORS
Linked Case : I.A.(Civil)/16/2025
THE STATE OF ASSAM
REP. BY THE ADDL. CHIEF SECRETARY TO THE GOVT. OF ASSAM
PANCHAYAT AND RURAL DEVELOPMENT DEPARTMENT
ASSAM
DISPUR
GUWAHATI- 781006
2: THE COMMISSIONER
PANCHAYAT AND RURAL DEVELOPMENT DEPARTMENT
PANJABARI
JURIPAR
GUWAHATI-781037
3: THE DISTRICT COMMISSIONER
HAILAKANDI
DIST. HAILAKANDI
Page No.# 69/74
ASSAM
PIN CODE-788710
4: THE DISTRICT DELIMITATION COMMISSION
REPRESENTED BY ITS CHAIRMAN CUM THE DISTRICT COMMISSIONER
HAILAKANDI
ASSAM PIN CODE- 788710
VERSUS
ALI AHMED LASKAR
S/O ABDUR RASHID LASKAR R/O VILL- VICHINGCHA PART-II
P.O. VICHINGCHA PART-II
DIST. HAILAKANDI
ASSAM
PIN CODE-788155 PHONE NO. 8486454535
2:THE ASSAM STATE ELECTION COMMISSION
REPRESENTED BY THE SECRETARY
DOWN TOWN
DISPUR
GUWAHATI-781006
------------
Advocate for : SUDIPTA DUTTA
Advocate for : SC
ECA appearing for ALI AHMED LASKAR
Linked Case : I.A.(Civil)/9/2025
THE STATE OF ASSAM
REP. BY THE ADDL. CHIEF SECRETARY TO THE GOVT. OF ASSAM
PANCHAYAT AND RURAL DEVELOPMENT DEPARTMENT
ASSAM
DISPUR
GUWAHATI- 781006
2: THE COMMISSIONER
PANCHAYAT AND RURAL DEVELOPMENT DEPARTMENT
PANJABARI
JURIPAR
GUWAHATI-37
3: THE DISTRICT DELIMITATION COMMISSION
REPRESENTED BY ITS CHAIRMAN CUM THE DISTRICT COMMISSIONER
DARRANG (ASSAM)
PIN- 78412
VERSUS
Page No.# 70/74
MD RAFIQUL ISLAM
S/O- ALHAJ RUSTAM ALI
VILL- PUTHIMARI
P.O.- MANGALDAI
DIST.- DARRANG (ASSAM)
2:THE ASSAM STATE ELECTION COMMISSION
REPRESENTED BY THE SECRETARY DOWN TOWN
DISPUR
GUWAHATI-06
------------
Advocate for : SUDIPTA DUTTA
Advocate for : SC
ECA appearing for MD RAFIQUL ISLAM
Linked Case : WP(C)/5631/2024
NILIMA BEGUM LASKAR AND 6 ORS
W/O- LATE AMIN UDDIN LASKAR
VILL- NATUN RAMNAGAR PART-IV
P.O.- DASKHIN MOHANPUR
P.S.- SONAI
DIST.- CACHAR (ASSAM).
2: RAFIQUL HOQUE BARBHUIYA
S/O- LATE KHALILUR RAHMAN BARBHUIYA
VILL. AND P.O.- SAIDPUR PART-II
DIST.- CACHAR (ASSAM).
3: ATIKUR RAHMAN BARBHUIYA
S/O- LATE SAFIQUR RAHMAN BARBHUIYA
VILL.- DAKSHIN KRISHNAPUR
P.O.- SONABARI GHAT
DIST.- CACHAR (ASSAM).
4: TAHER BARBHUIYA
Page No.# 71/74
S/O- ROBIUL RAHMAN BARBHUIYA
VILL- DHANCHARI PART-II
P.O.- SILDUBI
DIST.- CACHAR (ASSAM).
5: JAHAN UDDIN MAZUMDER
S/O- LATE ASADOR ALI MAZUMDER
VILL- GOBINDANAGAR PART-I
P.O.- DAKSHIN MOHANPUR
DIST.- CACHAR (ASSAM).
6: SABINA YEASMIN LASKAR
W/O- GULAM WAJID BARBHUIYA
VILL- NATUN RAMNAGAR PART-IV
P.O.- DAKSHIN MOHANPUR
DIST.- CACHAR (ASSAM).
7: BAKTAR UDDIN LASKAR
S/O- LATE ABDUR RAHMAN LASKAR
VILL- KAPTANPUR PART-XVI
P.O. AMJUNGHAT
P.S.- LAKHIPUR
DIST.- CACHAR (ASSAM).
VERSUS
THE STATE OF ASSAM AND 6 ORS
REPRESENTED BY THE ADDITIONAL CHIEF SECRETARY TO THE
GOVERNMENT OF ASSAM
PANCHAYAT AND RURAL DEVELOPMENT DEPARTMENT
DISPUR
GUWAHATI-06.
2:THE STATE ELECTION COMMISSION
REPRESENTED BY ITS REGISTRAR
Page No.# 72/74
ADITYA TOWER
2ND FLOOR
DOWN TOWN
G.S. ROAD
DISPUR
GUWAHATI- 06.
3:THE COMMISSIONER
PANCHAYAT AND RURAL DEVELOPMENT DEPARTMENT
PANJABARI
JURIPAR
GUWAHATI- 37.
4:THE DIST. COMMISSIONER
CACHAR CUM CHAIRMAN
DELIMITATION COMMISSION FOR ASSAM PANCHAYAT ELECTION
P.O. AND DISTRICT- CACHAR
ASSAM
PIN- 788001.
5:THE CHIEF EXECUTIVE OFFICER
CACHAR ZILLA PARISHAD CUM MEMBER SECRETARY
DELIMITATION COMMISSION FOR ASSAM PANCHAYAT ELECTION
P.O. AND DIST.- CACHAR
ASSAM
PIN- 788001.
6:THE ELECTION OFFICER OF DISTRICT- CACHAR CUM MEMBER
DELIMITATION COMMISSION FOR ASSAM PANCHAYAT ELECTION
P.O. AND DIST.- CACHAR
ASSAM
PIN- 788001.
7:THE BLOCK DEVELOPMENT OFFICER
SONAI DEVELOPMENT BLOCK
P.O.- SONAI
DIST.- CACHAR
ASSAM
PIN- 788119.
Page No.# 73/74
------------
Advocate for : MR H R A CHOUDHURY
Advocate for : SC
P AND R.D. appearing for THE STATE OF ASSAM AND 6 ORS
Linked Case : WP(C)/34/2025
MONJUR AHMED AND 2 ORS
S/O LATE NUMAN UDDIN
VILL- MAHAKAL PART-II
P.O.-MAHAKAL
DIST- SRI BHUMI (ASSAM)
2: SUFIAN AHMED
S/O LATE ABDUL HASIM
VILL- WEST HASANPUR
P.O.-HASANPUR
DIST- SRI BHUMI (ASSAM)
3: ABDUS SALAM
S/O MOKLISUR RAHMAN
VILL- MOHAKAL PART-I
P.O.-MAHAKAL
DIST- SRI BHUMI (ASSAM)
VERSUS
THE STATE OF ASSAM AND 3 ORS
REPRESENTED BY THE PRINCIPAL AND SECRETARY TO THE GOVT. OF
ASSAM
PANCHAYAT AND RURAL DEVELOPMENT DEPARTMENT
DISPUR
GUWAHATI-06
2:THE ASSAM STATE ELECTION COMMISSION
REPRESENTED BY ITS SECRETARY
DISPUR
GUWAHATI-06
3:THE COMMISSIONER
PANCHAYAT AND RURAL DEVELOPMENT DEPARTMENT
PANJABARI
JURIPAR
GUWAHATI-37
4:THE DISTRICT DELIMITATION COMMISSION
REPRESENTED BY ITS CHAIRMAN CUM THE DISTRICT COMMISSIONER
Page No.# 74/74
SRI BHUMI (ASSAM)
PIN-788710
------------
Advocate for : MR H R A CHOUDHURY
Advocate for : SC
P AND R.D. appearing for THE STATE OF ASSAM AND 3 ORS
BEFORE
HONOURABLE MR. JUSTICE MANISH CHOUDHURY
ORDER
Date : 25.02.2025 Heard Mr. A.K. Talukdar, learned counsel for the petitioners in W.P.[C] no. 48/2025; Mr. R.C. Paul, learned counsel for the petitioners in W.P.[C] no. 52/2025; and Mr. A.M. Barbhuiya, learned counsel for the petitioners in W.P.[C] no. 5810/2024.
Mr. K. Konwar, learned Additional Advocate General, Assam and Mr. R. Dubey, learned Standing Counsel, ASEC are present.
List the cases on 27.02.2025.
JUDGE Comparing Assistant