Himachal Pradesh High Court
Dr. Ankita Dadhwal vs . State Of Hp. & Ors. on 28 September, 2022
Bench: Amjad Ahtesham Sayed, Jyotsna Rewal Dua
Dr. Ankita Dadhwal Vs. State of HP. & Ors.
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CWP No.6519 of 2022 28.09.2022 Present: Mr. Raj Thakur, Advocate, vice Mr. Vishwa Bhushan, Advocate, for the petitioner.
Mr. Ajay Vaidya, Senior Additional Advocate General, for respondent Nos. 1 to 4.
Mr. Shashi Shirshoo, Central Government Counsel, for respondent No.5.
CWP No.6519 of 2022 & CMP No. 13090 of 2022 On the request of learned vice counsel for the petitioner, stand over till 29.09.2022.
(A.A. Sayed) Chief Justice (Jyotsna Rewal Dua) September 28, 2022 Judge R.Atal ::: Downloaded on - 28/09/2022 20:06:56 :::CIS