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State of Bihar - Section

Section 17 in Bihar Persons with Disabilities Equal Opportunities, Protection of Rights and Full Participation Rules, 2004

17. Decision by majority.

- All question considered at a meeting of the Committee shall be decide by a majority of votes of the members present and voting and in case of equal vote the question shall be decided by casting vote of the Chairperson or in the absence of the Chairperson the member Presiding at the meeting.