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Central Administrative Tribunal - Delhi

Kamal S/O Late Shri Sukh Bir Sing vs Secretary on 22 May, 2014

      

  

  

 CENTRAL ADMINISTRATIVE TRIBUNAL
PRINCIPAL BENCH

OA No.1846 of 2013
MA No.1484 of 2003
With
OA No.1921 of 2013
MA No.1543 of 2003

New Delhi, this the 22nd day of May, 2014

HONBLE SHRI G. GEORGE PARACKEN, MEMBER (J)
HONBLE SHRI SHEKHAR AGARWAL, MEMBER (A)

OA No.1846 of 2013

 
S.No.	Name & Address	   
            (CCIT  GHAZIABAD)                          CIT- MEERUT	   
1.	KAMAL S/O LATE SHRI SUKH BIR SING, 
R/O Balmiki Nagar, Madhavpuram, Delhi Road, Meerut-250002. 
	   
2.	SURESH KUMAR S/O SHRI SUSHIL KUMAR, 
r/O h.No.1030, Podiwara, Dariyaganj, Meerut-250002.	   
3.	RAM BHAJAN S/O SHRI BALBIR SINGH, R/o Village & Post Mohmmoadpur Dhoomi, Baghpat Road, Meerut  250626.
	   
4.	SHIV KUMAR S/O SHRI PARMANAND R/O Village & Post, Badhauli Thana, Karkhoda, Meerut-245206.
	   
5.	LALIT KASHYAP S/O MAN SINGH R/O 265, Krishna Nagar, Roorkee Road, Meerut-250001.
	   
6.	KAILASH SINGH S/O LATE SHRI KUNWAR SINGH R/O 417/8, Jagrati Vihar, Meerut-250004.
	   
7.	VINESH KUMAR S/O LATE SHRI RAM RATAN R/O, Village & Post Lohiya, Roorkee Road, Thana Daurala, Meerut.
	   
8.	SURESH VEER S/O SHRI JAI PAL SINGH R/O Village & Post Gangnauli (Pattipudal) Baghpat.
	   
9.	RAM KUMAR S/O LATE SHRI VED PRAKASH R/O, Village & Post Chitmana Sherpur, Kila Parkashitgarh, Meerut.
	   
10.	DHIRENDRA SINGH S/O LATE SHRI NANDAN SINGH 
R/O H.No.513/8, Jagrati Vihar, Meerut -25004.
	   
11.	KISHORE KUMAR S/O LATE SHRI SHAMBHU RAM r/O, 121, Sadar, Patta Mohalla, Meerut.
	   
12.	MANOJ KUMAR S/O LATE SHRI SHER SINGH R/O, Village Jangathi, Sardhana Road, Thana Kanker Khera Meerut. 
	   
13.	NANDAN SINGH S/O SHRI DAULAT SINGH, R/O D-7, Ground Floor, Rambagh Colony Govindpuram, Ghaziabad.
	   
14.	AJAY KUMAR S/O SHRI MAYA PRAKASH R/O, Village Rajpura, Mawana Road, Meerut.
	   
15.	RAJU SOHRA S/O LATE SHRI SUNDER LAL R/O H.No.168, Kelewali Kothi Abu Lane, Meerut Cantt-250001.
	   
16.	SACHIN KUMAR S/O SHRI SEWA RAM  r/O H.No.1462, Indra Nagar Nandi Chowk, Bhrampuri Meerut-250002.
	   
17.	NARENDRA PAL SINGH S/O SHRI SATYA PAL SINGH 
r/O H.No.538, Maliyana Baghpat Road, Meerut-250002.
	   
18.	YATENDRA KUMAR S/O SHRI SOHAN PAL SINGH 
R/O 75/14, Multannagar Mandir Wali Gali, Baghpat Road, Meerut-250002.
	   
19.	ARUN VEER S/O SHRI ASHOK KUMAR 
R/O H.No.221, Sadar Dholki Mohalla, Meerut-250001.
	   
20.	MITHUR KUMAR S/O LATE SHRI RAMESHWAR DAYAL,
R/o H.No.28, Kar Niketan, Mangal Pandey Nagar, Meerut-250004.
	   
CIT  GHAZIABAD	   
		   
21.	Vinod Kumar
	   
22.	Annu Kumar s/o Late Shri Bishamber Singh R/o 613, Kamla Nehru Nagar Ghaziabad.
	   
23.	Satendra Kumar Singh S/o Shri Lal Singh R/o Near Railway Station Road, Ganna Society Pahlwan Pur Sarsawa, Distt. Saharanpur.
	   
24.	Rupendra Singh S/o Shri Gajendra Singh R/o 120, Shanti Niketan Colony, Bulandshahr.
	   
25.	Sohan Pal S/o Shri Nath Sharma R/o Village & Post Basantpur Sainthli Ghaziabad.
	   
26.	Ravinder Kumar S/o Late Shri Bhule Ram, R/o Village & Post Razapur Shastri Nagar Ghaziabad.
	   
		   
CIT  MUZAFFARNAGAR	   
27.	Chhotey Lal S/o Shri Vir Bahadur R/o Chotu Lal Gupta New Basti Almaspur Near Baba Kohli Dham Mandir Muzaffarnagar.
	   
28.	Pradeep Kumar Chaurasiya S/o Shri Hanuman Prasad Chaurasiya 
R/o Hanuman Tilla, Ayakar Bhawan Shamli

	   
29.	Ram Chandra S/o Shri Bhikari Lal R/o Village Pahadipur Post Sujanpur Kanpur Dehat.
	   
30.	Arun Kumar S/o Shri Algu Ram R/o 39 Nai Basti Balvir Road Dehradun.
	   
31.	RAj Kumar S/o Shri Sukhram R/o 462, Mallupura Gali No.9, Saket Behind Police Chawki Muzaffarnagar.
	   
32.	Prem Chand Tyagi s/o Shri Rati Ram Tyagi R/o Keshavpuri Meerut Road Muzaffarnagar.
	   
33.	Bhairav Singh S/o Shri Bhagwat Singh R/o Vill. Nawad Chhitad Post Chhitaiganj, Distt. Almora.
	   
34.	Sanjiv Kumar S/o Shri Tilak Ram R/o 543, New Mandi Kambal Wala Bagh Muzaffarnagar.
	   
35.	Ram Karan S/o Shri Girdhari Lal Murya R/o Mohalla Avad Vihar Muzaffarnagar.
	   
36.	Raj Kumar Tyagi S/o Shri Om Prakash Tyagi R/o Aykar Colony, Muzaffarnagar.
	   
37.	Mange Ram S/o Shri Shyam Lal R/o Vill. Sahawali Post New Mandi Muzaffarnagar.
	   
38.	Sangeet Kumar S/o Shri Naresh Chandra Rajoria R/o Keshav Puri Meerut Road Muzaffarnagar.
	   
39.	Sandeep Kumar S/o Shri Munna Lal R/o H.No.1036, Civil Line Kalyan Devi Unnav.
	   
40.	Sushil Kumar S/o Shri Budh Singh R/o Vill. Aahalatpur, Post Bardhakayasth Tehsil Nakur, Saharanpur.
	   
41.	Sanjay Kumar S/o Shri Om Prakash Sharma R/o Vill. Khedakhurd, Khedakalan Narela Delhi.
	   
42.	SAnjiv Kumar S/o Shri Paltu Ram R/o Vill. Chakwali Post Vira Kheri Saharanpur.
	   
43.	Narendra Kumar S/o Shri Mahendra Kumar R/o Vill. & Post Khazuri Akbarpur Saharanpur.
	   
44.	Sandeep Kumar S/o Shri Nain Singh R/o Bank WAli Jansath Road, Almaspur Muzaffarnagar.
	   
		   
CIT - ALIGARH	   
45.	Chandra Pal S/o Hakim Singh R/o Shyam Nagar Aligarh
	   
46.	Hemat Kumar S/o Shri Shyam Vir Sharma R/o Village Nehra Post Lodha Distt. Aligarh
	   
47.	Mohd. Naseem S/o Shri Mohd Shamim R/o C/o Jahid Lodge, ER Syed Jahid Ali 63, Ahmad Nagar Aligarh
	   
48.	Mahi Pal Singh S/o Shri Kishan Lal R/o Marris Road Chauraha Sudhir Nimetan Kothi Aligarh
	   
49.	Rahish Khan s/o Shri Rafiq Khan R/o Molana Azad Nagar Nur Complex Jamalpur Aligarh
	   
50.	Devendra Singh S/o Shri Het Singh R/o Village Rohashi Post Nangla Nahar Distt. Firozabad.
	   
51.	Raish Kumar S/o Shri Satyanarayan Sharma R/o Vill. Manupur Post Kason Distt. Etah.
	   
52.	Mohd Sahid S/o Mohd Sabir R/o Saha Manzil Gali No.3 Bagpur Aligarh
	   
53.	Manoj Kumar Sharma s/o Shri Hira Lal Sharma R/o Nangla Mashani Hazira Khar Road, Aligarh
	   
54.	Sayad Wasif Ali S/o Shri Wahid Ali R/o Mohalla Meerad Khwaja Samsabad Farukhabad.
	   
55.	Rajendra Singh S/o Shri Jagdesh Singh R/o Village Sangarh Post Naial Distt. Almora.
	   
56.	Noor Ahmad S/o Shri Noor Ali Mohalla Amballpur Kannauj
	   
		   
CIT - AGRA	   
57.	Yogendra Singh S/o Shri Goverdhan Singh R/o 1451, Sector-7, Avas Vikas.
	   
58.	Raj Kumar S/o Shri Shiv Charan Lal R/o Vidya Nagar Nangla Patti Agra.
	   
59.	Devendra Singh s/o Shri Amar Singh R/o Katwari Agara
	   
60.	Umesh Kumar S/o late Shri Bahagwan Dass R/o 30/154, Chhipitola, Agara.
	   
61.	Pratipal Singh Bhatia S/o Late Shri Jodh Singh R/o 34/151, Kutlupur Agra.
	   
62.	Manoj Kumar S/o Shri Natthi Lal Gautam
	   
63.	Baramjeet S/o Shri Ram Swarup
	   
64.	Javed S/o Shri Banshi Lal
	   
65.	Mahindera Singh Bhatiya S/o Late Shri Jodh Singh R/o 34,151, Kutlipur, Idgah Agra.
	   
66.	Vimla Devi W/o Late Shri Dhrampal
	   
67.	Yad Ram S/o Shri Sukh Ram
	   
68.	Deepak Sharma S/o Shri Devraj Sharma
	   
69.	Dilip Kumar S/o Shri Pitam Singh
	   
70	Dinesh Kumar S/o Sh. Ninnu Prasad 
R/o 81/157, Kaushal Pur Agra.
	   
71	Sanjay Kumar Sharma S/o Sh. Bhagwan Das Sharma
Indra Nagar, Daujj, Mathura.
	   
CCIT-KANPUR	   
72	Smt. Nirmala D/o Sh. Galkey Kashyap,
R/o 14/1, Infront of Church Gwaltoli Kanpur.
	   
73	Chander S/o late Sh. Bare Lal,
R/o 116/69, Civil Line, Kanpur.
	   
74	Subhash Kumar S/o Sh. Ram Lawat Prajapati,
R/o H.No.38, Kanchan Nagar, B Shukla Ganj Unnao.	   
75	Ajay Kumar S/o Sh. Om Dass, R/o C-26, Police Line, Civil Line, Kanpur.
	   
76	Veer Singh, S/o Sh. Ram Tej Singh, R/o 25/16, Karachi Khana,
Kanpur.
	   
77	Rajesh Kumar-I, S/o Sh. Jagmohan, R/o 16/1, Guptar Ghat Pheel Khana, Kanpur.
	   
78	Pankan Mishra, S/o Sh. Raj Kumar Mishra, R/o Gopi Nath Puram Shukla Ganj, Unnao.
	   
79	Rajendra Prasad Tiwari, S/o Sh. Narvada Prasad Tiwari, R/o 1127, Bhawani Nagar, Delhi Sujanpur Shyam Nagar, Kanpur.
	   
80	Rajendra Kumar Srivastava S/o Sh. Laxmi Narayan Srivastav, R/o 43, Centra Excise Colony, Ranjit Nagar, Kanpur.
	   
81	Ram Dhani S/o Sh. Niranjan Kol, R/o Village Shivpurwa Post, Amiliakala Tehsil Moja Allahabad.
	   
82	Chandra Bhan Singh, S/o Sh. Malkhan Singh, R/o 101, Civil Line Kuchery Road, Unnao.
	   
83	Navneet Kumar Shukla, S/o Sh. Durga Shankar Shukla, R/o Village Dalpatpur Post Prempur, Thana Narval Kanpur.
	   
84	Smt. Suman Kaithol D/o Sh. Ganeshi Lal Ji, R/o 9/50, Brijendra Swroop Park, Mcrobert Ganj, Kanpur.
	   
85	Ravinder Yadav S/o Sh. Ram Vijay Yadav R/o 13/174, Parmat Kanpur.
	   
86	Pradeep Kumar Yadav S/o Sh. Shyam Yadav R/o 116/96, Rawatpur Gaon, Kanpur.
	   
87	Anil Kumar Dwivedi S/o Sh. Chandra Dutt Dwivedi, R/o 117/194, A-Block Kakadeo Kanpur.
	   
88	Izhar Ahmad S/o Late Sh. Amtiyaz Ahmad, R/o 90/173, Iftikharabad, Kanpur.
	   
89	Pawan Shukla S/o Shri Jai Shankar Shukla R/o, 584-B, S-Block, Yasoda Nagar, Kanpur
	   
90	Pankaj Shukla S/o Late Shri Virendra Kumar Shukla R/o, 109/54, Nehru Nagar, Kanpur
	   
91	Prabhat Verma S/o Shri Om Prakash Verma R/o, Damodar Nagar, Kanpur
	   
92	Brijesh Kumar Tiwari S/o Late Shri Ram Tiwari R/o, B-12/5. KDA Colony Yasoda Nagar, Kanpur
	   
93	Ganesh Kumar S/o Late Shri Gopal JI Prasad Gupta, R/o, 96/1, Vijay Nagar, Kanpur
	   
94	Kuldeep Srivastava S/o Shri Bhawam Lal Srivastava R/o, 126/41-1, Block Govind Nagar, Kanpur
	   
95	Ravi Shankar Mishra S/o Late Shri Ram Bihari Mishra R/o, Village & Post Chamrauli, Unnao
	   
96	Lok Prasad S/o Shri Shalig Ram R/o, 7/112, Swaroop Nagar, Kanpur
	   
97	Sanjay S/o Shri Kallu R/o, 12/480, Gwaltoli, Kanpur
	   
98	Rajesh Kumar-II S/o Shri Madan Lal R/o 16/11, Bhagwat Das Ghat, Civil Lines Kanpur
	   
99	Allmuddin S/o Shri Imamuddin R/o 184, Moti Nagar Jajmau, Kanpur
	   
100	Rajendra Kumar S/o Shri Hit Bahadur R/o, 7/44, Type-2/9, Tilak Nagar, Kanpur 
	   
101	Ram Raj Gupta S/o Late Shri Janki Prasad Gupta R/o, D-7, B-Block, Rajiv Nagar, Kanpur
	   
102	Dev Raj Maurya S/o Shri Jagannath Maurya R/o Village & Post Kumbhi Aauma, Pratapgarh
	   
103	Jagmohan S/o Shri Bhola R/o, CTI Chauraha, Govind Nagar Kanpur 
	   
104	Sagar S/o Late Shri Manna Lal, R/o 122/1, Sarojni Nagar, Saria Market, Kanpur
	   
105	Chandra Kumar Singh S/o Late Shri Siya Ram R/o, 43-B, Ujiyari Purwa, New Basti Kheora Nawabganj Kanpur
	   
106	Brahm Narain S/o Late Shri Bishan Narain Saxena, R/o 610, Sunaran Ki Gali, Malhanpur Basaria Bareilly
	   
107	Dhanraj S/o Shri Jang Bahadur R/o Idgah Colony Railway Line, 9/50, Naya Purwa Kanpur

	   
108	Ganga Narayan S/o Late Shri Rameshwar R/o, MIG-18, Barra-5, Kanpur
	   
109	Dinesh Kumar S/o Shri Babu Ram Mishra
	   
110	Bal Ram Yadav
	   
111	Shambhu Saran S/o Shri Ram Dulare R/o, 5/27, Mishram Ghar Old, Kanpur
	   
112	Vijay Kumar S/o Shri Chander Shekhar 
	   
113	Amit S/o Shri J. L. Srivatava 
	   
114	Arvind Shukla S/o Shri S. S. Shukla 
	   
115	Ravi Kumar S/o Late Shri Vijay Bahadur R/o, 12/503, Gwaltoli Kanpur
	   
116	Mukesh Kumar S/o Shri Mata Prasad Yadav R/o 7/44, Type-2/11, Tilak Nagar Kanpur
	   
117	Vijay Kumar S/O Shri Jagmohan, R/O, D-9, Dharmendra Nagar, Govind Nagar, Kanpur

	   
	CCIT - DEHRADUN	   
118	Surendra Singh S/O Shri Praveen R/O, 11 Rishi Nagar, Dehradun
	   
119	Dilmani S/O Shri M.R. Sharma R/O, Village Barwal Gaon Post Thauta Distt. Tehri
	   
120	Raj Kapoor S/O Sheetal Prasad R/O Village Goli, Post Nagdiyapur, Distt. Kashipur
	   
121	Surendra Kumar S/o Shri Hari Lal R/O, Village Kharuti Post Kamalpur, Kanpur
	   
122	Rajesh Bhatt S/O Late Shri D.D.Bhatt R/O, Village Dhurpur Padampur, Shukhro Post Kotdwar
	   
123	Vasu Dev Yadava S/O Shri Sumiran Yadava R/O, 169/21, Rajpur Road Dehradun
	   
124	Naresh S/O Late Shri Shekhar Chandra R/O, Village & Post Rarher Distt. Bijnore
	   
125	Dinesh Chand S/o Shri Shyam Lal R/o Doon Vihar Azad Nagar, Jakhan, Dehradun
	   
126	Ashish Kumar S/O Shri Jagdesh Prasad R/O, 26 Rishi Nagar, Dehradun
	   
127	Rajesh Kumar S/O Late Shri Harcharan Singh R/O, 114, Old Dalanwal Dehradun
	   
128	Darshan Kumar S/o Shri Roshan Lal R/O Village and Post Thathal Tehsil AMB, Distt. UMA
	   
129	Santosh Deep S/O Shri Raju Deep R/O 169/21, Rajpur Road, Dehradun
	   
130	Sanjay Kumar S/O Rafal Singh R/O, Village Sherpur Post Khas Tehsil, Roorkee
	   
131	Vijay Pal Singh S/O Shri Dayal Singh R/O, Village Ramjiwala, Daryal  Post Kinmsar, Pauri
	   
132	Rajesh Singh Chauhan S/O Shri B.S. Chauhan R/O, Lower Nathanpur, Nehru Grame, Dehradun
	   
133	Rishi Pal S/O Sh Sukhi Singh R/O 10, Rishi Nagar Dehradun
	   
134	Anand Kumar S/O Shri Dharma Pal R/O, Village & Post Khas Libberhari Roorkee
	   
135	Mahesh Kumar S/O Shri Musa Lal R/O 48/2, Rispana Colony, Karanpur, Dehradun
	   
136	Shurvir Singh S/O Shri G.S. Pundir R/O 57 Indra Colony Dehradun
	   
137	Tilak Kumar S/O Shri Santlal R/O 527/2, Chow Mandi, Roorkee
	   
138	Jagat Singh S/O Shri Padam Singh R/O Village Dotiyal Bhakan Post Bramgol (Degat)
	 
..Applicants
(By Advocate : Shri S.K. Gupta)

VERSUS
 
		   
1	Secretary, Department of Revenue, Ministry of Finance, North Block, New Delhi
	   
2	Chairman, Central Board of Direct Taxes, Department of Revenue, Ministry of Finance, North Block, New Delhi
	   
3	Chief Commissioner of Income Tax, (CCA), Aaykar Bhawan, Civil Lines, Kanpur
	   
4	Chief Commissioner of Income Tax, CGO, Complex, Ghaziabad
	   
5	Chief Commissioner of Income Tax, 13 A, Subhash Road, Dehradun
	   
6	Commissioner of Income Tax(Vig), Central Board of Direct Taxes, North  Block, New Delhi
	   
7	Commissioner of Income Tax Ayakar  Bhawan, Bhainshali Ground Meerut
	   
8	Commissioner of Income Tax, Aaykar Bhawan, Aligarh
	   
9	Commissioner of Income Tax, Aaykar Bhawan, Sanjay Palace, Agra
	   
10	Commissioner of Income Tax, 13 A Subhash Road, Dehradun
	   
11	Commissioner of Income Tax, Ayakar Bhawan, Muzaffarnagar 
	   
12	Commissioner of Income Tax, Ayakar Bhawan, CGO, Complex, Ghaziabad
	   
13	Drawing and Disbursement Officers/Head of the Office in respect of concerned applicants, Department of Revenue, C/o CCIT (CCA), Kanpur and also C/O CCIT (CCA), Dehradun
	   
14	Ms. Madhu Mahajan, CIT(Vig). CBDT,  North Block, New Delhi
	 
.Respondents
(By Advocate: Shri Rajeev Kumar)

OA No.1921 of 2013

1.	Ranbeer Singh 
	Age about 32 years, 
	S/o Sh. Tara Singh, 
	R/o Sumitra Bhawan Sate, 
	Near Pump House. 

2.	Sushi Kumar
	S/o Sh. K.N. Mathani, 
	R/o Villae Kamera
	Post Gaucher Distt. Chamoli

3.	Shiv Murti Nishad, 
	S/o Sh. R.L. Nishad, 
	R/o 1/1, Teg Bahadur Road, 
	Dehradun 

4.	Rajendra Lal
	S/o Sh. Soban Ram Arya, 
	R/o Hari Nagar, Post Nath wakhana, 

5.	Akhilesh Kumar Shukla, 
	Working in DIT (Inv.)
	Dehradun 

6.	Rakesh Pundir
	S/o Sh. D S Pundir
	R/o Krishan Vihar, Mihkampur

7.	Beeru Keshi, 
	S/o Sh. R B Keshi, 
	R/o Income Tax Colony, 
	13A, Subhash Road,
	
8.	Yadram Singh, 
	S/o Late Sh. Khem Singh
	R/o 13, rishi Nagar, Dehradun 

9.	Jagat Singh Chauhan, 
	S/o Sh. S S Chauahn, 
	R/o Village Naithand Patti Charas
	Dehradun 

10.	Rajiv Kumar, 
	S/o Sh. Mahesh 
	R/o 114, Old Dalanwan,  Dehradun

11.	Girish
	S/o Shl Mook Chand
	R/o Rishi Nagar, 
	Dehradun 

12.	Vinod 
	S/o   Sh. Ramcharan
	R/o 81/12, IRL Colony, Roorkee

13.	Ishwar Dayal 
	S/o lare Sh. Chotey Lal 
	R/o 160, Old Dalanwal Karanpur, 
	Dehradun 

14.	Mantosh Deep
	S/o Sh. Raju Deep, 
	R/o 169/21, Rajpur Road, Dehradun

15.	Sher Singh 
	S/o Sh. Balram Singh, 
	R/o C-6, Shivpuram Lane-2, Kanwali Road, 
	Dehradun 

16.	Manoj 
	S/o Rajendra Prasad
	R/o 55 Dl Road, Dehradun 

17.	Uttam Kesi 
	S/o Sh. Ram Bahadur Kesi, 
	R/o Income tax Colony 
	13A, Subhash Road, Dehradun 

18.	Ashok Kumar
	S/o Sh. Mehtab Singh, 
	R/o Rishi Nagar, Dehradun 

19.	Gulshan Kumar
	S/o Sh. Rishi Pal, 
	R/o Rishi Nagar, Dehradun 

20.	Ashu, 
	S/o Sh. Prem Lal 
	R/o Gadhi Khana Kitab Ghar, 
	Massoorie

21.	Manoj Saklani 
	S/o Sh. P N Saklani 
	R/o 19, Vani Vihar Shivlok Colony, 
	Dehradun 

22.	Mahendra Singh 
	S/o Sh. Parveen 
	R/o 11, Rishi Nagar, 
	Dehradun 

23.	Sachin, 
	S/o Sh. Mahesh 
	R/o 114, Old Dalanwal, 
	Dehradun 

24.	Devendra Singh 
	S/o Sh. Mahendra Pal Singh, 
	R/o Vill Sidholi Post Rajendra Nagar, 
	Farukhabad

25.	Roop Kishore
	S/o Sh. Ram Singh 
	R/o Vill Babhnani Post Virampur, Etach 

26.	Mohd. Ashif, 
	S/o Mohd. Saleem, 
	R/o Bhamola Colony 
	Amu Quarter Shamshad 
	Market No. F7, Aligarh 

27.	Ramesh 
	Working under (CIT), Mainpuri 
	Aligarh

28.	Ram Gopal, 
	S/o Sh. Tripal Singh 
	R/o Village Ahmedpura 
	Post Sadhu Ashram Distt. Aligarh 

29.	Nirdosh Premi 
	S/o Sh. Budh Ram Premi
	R/o 68, Mammun Mohalla
	Lal Kurti, Meerut 
30.	Manoj Kumar
	S/o Mangal Singh
	R/o Mohalla Katra Etah 

31.	Mohd. Imran 
	S/o Sh. Mohd Umar
	R/o Ganjdundwara, Kasganj 

32.	Rakesh Puri 
	S/o Sh. R N Puri 
	R/o HIG 11, Aventika Phase-II
	Ramghat Road, Aligarh 

33.	Irfan Khan, 
	S/o Sh. Hamid Khan
	R/o Miohalla Nabaw Thandi Sarak, 
	Kasganj 

34.	Jitendra Kumar 
	S/o Sh. Nand Ram Chaudhary 
	R/o Village Nangla Muloo 
	Post Bojha, Disst. Etawah  

35.	Kirpal Singh 
	S/o Sh. Chhallu Singh 
	R/o Harvansh Nagar, Civil Line
	Gola Bazar Mainpuri

36.	Sunil Yadav, 
	S/o Sh. Bankey Lal 
	R/o Jalgang sarai Jawan Aligarh 

37.	Yashoda Rani 
	D/o Sh. Moti Ram 
	R/o Sona Nagar, Near Tarun Guest House
	Ramghat Road, Quarshi Aligarh 

38.	Vishnu Dutt Saini 
	S/o Sh. Ram Prasad Saini
	R/o 993/1, Munim Colony 
	Sanjay Marg, Muzaffarnagar

39.	Manoj Kumar
	S/o late Sh. Nathan Singh 
	R/o Kasba Kansath
	Muzaffarnagar 

40.	Sandeep Kumar Sharma
	S/o Sh. Om Pal Sharma
	R/o Nand Vatika, Dehradun Road
	Saharnpur

41.	Surendra Kumar Gautam 
	S/o Sh. Roshan Lal Gautam 
	R/o Nagla padma, Gwalior Road, 
	Agra

42.	Amar Singh 
	S/o Late Sh. Devi Dayal 
	R/o Araji No. 16/92, Bara Sirohi 
	Kalyanpuri, Kanput

43.	Sanjay Kumar 
	 Working under CIT-2
	Kanpur

44.	Mukesh Kumar
	S/o Sh. Chhotey Lal 
	R/o 12/201, Gwaltoli, Kanpur

45.	Manoj Kumar 
	S/o Sh. Ram Narain
	R/o Naya Ganj Tatya Tope Nagar, 
	Bithoor, Kanpoor					
	.Applicants 
(By Advocate : Shri S.K. Gupta

VERSUS

Union of India through 

1.	Secretary 
	Departmental of Revenue
	Ministry of Finance
	North Block
	New Delhi 

2.	Chairman 
	Central Board of Direct Taxes
	Department of revenue
	Ministry of Finance
	North Block, New Delhi 

3.	Chief Commissioner of Income Tax (CCA)
	Aaykar Bhawan 
	Civil Lines, Kanpur 

4.	Chief Commissioner of Income Tax
	CGO Complex, Ghaziabad

5.	Chief Commissioner of Income Tax (Vig)
	13A, Subhash Raod, Dehradun 

6.	Commissioner of Income Tax (Vig.)
	Central Board of Direct Taxes
	North Block, New Delhi 

7.	Commissioner of Income Tax, 
	Aaykar Bhawan, Bhainshali Ground
	Meerut

8.	Commissioner of Income Tax
	Aaykar Bhawan, Aligarh 

9.	Commissioner of Income Tax
	Aaykar Bhawan, Sanjay Palace, Agra 

10.	Commissioner of Income Tax
	13A Subhash Road, Dehradun

11.	Commissioner of Income Tax
	Aaykar Bhawan, Muzaffarnagar 

12.	Commissioner of Income Tax
	Aaykar Bhawan, CGO Complex, 
	Ghaziabad

13.	Drawing and Disbursement Officers/
	Head of the Office in respect of concerned applicants, 
	Department of Revenue, C/o CCIT (CCA)
	Kanpur and also C/o CCIT(CCA), Dehradun 

14.	Ms. Madhu Nahaja, 
	CIT (Vig.), CBDT
	North Block, New Delhis  
.Respondents
(By Advocate: Shri Rajeev Kumar)

ORDER (ORAL)

SHRI G. GEORGE PARACKEN, MEMBER (J) : 

These two cases are identical and therefore, they are disposed of by this common order.

2. We have heard learned counsels for the parties and perused the documents available on records. It is seen that both these cases are covered by the earlier Order dated 22.4.2014 in OA No.2012 of 2013  Udyananad Thakur and others vs. Secretary, Department of Revenue and others. The relevant part of the said Order reads as under:-

12. We have heard the learned counsel for the Applicants Shri S.K. Gupta and the learned counsel for the Respondents Shri Rajinder Nischal. There is no dispute that many of the Applicants have been working with Respondents as casual labourers for over 10 years. One of them has been working w.e.f.03.05.1995. He has put in nearly 20 years of casual service. There are others who have been engaged from the years 1996, 1997, 1998, 1999, 2000, 2001, 2002, 2003, 2004, 2005 and 2006. They are still continuing. By the impugned letter dated 09/13.05.2013, the Respondents-CBDT through the CIT (Vigilance) has only observed the CCIT/DGIT regions continue to ignore DOP&T OMs dated 07.06.1988, 10.09.1993, 12.07.1994 and 11.02.2006 with regard to engagement of casual labourers. The OM dated 07.06.1988 has already been extracted in this order. It deals with guidelines in the matter of recruitment of casual workers on daily wage basis. It also contains the provisions for regularization of services of the casual workers subject to the prescribed conditions. It is vide OM dated 10.09.1993 the Casual Labourers (Grant of Temporary Status and Regularisation) Scheme of Government of India, 1993 has been issued. It deals with the procedure for granting temporary status to casual labourers and their regularization in service. OM dated 12.07.1994 has been issued by the DOP&T clarifying the various references received by them regarding the aforesaid OM dated 10.09.1993 regarding grant of temporary status and regularization of casual workers. The OM dated 11.12.2006 deals with regularisation of qualified workers appointed against sanctioned posts in irregular manner in the light of the judgment of the Apex Court in the case of Uma Devi (supra). Therefore, the general statement of CIT (Vigilance), CBDT that the CCITs/DGITs have violated any of the aforesaid Office Memoranda in the case of the Applicants are not factually correct and it has been made without any application of mind. Further, it is seen, as observed earlier, that the Applicants have been working with the Respondents for fairly long time. Suddenly issuing a direction to CCITs/DGITs that they should ensure that none of the DDOs working in this region make any payments to the directly deployed casual workers in contravention of the Government/DOP&Ts orders and the judgments of the Supreme Court and bringing the Applicants in this OA under the said direction is nothing but arbitrary and illegal. We, therefore, quash and set aside the aforesaid impugned letters dated 09/13.05.2013 and 22.05.2013. We also make the stay granted against the operation of the aforesaid orders given on 11.06.2013 absolute. Further, we direct the Respondents to continue to disburse payments/ remuneration/ wage/ payments to the Applicants against their employment as per the standard terms and conditions prevalent and being followed at present.
13. We also make it clear that the Applicants who are still working as daily wagers/casual employees shall not be replaced by another set of daily wagers/casual labourers directly or through any other mode unless the disengagement is resorted to on the ground of unsuitability. As regard the prayer of the Applicants for regularization is concerned, we may profitably refer to the judgment of the Apex Court in Uma Devis case (supra), the relevant part of which is reproduced as under:-
44. One aspect needs to be clarified. There may be cases where irregular appointments (not illegal appointments) as explained in S.V. NARAYANAPPA (supra), R.N. NANJUNDAPPA (supra), and B.N. NAGARAJAN (supra), and referred to in paragraph 15 above, of duly qualified persons in duly sanctioned vacant posts might have been made and the employees have continued to work for ten years or more but without the intervention of orders of courts or of tribunals. The question of regularization of the services of such employees may have to be considered on merits in the light of the principles settled by this Court in the cases above referred to and in the light of this judgment. In that context, the Union of India, the State Governments and their instrumentalities should take steps to regularize as a one time measure, the services of such irregularly appointed, who have worked for ten years or more in duly sanctioned posts but not under cover of orders of courts or of tribunals and should further ensure that regular recruitments are undertaken to fill those vacant sanctioned posts that require to be filled up, in cases where temporary employees or daily wagers are being now employed. The process must be set in motion within six months from this date. We also clarify that regularization, if any already made, but not subjudice, need not be reopened based on this judgment, but there should be no further by-passing of the constitutional requirement and regularizing or making permanent, those not duly appointed as per the constitutional scheme.
14. With the aforesaid directions/observations, this OA is disposed of. There shall be no order as to costs.

3. In view of the above position, both these OAs are disposed of with the same directions/observations as above. There shall be no order as to costs.

4. A copy of this order be placed in other connected OA.

(SHEKHAR AGARWAL)		  (G. GEORGE PARACKEN)
       MEMBER (A)				   MEMBER (J)

/ravi/