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[Cites 0, Cited by 0] [Section 39] [Entire Act]

State of Sikkim - Subsection

Section 39(2) in Sikkim Nationalised Transport Prevention of Ticketless Travel and Miscellaneous Provisions Act, 1981

(2)The weight of goods and number of passengers to be carried by a transport vehicle specified under sub-section (l) shall be displayed at a conspicuous place in or outside' the vehicle.