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Madhya Pradesh High Court

Laal Singh (Dead) Through Lrs. Rekha Bai ... vs Tevar Sen S/O Halke Sen (Dead) Through ... on 9 July, 2022

Author: Sushrut Arvind Dharmadhikari

Bench: Sushrut Arvind Dharmadhikari

                                                     1
                               IN THE HIGH COURT OF MADHYA PRADESH
                                            AT JABALPUR
                                              WP No. 9496 of 2017
               (LAAL SINGH (DEAD) THROUGH LRS. REKHA BAI RAJPUT AND OTHERS Vs TEVAR SEN S/O HALKE SEN
                                  (DEAD) THROUGH LRS SMT MUNNI BAI SEN AND OTHERS)

              Dated : 09-07-2022
                       Shri Devdatt Bhave, learned counsel for the petitioners.

                       Shri B.S. Sahu, learned counsel for the respondent.

Learned counsel for the petitioner submitted that the sole respondent has already died during the pendency of the trial and all the LRs are already on record in this case. He prays for time to move an application for deleting the name of Munni Bai one of the LRs from the array of the respondents within one week.

List the case in the week commencing 18.07.2022 along with WP No.9439/2017.

Interim relief to continue.

(S. A. DHARMADHIKARI) JUDGE DPS Digitally signed by DHEERAJ PRATAP SINGH Date: 2022.07.09 18:35:37 +05'30'