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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Manipur - Subsection

Section 6(1) in The Manipur Cooking Gas (Licensing and Control) Order, 1986

(1)No licensee shall contravene any of the conditions of the licence and any contravention of any such condition shall be deemed to be contravention of this order.