Calcutta High Court
Mittal Technopack Private Limited & Anr vs Ecgc Limited (Formerly- Export Credit ... on 31 August, 2016
Author: Arijit Banerjee
Bench: Arijit Banerjee
ORDER SHEET
WP 94 OF 2015
IN THE HIGH COURT AT CALCUTTA
Constitutional Writ Jurisdiction
ORIGINAL SIDE
MITTAL TECHNOPACK PRIVATE LIMITED & ANR.
Versus
ECGC LIMITED (FORMERLY- EXPORT CREDIT GUARANTEE CORPORATION
............
BEFORE:
The Hon'ble JUSTICE ARIJIT BANERJEE Date : 31st August, 2016.
Mr. R. Banerjee, senior advocate, Mr. K. Banerjee, Mr. V. Jhunjhnwalla...appear. The Court : Heard in part. Adjourned till 7th September, 2016 as 'For Orders'.
(ARIJIT BANERJEE, J.) pkd.