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[Cites 0, Cited by 0] [Section 33(1)] [Section 33] [Entire Act]

State of Uttar Pradesh - Subsection

Section 33(1)(d) in The U.P. Shri Badrinath Temples Rules, 1940

(d)recovery from pay of the whole or part of any pecuniary loss caused to the Temple by negligence or breach of orders,