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[Cites 0, Cited by 0] [Section 44] [Entire Act]

State of Uttar Pradesh - Subsection

Section 44(1) in The United Provinces Agricultural Tenants (Acquisition of Privileges) Rules, 1949

(1)The Commissioner or a Collector may transfer any case under Act from any subordinate revenue court or Revenue Officer to any other such court or Officer competent to deal therewith.