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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(1)(m) in The Merchant Shipping (Prevention of Pollution by Sewage from Ships) Rules, 2010

(m)"sewage" shall have the same meaning as assigned to it in the explanation to sub-section (3) of Section 356C;