Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Assam - Section Section 20 in Rules and Orders in Force in Certain Districts 20. In the Lushai Hills the jurisdiction of Deputy Rangers and Forests not in charge of ranges and of forest guards is limited to a radius of five miles from their headquarters.
