Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5(2)] [Section 5] [Entire Act] Bengal Presidency - Subsection Section 5(2)(b) in The Bengal Legislative Assembly (Members' Emoluments) Act, 1937 (b)to fix the rates of road mileage allowance, and to prescribe the conditions under which such allowance may be drawn; and