Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Uttar Pradesh - Section

Section 9 in U.P. Inspectorate of Government Offices Drivers Service Rules, 1992

9. Preferential qualification.

- A candidate who has-
(1)passed High School Examination of the Board of High School and Intermediate Education, Uttar Pradesh or an Examination recognised by Government as equivalent thereto;
(2)knowledge of vehicle mechanisms;
(3)served in the Territorial Army for a minimum period of two years; or
(4)obtained a 'B' certificate of National Cadet Corps,shall, other things being equal, be given preference in the matter of recruitment.