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State of Arunachal Pradesh - Section

Section 55 in Venkateshwara Open University Act, 2012

55. Powers to make rules.

(1)The Competent Authority of the University may make rules for all or any of the provisions of this Act, as may be deemed expedient, to carry out the provisions of the Act.
(2)All rules made under this Act shall be laid before the Legislative assembly as soon as it made.